High Courts12 Feb 2014Partly Allowed
Smt. Anusuyamma Vs M/s. The New India Assurance Co. Ltd. and D. Rangaiah
Karnataka High Court · (2014) 02 KAR CK 0292
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 134 of 158
High Courts12 Feb 2014Dismissed
Bellegowda Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0254
Criminal Procedure Code, 1973 (CrPC) - Section 397 401Penal Code, 1860 (IPC) - Section 323 324 326 34
High Courts12 Feb 2014Allowed
Smt. V. Santhi Vs Sri. G. Venkatesh, Sri. G. Palani and Sri. G. Eshwaran
Karnataka High Court · (2014) 02 KAR CK 0253
Criminal Procedure Code, 1973 (CrPC) - Section 397 401 91Protection of Women From Domestic Violence Act, 2005 - Section 29
High Courts12 Feb 2014Partly Allowed
The Karnataka State Co-op Marketing Federation Ltd. Vs The Additional Registrar of Co-op Societies (C and M) and Sri. J.M. Veerabhadregowda
Karnataka High Court · (2014) 02 KAR CK 0252
Karnataka Co-operative Societies Act, 1959 - Section 70
High Courts12 Feb 2014Dismissed
Chandrakanth Gaikwad Vs The Management of MSK Mills
Karnataka High Court · (2014) 4 KarLJ 687
High Courts12 Feb 2014Dismissed
M/s. Comforts Tower Condominium Vs The District Registrar and Dy. Commissioner for Stamps and The Comforts Tower Owners Association
Karnataka High Court · (2014) 2 AKR 179 : (2014) 3 KarLJ 262 : (2014) 2 KCCR 1560
Apartment Ownership Act, 1972 - Section 13 16(2)(f)(j) 6(3)(5) 8Karnataka Societies Registration Act, 1960 - Section 3
High Courts12 Feb 2014Partly Allowed
Sri. Doddesha Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0246
Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 34 377(3) 392 397
High Courts12 Feb 2014Dismissed
State of Karnataka Vs G. Venkatesh
Karnataka High Court · (2014) 02 KAR CK 0245
Penal Code, 1860 (IPC) - Section 498A 504 506
High Courts12 Feb 2014Allowed
Sha Maganlal Sakichandji Since deceased rep. by L.R. Mohith Kumar Vs Prakash Palankar
Karnataka High Court · (2014) 02 KAR CK 0243
Negotiable Instruments Act, 1881 (NI) - Section 138 145 145(1)
High Courts12 Feb 2014Allowed
State Vs Vijaykumar @ Shadakshari, Channabasappa and Parvathamma
Karnataka High Court · (2014) 02 KAR CK 0240
Criminal Procedure Code, 1973 (CrPC) - Section 313Dowry Prohibition Act, 1961 - Section 3 4 6Penal Code, 1860 (IPC) - Section 306 34 498-A
High Courts12 Feb 2014Dismissed
Girija Vs The Principal/Manager Sri. Adichunchanagiri Medical Science and Another
Karnataka High Court · (2014) 2 AKR 170
High Courts12 Feb 2014Dismissed
Govinda Vs C.M. Hemanth and Others
Karnataka High Court · (2014) 2 AKR 171
Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 5A
High Courts12 Feb 2014Partly Allowed
Naseema and Another Vs M.R. Palaniyappa and Others
Karnataka High Court · (2014) 4 ACC 508 : (2014) 2 AKR 212 : (2014) 5 KarLJ 22
High Courts12 Feb 2014Dismissed
Nanjegowda and Others Vs C.M. Rangegowda and Others
Karnataka High Court · (2014) 2 AKR 118 : (2014) 2 KCCR 1585
Constitution of India, 1950 — Article 227
High Courts12 Feb 2014
The Commissioner of Central Excise, Bangalore-II Vs Jeans Knit (Private) Limited
Karnataka High Court · (2014) 78 KarLJ 317
Central Excises and Salt Act, 1944 — Section 35-R
High Courts12 Feb 2014Dismissed
The Assistant Executive Engineer, B.W.S.S.B. Vs Senior Labour Inspector, 1st Circle, M/s. Navodaya Service Centre and The Labour Officer and Authority
Karnataka High Court · (2014) 2 AKR 266 : (2014) 142 FLR 596 : (2014) 2 KarLJ 608 : (2014) 2 KCCR 1666
Contract Labour (Regulation and Abolition) Act, 1970 - Section 21
High Courts12 Feb 2014Dismissed
Sri P.P. Prakash and I.M. Rosy Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0184
Criminal Procedure Code, 1973 (CrPC) - Section 311 313
High Courts12 Feb 2014Dismissed
Shanmugam Pattu @ S. Pattu Vs Raichur Solvents Limited
Karnataka High Court · (2014) 02 KAR CK 0168
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts12 Feb 2014Allowed
Rizvan Begum Vs The State of Karnataka
Karnataka High Court · (2014) 2 AKR 340
High Courts12 Feb 2014Dismissed
Sarojini Vs State of Karnataka
Karnataka High Court · (2014) 5 KarLJ 159