High Courts13 Feb 2014Dismissed
Khateem K. and Another Vs State
Karnataka High Court · (2014) 2 KarLJ 629 : (2014) 4 KCCR 3473
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 120B, 406, 420, 465, 472
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 132 of 158
High Courts13 Feb 2014
Maranna Vs State
Karnataka High Court · (2014) 3 AKR 26 : (2014) CriLJ 3306 : (2014) 2 KarLJ 443
Forest Act, 1963 — Section 71A, 71B, 71C, 71D
High Courts13 Feb 2014Allowed
Mahadevappa Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0314
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 181, 34, 419, 420
High Courts13 Feb 2014
Sri Omkar Murthy Vs State of Karnataka H.N. Prabhu Vs S.G. Omkaramurthy and State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0303
Dowry Prohibition Act, 1961 - Section 4Penal Code, 1860 (IPC) - Section 306
High Courts13 Feb 2014Allowed
Mr. Jitendra @ Jeetu Bosley Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0291
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 381, 411
High Courts13 Feb 2014Dismissed
State of Karnataka Vs Raju and Others
Karnataka High Court · (2014) 02 KAR CK 0290
Penal Code, 1860 (IPC) — Section 143, 148, 149, 323, 354Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)(xi)
High Courts13 Feb 2014Disposed Off
S.L.N. Sports and Cultural Association Vs The State of Karnataka and Others
Karnataka High Court · (2014) 02 KAR CK 0289
High Courts13 Feb 2014Allowed
Mr. Naseer Ahmed, Director Vs The Director, E.S.I. Corporation, The Management of M/s. Bombay Rayon Fashions Ltd., Mr. Uday C. Mogre, Director and Mr. Saravanan, Manager
Karnataka High Court · (2015) 144 FLR 147 : (2014) ILR 1536 : (2015) 1 KarLJ 11 : (2014) 2 KCCR 1459 : (2014) 3 LLN 719 : (2014) LLR 1221
Employees State Insurance Act, 1948 — Section 2(15), 2(17), 40, 85(A), 85AFactories Act, 1948 — Section 2(n)
High Courts13 Feb 2014Dismissed
State of Karnataka Vs Chikkanna and Others
Karnataka High Court · (2014) 3 AKR 379 : (2014) 3 KarLJ 279 : (2014) 4 KCCR 3324
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 143 147 148 149 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(X) 3(1)(x)(xiv) 3(1)(XIV)
High Courts13 Feb 2014
State of Karnataka Vs Krishvi Projects Private Limited
Karnataka High Court · (2014) 78 KarLJ 307
Karnataka Value Added Tax Act, 2003 — Section 2(29)
High Courts13 Feb 2014Allowed
Ritesh Vs State
Karnataka High Court · (2014) 3 KarLJ 516
Penal Code, 1860 (IPC) — Section 304-B, 34, 498-A
High Courts13 Feb 2014Disposed Off
Sri Jayarama Reddy, Since dead by L.Rs. Sri H.V. Srinivasa Reddy and Others Vs State of Karnataka and Others
Karnataka High Court · (2014) 2 AKR 432 : (2014) ILR 1588 : (2014) 2 KarLJ 661 : (2014) 2 KCCR 1295
Madhya Pradesh Land Revenue Code, 1959 - Section 250(2) 38
High Courts13 Feb 2014Disposed Off
H. Byregowda Vs State of Karnataka
Karnataka High Court · (2014) 3 KarLJ 297 : (2014) 4 KCCR 3879
Penal Code, 1860 (IPC) — Section 107
High Courts13 Feb 2014
The State of Karnataka Vs M/s. Mahaveer Willow
Karnataka High Court · (2014) 78 KarLJ 305
High Courts13 Feb 2014
Whirlpool of India Ltd. Vs Samsung India Electronics Pvt. Ltd.
Karnataka High Court · (2014) 02 KAR CK 0074
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Copyright Act, 1957 — Section 2, 2(6)Designs Act, 2000 — Section 19, 2, 2(d), 22
High Courts13 Feb 2014Disposed Off
Maruti Yuvaka Sangha Vs The State of Karnataka and Others
Karnataka High Court · (2014) 02 KAR CK 0073
High Courts13 Feb 2014Dismissed
Mahila Co-Operative Bank Ltd. Vs Sri. Jagannatha Rao and Others
Karnataka High Court · (2014) 02 KAR CK 0061
Constitution of India, 1950 — Article 226, 227
High Courts13 Feb 2014Allowed
Gangadhar Vs The State
Karnataka High Court · (2014) 02 KAR CK 0060
Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts13 Feb 2014Disposed Off
Shivanand Vs The Secretary, Govt. of Karnataka, The Deputy Commissioner, Bijapur and The Executive Engineer, Panchayat Raj, Engineering Division
Karnataka High Court · (2014) 02 KAR CK 0059
High Courts13 Feb 2014Disposed Off
Mohd. Tajoddin Vs The Deputy Commissioner
Karnataka High Court · (2014) 2 KarLJ 704 : (2014) 4 KCCR 3467