High Courts09 Jun 2014
The Director of Income Tax Vs Mondial Orient Ltd.
Karnataka High Court · (2014) 06 KAR CK 0176
Income Tax Act, 1961 — Section 133A, 148, 9, 9(1), 9(1)(i)
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 85 of 158
High Courts09 Jun 2014Dismissed
Srikanat Vs State of Karnataka
Karnataka High Court · (2014) 06 KAR CK 0149
High Courts09 Jun 2014Disposed Off
Mangesh Kaisare Vs The State of Karnataka
Karnataka High Court · (2015) 1 Crimes 519 : (2014) 6 KarLJ 543
Criminal Procedure Code, 1973 (CrPC) — Section 439(2)Penal Code, 1860 (IPC) — Section 149, 395
High Courts09 Jun 2014Dismissed
Indumati Vs The State of Karnataka
Karnataka High Court · (2014) 4 KarLJ 608
High Courts09 Jun 2014
Sampige Bar and Restaurant Vs Department of Commercial Taxes
Karnataka High Court · (2014) 79 KarLJ 565
Karnataka Sales Tax Act, 1957 — Section 13(3)(aaa)
High Courts09 Jun 2014
Commissioner of Income Tax Vs CGI Information Systems and Management Consultants (P.) Ltd.
Karnataka High Court · (2015) 275 CTR 72 : (2014) 226 TAXMAN 319
Income Tax Act, 1961 — Section 195(1), 248, 44D, 9, 9(1)(vi)
High Courts09 Jun 2014
Mallikarjun Vs Associated Cement Co. Ltd.
Karnataka High Court · (2015) 1 AKR 264 : (2014) 143 FLR 896 : (2015) 2 KCCR 1977
Industrial Disputes Act, 1947 — Section 10(4A), 25F
High Courts09 Jun 2014Allowed
Ramulu Vs State of Karnataka
Karnataka High Court · (2014) 06 KAR CK 0063
Criminal Procedure Code, 1973 (CrPC) — Section 161, 323, 482Penal Code, 1860 (IPC) — Section 107, 302, 306, 323, 324
High Courts09 Jun 2014Dismissed
Govindappa Vs Anjinappa
Karnataka High Court · (2014) 3 AKR 814 : (2014) 4 KCCR 3414
Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts09 Jun 2014Dismissed
Srikant Vs State of Karnataka
Karnataka High Court · (2014) 06 KAR CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 239Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 109, 34, 341, 504, 506
High Courts09 Jun 2014Dismissed
Maheshwari Vs The State of Karnataka
Karnataka High Court · (2014) 06 KAR CK 0040
Penal Code, 1860 (IPC) — Section 323, 34, 498-A, 504, 506
High Courts09 Jun 2014Disposed Off
Sri Thirumala Educational Trust Vs The Vice-Chancellor,Bangalore University
Karnataka High Court · (2014) 4 KarLJ 438
High Courts09 Jun 2014Disposed Off
Nabi Vs Branch Manager National Insurance Co. Ltd.
Karnataka High Court · (2014) 06 KAR CK 0019
High Courts09 Jun 2014
Shivamurteppa Vs The Managing Director, N.E.K.R.T.C.
Karnataka High Court · (2014) 3 AKR 826
High Courts06 Jun 2014Partly Allowed
Sunitha,J. Vs Anwar Nazir
Karnataka High Court · (2014) 3 AKR 854
Motor Vehicles Act, 1988 — Section 166
High Courts06 Jun 2014Dismissed
Bhimsha Vs Nirmalasingh
Karnataka High Court · (2014) 06 KAR CK 0209
Motor Vehicles Act, 1988 — Section 163A, 166
High Courts06 Jun 2014Allowed
Geeta S. Kalal Vs Surendra K.
Karnataka High Court · (2014) 06 KAR CK 0194
Civil Procedure Code, 1908 (CPC) — Section 24
High Courts06 Jun 2014Dismissed
Siddalingesh Vs The State of Karnataka
Karnataka High Court · (2014) 06 KAR CK 0151
Penal Code, 1860 (IPC) — Section 34, 406, 420