COURT ARCHIVE

Karnataka High Court judgments, 2014

3,159 judgments · page 131 of 158

High Courts14 Feb 2014Dismissed

Sri. Ritesh Milapchand Jain Vs The State Rajendra Kumar Jain Vs State

Karnataka High Court · (2014) 02 KAR CK 0251

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 439Forest Act, 1927 - Section 26

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High Courts14 Feb 2014

Yamanappa Vs State of Karnataka and Others

Karnataka High Court · (2014) 3 KarLJ 159 : (2014) 4 KCCR 3753

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High Courts14 Feb 2014Dismissed

The Regional Provident Fund Commissioner Employees'' Provident Fund Organisation Vs M/s. Indus Fila Limited

Karnataka High Court · (2014) 142 FLR 323 : (2014) ILR 2118 : (2015) 1 KarLJ 16 : (2014) 2 KCCR 1454 : (2014) LLR 956

Constitution of India, 1950 — Article 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 7A, 7I, 7L

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High Courts14 Feb 2014Dismissed

Diwakar Vs The Deputy Commissioner

Karnataka High Court · (2014) 3 KarLJ 607

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High Courts14 Feb 2014

Vijay Kumar Alias Baburao Vs The Secretary,Agricultural Produce Marketing Committee

Karnataka High Court · (2014) 4 AKR 765 : (2014) 4 KarLJ 157

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High Courts14 Feb 2014Dismissed

Sri Munirajkumar A.M. and Others Vs The State of Karnataka and Others

Karnataka High Court · (2014) 2 AKR 437 : (2014) 2 KCCR 1450

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High Courts14 Feb 2014Partly Allowed

Doddeshi Vs The State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0111

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 302 307

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High Courts14 Feb 2014Allowed

Saleem alias Mahammedsaleem Vs The State of Karnataka

Karnataka High Court · (2014) 2 AKR 592

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 17Penal Code, 1860 (IPC) — Section 361, 363, 366, 366(A), 366-A

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High Courts14 Feb 2014

Manikrao (Since Deceased) by his L.Rs. Vs State of Karnataka and Others

Karnataka High Court · (2014) 2 KarLJ 213

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High Courts14 Feb 2014

Commissioner of Income Tax Vs Canara Bank

Karnataka High Court · (2014) 363 ITR 156

Income Tax Act, 1961 — Section 115JA, 142(1), 143(1)(a), 143(3), 260A

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High Courts14 Feb 2014

Commissioner of Income Tax Vs MBA Nahata Charitable Trust

Karnataka High Court · (2014) 364 ITR 693

Income Tax Act, 1961 — Section 11, 11(1)(a), 11(4), 12, 12A

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High Courts14 Feb 2014

Commissioner of Income Tax Vs Motor Industries Co. Ltd.

Karnataka High Court · (2014) 226 TAXMAN 41

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High Courts14 Feb 2014Partly Allowed

Raju Vs State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0039

Criminal Procedure Code, 1973 (CrPC) - Section 428Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 304-B 498-A

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High Courts14 Feb 2014Dismissed

Sri S.N. Murali Sharma Vs Sri R. Ravi

Karnataka High Court · (2014) 02 KAR CK 0038

Negotiable Instruments Act, 1881 (NI) - Section 138 138(c) 139

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High Courts14 Feb 2014Partly Allowed

Swamy Vs State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0037

Criminal Procedure Code, 1973 (CrPC) - Section 428Penal Code, 1860 (IPC) - Section 376 511

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High Courts14 Feb 2014

Kalpatharu Rural Recreation and Sports Club Vs State of Karnataka and Others

Karnataka High Court · (2014) 2 KarLJ 355 : (2014) 4 KCCR 3111

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High Courts14 Feb 2014

Kantharaju Vs State

Karnataka High Court · (2014) 3 AKR 101 : (2014) 3 BC 451 : (2014) 2 KarLJ 534

Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 415, 418, 420, 425, 464

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High Courts13 Feb 2014Allowed

Tabrej Khan Vs The State

Karnataka High Court · (2014) 02 KAR CK 0374

Dowry Prohibition Act, 1961 — Section 3, 4, 6Penal Code, 1860 (IPC) — Section 120(B), 149, 302, 304(B), 498-A

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High Courts13 Feb 2014Dismissed

Veenayak Vs The State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0373

Penal Code, 1860 (IPC) — Section 120-B, 201, 302, 34, 504

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High Courts13 Feb 2014

Sri Shanmugam Vs Returning Officer, Lokkanahalli Milk Producers Co-Operative Society Ltd. and Others

Karnataka High Court · (2014) 02 KAR CK 0372

Karnataka Co-operative Societies Act, 1959 — Section 39-A

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