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Karnataka High Court judgments, 2014

3,159 judgments · page 133 of 158

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High Courts13 Feb 2014Dismissed

Chaluvegowda @ Raju Vs Chandregowda @ Chaluvegowda and Gundegowda @ Sannegowda

Karnataka High Court · (2014) 02 KAR CK 0021

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High Courts13 Feb 2014

Shiva Kumar Vs The Assistant Commissioner and Another

Karnataka High Court · (2014) 2 KarLJ 442 : (2014) 4 KCCR 2995

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High Courts13 Feb 2014

Hussain Bi Vs The Land Tribunal and Others

Karnataka High Court · (2014) 3 AKR 106 : (2014) 2 KarLJ 519 : (2014) 4 KCCR 3238 : (2014) 3 KCCR 2725

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High Courts13 Feb 2014Allowed

Sri. Althaf @ Althaf Hussain Vs State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0002

Criminal Procedure Code, 1973 (CrPC) - Section 439Dowry Prohibition Act, 1961 - Section 3 4Penal Code, 1860 (IPC) - Section 304-B 34 498-A
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High Courts12 Feb 2014

Atharva Associates Vs Union of India

Karnataka High Court · (2015) 39 STR 22

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High Courts12 Feb 2014Disposed Off

Limbu and Bichappa Vs The State, The Chief Conservator of Forest, The Deputy Conservator of Forest and The Range Forest Officer

Karnataka High Court · (2014) 02 KAR CK 0387

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High Courts12 Feb 2014Partly Allowed

Dalegowda Vs P.S. Shivanna and The Oriental Insurance Co. Ltd.

Karnataka High Court · (2014) 02 KAR CK 0382

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High Courts12 Feb 2014Disposed Off

M. Srihari and M. Apparao Vs Smt. Parvatamma and The State

Karnataka High Court · (2014) 02 KAR CK 0381

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 420, 468
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High Courts12 Feb 2014

Puttanniah Vs The Divisional Controller, KSRTC

Karnataka High Court · (2014) 02 KAR CK 0371

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Industrial Disputes Act, 1947 — Section 10(4-A)
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High Courts12 Feb 2014Dismissed

Jairaj Vs The State

Karnataka High Court · (2014) 02 KAR CK 0370

Penal Code, 1860 (IPC) — Section 120B, 302
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High Courts12 Feb 2014Disposed Off

Sri M. Ramaswamy Vs The State of Karnataka, The Managing Director, Karnataka Power Transmission Corporation Limited (KPTCL), The Director, (Administration and Human Resource Department), Karnataka Power Transmission Corporation Limited (KPTCL) and A.C. Narayana Swamy Gowda

Karnataka High Court · (2014) 02 KAR CK 0369

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High Courts12 Feb 2014Partly Allowed

Shivaji Vs Ravi and Another

Karnataka High Court · (2014) 3 ACC 132 : (2014) 2 AKR 265 : (2014) 3 KarLJ 608

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High Courts12 Feb 2014Partly Allowed

Balakrishna Billava Vs Sheik Fahrid Asim and Others

Karnataka High Court · (2014) 2 AKR 211

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High Courts12 Feb 2014

Laxmanrao Vs The State of Karnataka

Karnataka High Court · (2014) 2 AKR 402

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High Courts12 Feb 2014Allowed

Miss. Lalitha Chaudhary Vs The Rajiv Gandhi University of Health Sciences and City College of Nursing

Karnataka High Court · (2014) 02 KAR CK 0300

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High Courts12 Feb 2014Dismissed

Travel Agents Association of India Vs Union of India and Others

Karnataka High Court · (2014) 3 AKR 13

Aircraft Act, 1934 - Section 5 5(2)(ab) 5AConstitution of India, 1950 - Article 226 235
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High Courts12 Feb 2014Disposed Off

Smt. Kamalamma and Nagreddy Vs Narayanrao and Others

Karnataka High Court · (2014) 02 KAR CK 0298

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High Courts12 Feb 2014Allowed

Manjunatha @ Bethengere Manja Vs State of Karnataka

Karnataka High Court · (2014) 02 KAR CK 0297

Arms Act, 1959 - Section 25 27Criminal Procedure Code, 1973 (CrPC) - Section 439Explosive Substances Act, 1908 - Section 3 4
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High Courts12 Feb 2014Partly Allowed

Smt. Shivamma and Others Vs The Royal Sundaram Alliance Insurance Co. Ltd. and C.H. Manjunathaswamy

Karnataka High Court · (2014) 02 KAR CK 0294

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High Courts12 Feb 2014Disposed Off

T. Mohammed Zahid Vs Dr. Sofia Zakria, The National Insurance Co. Ltd., Mr. Faizal and The United India Insurance Co. Ltd.

Karnataka High Court · (2014) 02 KAR CK 0293

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