High Courts27 Aug 2013Allowed
Bangalore Development Authority Vs Afroze Ahmed
Karnataka High Court · (2013) ILR (Kar) 5011 : (2014) 2 KarLJ 104
Civil Procedure Code, 1908 (CPC) — Section 9
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 85 of 165
High Courts27 Aug 2013Allowed
State of Karnataka Vs D-M-E Company (India) Private Limited
Karnataka High Court · (2013) 77 KarLJ 309 : (2014) 71 VST 178
High Courts27 Aug 2013
Siddanna Vs Beml Limited
Karnataka High Court · (2014) 140 FLR 1043 : (2013) 6 KarLJ 90
Civil Procedure Code, 1908 (CPC) — Section 151Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts26 Aug 2013
M/s. Toyota Kirloskar Motor Ltd. Vs The Commissioner of Central Excise Aurangabad II Division
Karnataka High Court · (2014) 26 GSTR 393 : (2013) 77 KarLJ 666
Central Excise Act, 1944 — Section 11B, 12B, 35, 35G
High Courts26 Aug 2013
A. Janardhana Shetty Vs State of Karnataka and Others
Karnataka High Court · (2013) 6 KarLJ 80
Karnataka Industrial Area Development Act, 1966 — Section 28(1)
High Courts26 Aug 2013Allowed
Ukkuda Haji Abbas and Another Vs Assistant Labour Commissioner and Another
Karnataka High Court · (2013) 4 AKR 269 : (2013) 6 KarLJ 93
High Courts26 Aug 2013
B.G. Jayappa Vs State of Karnataka and Others
Karnataka High Court · (2013) 4 AKR 279
Karnataka Civil Services Rules, 1958 — Rule 32
High Courts26 Aug 2013
Ebenezer and Another Vs Land Acquisition Officer and Asst. Commissioner, Shimoga
Karnataka High Court · (2013) 4 AKR 288
High Courts26 Aug 2013
Smt. G.S. Adilakshmi Vs Bangalore Development Authority
Karnataka High Court · (2013) 6 KarLJ 78
Bangalore Development Authority (Disposal of Corner Sites and Commercial Sites) Rules, 1984 — Rule 6(5)
High Courts26 Aug 2013
Standard Chartered Bank Vs The Hon''ble District Magistrate
Karnataka High Court · (2014) 1 BC 503 : (2013) 6 KarLJ 87
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 14
High Courts26 Aug 2013
Hindusthan Marbles and Granite Vs State of Karnataka
Karnataka High Court · (2014) 78 KarLJ 125
High Courts26 Aug 2013
Leo D''Souza Vs Smt. Lakshmi Amma and Others
Karnataka High Court · (2013) 6 KarLJ 109
Karnataka Land Reforms Act, 1961 — Section 48A
High Courts23 Aug 2013
Divisional Controller, North-West Karnataka Road Transport Corporation Vs Smt. Sharada and Others
Karnataka High Court · (2014) 1 KarLJ 78
High Courts23 Aug 2013Dismissed
State of Karnataka and Another Vs G.S. Venkatesh Prasan and Others
Karnataka High Court · (2013) 08 KAR CK 0250
Karnataka Civil Services (General Recruitment) Rules, 1977 — Rule 4-AKarnataka Civil Services Rules, 1958 — Rule 32
High Courts23 Aug 2013
Commissioner of Income Tax and Another Vs Wipro Ltd. (No. 2)
Karnataka High Court · (2014) 360 ITR 658 : (2014) 222 TAXMAN 181
High Courts23 Aug 2013
Bangalore South Friends Association (Bangalore South Ladies Association) Vs State of Karnataka and Others
Karnataka High Court · (2014) 2 KarLJ 347
High Courts23 Aug 2013
Banu Beerappa Harikantra Vs State of Karnataka and Others
Karnataka High Court · (2014) 3 AKR 181 : (2014) 2 KarLJ 242
High Courts23 Aug 2013
C.J. Sujatha and Others Vs Commissioner, City Municipal Council and Others
Karnataka High Court · (2013) 4 AKR 204 : (2013) 6 KarLJ 81
Karnataka Municipalities Act, 1964 — Section 322
High Courts23 Aug 2013
M.S. Byre Reddy Vs Registrar General, High Court of Karnataka and Another
Karnataka High Court · (2013) 4 AKR 280
High Courts23 Aug 2013
Nandi Infrastructure Corridor Enterprise Ltd. and Another Vs Bruhat Bangalore Mahanagara Palike and Another
Karnataka High Court · (2013) 4 AKR 271