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Karnataka High Court judgments, 2014

3,159 judgments · page 88 of 158

High Courts04 Jun 2014Allowed

Deepa Vs Kiran

Karnataka High Court · (2014) 06 KAR CK 0152

Civil Procedure Code, 1908 (CPC) — Section 24Guardians and Wards Act, 1890 — Section 17Hindu Marriage Act, 1955 — Section 26
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High Courts04 Jun 2014Dismissed

Suresh Vs The State of Karnataka

Karnataka High Court · (2015) 1 AKR 567 : (2015) 2 Crimes 10 : (2014) 3 DMC 311 : (2014) 4 KarLJ 627

Criminal Procedure Code, 1973 (CrPC) — Section 244, 482Penal Code, 1860 (IPC) — Section 109, 114, 149, 494, 498-A
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High Courts04 Jun 2014Dismissed

Kasimsab Vs Salma

Karnataka High Court · (2014) 06 KAR CK 0086

Criminal Procedure Code, 1973 (CrPC) — Section 125
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High Courts04 Jun 2014Dismissed

Rajesh Vs The Secretary

Karnataka High Court · (2015) 1 AKR 249 : (2014) 143 FLR 894 : (2014) 4 KarLJ 435

Industrial Disputes Act, 1947 — Section 11A, 25F
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High Courts03 Jun 2014Allowed

P.M. Gopi Vs B.M. Venkatalakshmamma

Karnataka High Court · (2014) 3 AKR 783 : (2014) ILR 3780 : (2014) 3 KCCR 2146

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 21 Rule 101, Order 21 Rule 103, Order 21 Rule 104, Order 21 Rule 97
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