High Courts12 Feb 2014Allowed
Mr. Dhirendra Ishwarlal Vs Agricultural Produce Market Committee
Karnataka High Court · (2014) 02 KAR CK 0022
Criminal Procedure Code, 1973 (CrPC) - Section 397 401
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 136 of 158
High Courts11 Feb 2014Dismissed
Basappa Vs The Managing Director, Karnataka Power Transmission Corporation Limited
Karnataka High Court · (2014) 02 KAR CK 0388
High Courts11 Feb 2014Dismissed
B.P. Sasnoor Vs The Divisional Controller NEKRTC, Koppal Division
Karnataka High Court · (2014) 02 KAR CK 0383
Industrial Disputes Act, 1947 — Section 10(4-A)
High Courts11 Feb 2014Dismissed
Sri Chikkegowda Vs Sri Prabhakar
Karnataka High Court · (2014) 02 KAR CK 0380
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Feb 2014Dismissed
Sri Rupsing @ Chandrashekhar Vs The State of Karnataka and Others
Karnataka High Court · (2014) 02 KAR CK 0378
High Courts11 Feb 2014Disposed Off
Sri B.L. Annegowda Vs The Department of Energy and Power Supply, Government of Karnataka, The Chief Engineer, Chescom (Chamundeshwari Power Supply Corporation), The Assistant Executive Engineer (ELE), Chescom (Chamundeshwari Power Supply Corporation) and Sri Govinda
Karnataka High Court · (2014) 02 KAR CK 0377
Telegraph Act, 1885 — Section 17
High Courts11 Feb 2014Dismissed
Smt. H.C. Jayarathna Vs Sri Ganganarasaiah and Others
Karnataka High Court · (2014) 02 KAR CK 0376
High Courts11 Feb 2014Dismissed
Nithin Narayana Das Mandhana Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0375
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 409
High Courts11 Feb 2014Dismissed
Ushadevi Vs H. Narasimhappa
Karnataka High Court · (2014) 02 KAR CK 0284
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts11 Feb 2014Dismissed
Smt. Anitha Vs Sri Vasantha Kumar
Karnataka High Court · (2014) 02 KAR CK 0260
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 4, Order 41 Rule 5Criminal Procedure Code, 1973 (CrPC) - Section 125 151Hindu Marriage Act, 1955 - Section 13(B)
High Courts11 Feb 2014Dismissed
N. Shivaraj Vs Srinivas
Karnataka High Court · (2014) 02 KAR CK 0259
Criminal Procedure Code, 1973 (CrPC) - Section 397(1)Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts11 Feb 2014Partly Allowed
Thimmegowda, Jayamma and Puttalaxmi Vs Siddegowda and The New India Insurance Company Ltd.
Karnataka High Court · (2014) 02 KAR CK 0255
High Courts11 Feb 2014Allowed
Sri. Shivanna Vs Sri Ramaiah, Sri. G.M. Hanumantharayappa, The Special Land Acquisition Officer-1 and Sri. H. Nataraju
Karnataka High Court · (2014) 02 KAR CK 0250
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Constitution of India, 1950 - Article 226 227
High Courts11 Feb 2014Allowed
Arya Vidya Shala Parents Association Vs State of Karnataka, Principal Secretary to Government and Others
Karnataka High Court · (2014) 02 KAR CK 0247
Constitution of India, 1950 - Article 14 19 21
High Courts11 Feb 2014Disposed Off
S.R. Udayashankar Vs The Commissioner, The Executive Engineer Infrastructure Division-II, Executive Engineer PRR Division Bangalore Development Authority and Mestrappa Venkatarama Reddy
Karnataka High Court · (2014) 02 KAR CK 0244
High Courts11 Feb 2014Dismissed
S. Armugam Vs The Bruhat Bangalore Mahanagara Palike and The Additional Commissioner (Administration), The Bruhat Bangalore Mahanagara Palike
Karnataka High Court · (2014) 3 AKR 84 : (2014) ILR 5084 : (2014) 2 KarLJ 591 : (2014) 2 KCCR 1403
Criminal Procedure Code, 1973 (CrPC) - Section 389 389(1)Prevention of Corruption Act, 1988 - Section 13(1)(d) 13(1)(e) 13(2)
High Courts11 Feb 2014Allowed
Sri C.P. Somashekhar Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0173
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 380
High Courts11 Feb 2014Dismissed
Dr. Siddabasappa Vs G. Muiyappa
Karnataka High Court · (2014) 02 KAR CK 0172
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Feb 2014Dismissed
Sangappa Vs The State
Karnataka High Court · (2014) 02 KAR CK 0171
Penal Code, 1860 (IPC) — Section 302, 324, 34, 504
High Courts11 Feb 2014Allowed
Basawaraj Vs The State
Karnataka High Court · (2014) 02 KAR CK 0170
Penal Code, 1860 (IPC) — Section 376, 506