High Courts11 Jun 2014
State of Karnataka Vs Sri Krishna Spinning and Weaving Mills Private Limited
Karnataka High Court · (2014) 79 KarLJ 570
Karnataka Value Added Tax Act, 2003 — Section 10, 11(5), 14, 39(1)
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 84 of 158
High Courts11 Jun 2014Dismissed
Siddarai Basavant Padagal Vs Rudrappa Basavanneppa Padagal
Karnataka High Court · (2014) 3 AKR 830 : (2014) ILR 6215 : (2014) 4 KCCR 3352
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(u), Order 7 Rule 11, Order 7 Rule 11(d), Order 7 Rule 7, 96
High Courts10 Jun 2014Disposed Off
Lakshmidevi Vs State of Karnataka
Karnataka High Court · (2014) 3 AKR 743 : (2014) ILR 3423 : (2014) 4 KCCR 3042
Constitution of India, 1950 — Article 19(1)(e), 21, 21-A
High Courts10 Jun 2014Dismissed
Rajshekhar Vs The State of Karnataka
Karnataka High Court · (2014) 06 KAR CK 0157
Criminal Procedure Code, 1973 (CrPC) — Section 164A(5)
High Courts10 Jun 2014Dismissed
B. Mahesh Vs The State
Karnataka High Court · (2014) 06 KAR CK 0150
Penal Code, 1860 (IPC) — Section 201, 302, 392Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts10 Jun 2014Dismissed
The Oriental Insurance Company Limited Vs Shilpakala
Karnataka High Court · (2014) 3 AKR 565 : (2014) 4 KCCR 3503
Motor Vehicles Act, 1988 — Section 140, 140(2), 140(4), 142, 163-A
High Courts10 Jun 2014Dismissed
Allabax Vs Munnabi
Karnataka High Court · (2014) 06 KAR CK 0126
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts10 Jun 2014Dismissed
Bhagvathi Express Pvt. Ltd. Vs New India Assurance Co. Ltd.
Karnataka High Court · (2014) 3 AKR 769 : (2014) ILR 3977 : (2015) 1 KarLJ 648 : (2014) 4 KCCR 3003
Carriers Act, 1865 — Section 10
High Courts10 Jun 2014Allowed
Rukmavva Vs Ajjappa Shivajappa
Karnataka High Court · (2014) 3 AKR 833
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts10 Jun 2014Partly Allowed
Madivalara Ningappa Vs M. Komarappa
Karnataka High Court · (2014) 3 AKR 390
High Courts10 Jun 2014Disposed Off
Bethel Educational Trust Vs State of Karnataka
Karnataka High Court · (2014) 4 KarLJ 469 : (2014) 4 KCCR 3199
High Courts10 Jun 2014Disposed Off
Parvathamma Kom Late Puttaiah Vs State of Karnataka
Karnataka High Court · (2014) 4 KarLJ 468 : (2014) 4 KCCR 3318
Karnataka Industrial Areas Development Act, 1966 — Section 4
High Courts10 Jun 2014
Vakil Housing Development Corporation Vs State
Karnataka High Court · (2014) 4 AKR 794 : (2014) ILR 6564 : (2014) 4 KCCR 3852
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 420
High Courts10 Jun 2014
Laxmibai Vs Shantappa P. Kamat The National Insurance Company Limited Vs Laxmibai
Karnataka High Court · (2014) 06 KAR CK 0003
Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 149, 66
High Courts09 Jun 2014
State of Karnataka Vs Siemens Hearing Instruments Private Limited
Karnataka High Court · (2014) 80 KarLJ 128
Income Tax Act, 1922 — Section 16(3)Karnataka Value Added Tax Act, 2003 — Section 22, 24, 24(2), 3, 39(1)
High Courts09 Jun 2014Dismissed
C.L. Seshadri Vs Praveen Gupta Praveen Gupta Vs C.L. Seshadri
Karnataka High Court · (2014) 4 AKR 225 : (2014) ILR 4302 : (2014) 4 KCCR 3230
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Limitation Act, 1963 — Section 5
High Courts09 Jun 2014Allowed
Eshwarappa Vs Parwatawwa Parvatewwa Vs Eshwarappa
Karnataka High Court · (2014) 5 KarLJ 453
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 20 Rule 18, 54, 96
High Courts09 Jun 2014Allowed
Basawaraj Vs Vaijinath Karbasappa Share Vaijinath Karbasappa Share Vs Basawaraj
Karnataka High Court · (2014) 3 AKR 698