High Courts11 Feb 2014Allowed
Santhosh Gowda Vs The State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 34, 406, 420, 506
COURT ARCHIVE
Karnataka High Court judgments, 2014
3,159 judgments · page 137 of 158
High Courts11 Feb 2014Allowed
Sandeep Vilas Pawar Vs State of Karnataka
Karnataka High Court · (2014) 02 KAR CK 0167
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 399, 400, 402
High Courts11 Feb 2014
Commissioner of Income Tax Vs Srintvasa Builders
Karnataka High Court · (2014) 369 ITR 69
Direct Tax Laws (Amendment) Act, 1989 — Section 80Income Tax Act, 1961 — Section 139(1), 139(3), 143(3), 154, 260A
High Courts11 Feb 2014Disposed Off
Sri B.N. Manjunath Vs State of Karnataka and District Stone Crushing Authority
Karnataka High Court · (2014) 02 KAR CK 0140
Karnataka Regulation of Stone Crushers Act, 2011 - Section 10 3 6 8 9
High Courts11 Feb 2014Dismissed
Sri Ashgar Ahmed Vs Miss Sameer Fathima, Master Md. Sabir Ameen and Smt. Sumiya Sulthana
Karnataka High Court · (2014) 02 KAR CK 0138
High Courts11 Feb 2014
State of Karnataka Vs Deccan Sales Corporation Ltd.
Karnataka High Court · (2016) 87 VST 265
Karnataka Sales Tax Act, 1957 — Section 12A, 22A, 5, 5(3)(a), 6B
High Courts11 Feb 2014
M.C. Sundara Murthy Vs Government of Karnataka
Karnataka High Court · (2015) 1 AKR 159 : (2014) 5 KarLJ 347
High Courts11 Feb 2014Allowed
Dr. R.G. Thirumangayarkarsi Vs Mr. Gauthaman S.
Karnataka High Court · (2014) 02 KAR CK 0067
Hindu Marriage Act, 1955 - Section 13(1)(ia)
High Courts11 Feb 2014Dismissed
T.N. Paramesh Vs Krishna Bhagya Jala Nigam Ltd. and Cauvery Niravani Nigam Ltd.
Karnataka High Court · (2014) 02 KAR CK 0063
High Courts11 Feb 2014Allowed
C.A. Lokesh Vs State
Karnataka High Court · (2014) 02 KAR CK 0042
Penal Code, 1860 (IPC) - Section 361 366 376
High Courts11 Feb 2014Dismissed
Govinda Raju M. and Others Vs The State of Karnataka and Others
Karnataka High Court · (2014) 02 KAR CK 0024
Karnataka Industrial Areas Development Act, 1966 - Section 17 2 2(1) 2(6) 2(7)
High Courts11 Feb 2014Dismissed
State of Karnataka Vs S.M. Krishna, Ramesh, Shekara and Mariswamy
Karnataka High Court · (2014) 02 KAR CK 0001
Penal Code, 1860 (IPC) - Section 323 324 34 427 448Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts10 Feb 2014
Commissioner of Income Tax and Another Vs Fr. Mullers Charitable Institutions
Karnataka High Court · (2015) 275 CTR 558 : (2014) 363 ITR 230 : (2015) 228 TAXMAN 319
Income Tax Act, 1961 — Section 11, 11(5), 12, 13(1), 13(1)(a)
High Courts10 Feb 2014Allowed
Smt. Parvathamma Vs Shivakumar @ Shivanna and Siddamma
Karnataka High Court · AIR 2014 Kar 104 : (2014) 4 AKR 8 : (2015) 1 KarLJ 134 : (2014) 2 KCCR 1145
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 13, 48Hindu Adoptions and Maintenance Act, 1956 — Section 10, 10(iv), 16, 3, 5
High Courts10 Feb 2014Disposed Off
A. Sandhya Sudhakaran, Miss. Sanjana, Padmanabhan Nair and Pankajakshi Vs M/s. Oriental Insurance Co. Ltd. and Sri. E. Rangaswamy The Manager, Oriental Insurance Co. Ltd. Vs A. Sandhya Sudhakaran and Others
Karnataka High Court · (2015) 1 ACC 917 : (2015) ACJ 852 : (2014) 2 AKR 689 : (2015) 1 KarLJ 339
Motor Vehicles Act, 1988 — Section 10, 10(13-A), 146, 147, 149
High Courts10 Feb 2014
Commissioner of Income Tax Vs B.P.L. Ltd.
Karnataka High Court · (2014) 364 ITR 544
Income Tax Act, 1961 — Section 115JAA, 115JAA(2), 115JAA(3), 115JB, 143(1)
High Courts07 Feb 2014
Vidya Investment and Trading Co. (P.) Ltd. Vs Union of India
Karnataka High Court · (2015) 277 CTR 18 : (2014) 367 ITR 33 : (2014) 223 TAXMAN 199
Constitution of India, 1950 — Article 14, 226, 227, 265Income Tax Act, 1961 — Section 10, 10(1), 10(2A), 10(34), 10(35)Partnership Act, 1932 — Section 13, 25
High Courts06 Feb 2014Dismissed
Saddam Vs The State
Karnataka High Court · (2014) 02 KAR CK 0368
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 34, 376
High Courts06 Feb 2014Dismissed
Satyappa Vs The State
Karnataka High Court · (2014) 02 KAR CK 0361
Criminal Procedure Code, 1973 (CrPC) — Section 302, 304, 439Penal Code, 1860 (IPC) — Section 302, 304, 504
High Courts06 Feb 2014
Vajravathi and Another Vs Netra and Others
Karnataka High Court · (2014) 2 AKR 524 : (2014) 2 KarLJ 471 : (2014) 3 KCCR 2461
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 32 Rule 7