High Courts06 Jun 2014Dismissed
Pavadappa Vs Yamanoorappa
Karnataka High Court · (2014) 06 KAR CK 0130
Civil Procedure Code, 1908 (CPC) — Section 100, 96
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 86 of 158
High Courts06 Jun 2014Partly Allowed
Sharanabassappa Vs Mallikarjun
Karnataka High Court · (2014) 06 KAR CK 0127
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 Jun 2014
Commissioner of Income Tax Vs Kaveri Thimmaiah
Karnataka High Court · (2015) 281 CTR 601 : (2014) 369 ITR 81
Income Tax Act, 1961 — Section 143(3), 263, 45, 48, 49
High Courts06 Jun 2014
Dushyant Naagar Vs The Commissioner of Income Tax (TDS)
Karnataka High Court · (2014) 79 KarLJ 603
Income Tax Act, 1961 — Section 194-IA
High Courts06 Jun 2014Dismissed
Siddalingappa Vs E. Anjinappa
Karnataka High Court · (2014) 5 KarLJ 366
Civil Procedure Code, 1908 (CPC) — Section 100, 96Karnataka Land Revenue Act, 1964 — Section 133
High Courts06 Jun 2014Partly Allowed
Shashidhar Vs Anil
Karnataka High Court · (2014) 3 AKR 840
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jun 2014Allowed
Pilloorbasha Vs State
Karnataka High Court · (2014) 06 KAR CK 0068
Arms Act, 1959 — Section 25(1)Criminal Procedure Code, 1973 (CrPC) — Section 299, 482Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 201
High Courts06 Jun 2014Disposed Off
Manjunath Basavanneppa Badiger Vs State of Karnataka
Karnataka High Court · (2014) 06 KAR CK 0042
Penal Code, 1860 (IPC) — Section 279, 397, 399, 401
High Courts06 Jun 2014Dismissed
Rajashekhar Vs Hanamanthreddy
Karnataka High Court · (2014) 06 KAR CK 0037
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts06 Jun 2014Dismissed
Ramjan Vs Tippanna
Karnataka High Court · (2014) 06 KAR CK 0028
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts06 Jun 2014Allowed
Shankar Dhodda Choudappa Bekawadkar Vs Arjun Dhodda Choudappa Bekawadkar
Karnataka High Court · (2014) 06 KAR CK 0027
Civil Procedure Code, 1908 (CPC) — Section 100, 96Limitation Act, 1963 — Section 5
High Courts06 Jun 2014Allowed
Nutan Vidyalaya Society (R) Vs The State of Karnataka
Karnataka High Court · (2014) 06 KAR CK 0020
High Courts06 Jun 2014Allowed
Shri Bhojappa Vs The State of Karnataka
Karnataka High Court · (2014) 06 KAR CK 0013
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 109, 34, 342, 498A, 504
High Courts05 Jun 2014Allowed
Kallappa Vs Mallamma
Karnataka High Court · (2015) 1 KarLJ 33 : (2015) 4 KCCR 3432
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 9, 30, 54, 96
High Courts05 Jun 2014Allowed
Ratna Vs The State of Karnataka
Karnataka High Court · (2014) 4 AKR 240 : (2014) 3 Crimes 535 : (2014) 4 KarLJ 474 : (2014) 4 KCCR 3419
Notaries Act, 1952 — Section 13Penal Code, 1860 (IPC) — Section 120B, 120-B, 34, 427, 465
High Courts05 Jun 2014
Rudresh Vs The State of Karnataka
Karnataka High Court · (2014) 3 AKR 352 : (2014) 3 Crimes 575 : (2014) 4 KarLJ 442 : (2014) 4 KCCR 3405
High Courts05 Jun 2014Dismissed
Hanumappa Vs Nagappa
Karnataka High Court · (2014) 5 KarLJ 157
Penal Code, 1860 (IPC) — Section 279, 304A
High Courts05 Jun 2014Disposed Off
Yallappa Vs The State of Karnataka
Karnataka High Court · (2014) 4 KarLJ 449 : (2014) 4 KCCR 3409
Constitution of India, 1950 — Article 243ZHKarnataka Co-operative Societies Act, 1959 — Section 106, 28A
High Courts05 Jun 2014Allowed
The Divisional Manager National Insurance Company Limited Vs Parappa
Karnataka High Court · (2014) 06 KAR CK 0140