High Courts30 Aug 2013Allowed
Sri. R.D. Ramaswamy Vs The Assistant Commissioner, The Tahsildar and State of Karnataka
Karnataka High Court · (2013) 08 KAR CK 0037
Karnataka Land Revenue Act, 1964 — Section 79-A, 79-B
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 84 of 165
High Courts30 Aug 2013Dismissed
S.C. Prasanna Kumar Vs The State
Karnataka High Court · (2013) 08 KAR CK 0029
Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 392
High Courts29 Aug 2013Allowed
Subhash Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 AKR 54
High Courts29 Aug 2013Allowed
Kum. R. Preksha Vs Prasad G.N.
Karnataka High Court · (2013) 4 AKR 515
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Hindu Marriage Act, 1955 — Section 9
High Courts29 Aug 2013Allowed
Smt. Nagamma and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 4 AKR 451
High Courts29 Aug 2013Partly Allowed
Chief Traffic Manager, BMTC and Another Vs N. Suvarna
Karnataka High Court · (2013) 4 AKR 416 : (2014) 2 LLN 196
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 33(C)(2)
High Courts29 Aug 2013
Sri K.V. Sathyanarayan Das Vs Sri H.V. Ramprakash, Sri H.V. Venkatesh, Hadonahalli Venkataramanappa Venugopal Swamy Trust (HPV Trust) and Sri H.V. Murthy
Karnataka High Court · (2014) 1 AKR 237 : (2014) 1 KCCR 187
Evidence Act, 1872 — Section 90Hindu Succession Act, 1956 — Section 29
High Courts29 Aug 2013
Mohammed Akram and Another Vs Branch Manager, State Bank of Mysore and Others
Karnataka High Court · (2013) 4 AKR 449
High Courts29 Aug 2013Disposed Off
J. Ramesh Babu Vs Smt. S. Saraswathi
Karnataka High Court · (2013) 4 AKR 452
High Courts29 Aug 2013
Union of India Ministry of Law Justice and Company Affairs (Legislative Department), The Controller of Patents and Designs Government of India and The Assistant Controller of Patents and Designs Vs Dr. Ravindranath Pradhan
Karnataka High Court · (2014) 1 AKR 42 : (2014) 1 KarLJ 664
Patent Act, 1970 — Section 21(1), 23, 45, 7
High Courts29 Aug 2013
M.N. Anil Kumar Vs The Commissioner of Excise and Others
Karnataka High Court · (2014) 2 KarLJ 451
High Courts28 Aug 2013
Gayathrimata Industry Vs The Additional Commissioner of Commercial Taxes, Zone-I
Karnataka High Court · (2013) 77 KarLJ 391
High Courts28 Aug 2013
Dream Logistics Company (India) Private Limited Vs The Additional Commissioner of Commercial Taxes, Zone-I
Karnataka High Court · (2013) 77 KarLJ 387
High Courts28 Aug 2013
Basayya R. Nandegol Vs The Additional Commissioner of Income Tax
Karnataka High Court · (2014) 78 KarLJ 88
High Courts28 Aug 2013
The State of Karnataka Vs M/s. The Taj West End
Karnataka High Court · (2014) 1 AKR 18 : (2014) 44 GST 485 : (2013) 77 KarLJ 369
Karnataka Tax on Luxuries Act, 1979 — Section 11, 11A, 2(5), 4A, 6(2)
High Courts28 Aug 2013Allowed
The Karnataka State Road Transport Corporation Vs The Workmen of Karnataka repr. by K.S.R.T.C. Staff and Workers and Others Bangalore Metropolitan Transport Corporation Vs The Workmen of Karnataka State Road Transport Corporation and S. Nagaraj Secretary Death-cum-Retirement Benefit Fund K.S.R.T.C.
Karnataka High Court · (2014) 1 AKR 506 : (2014) LabIC 803
General Clauses Act, 1897 — Section 13, 14Road Transport Corporations Act, 1950 — Section 17A, 2(b), 3
High Courts28 Aug 2013Dismissed
Dr. Manjunath B.D. and Another Vs Government of India, Ministry of Health and Family Welfare and Others
Karnataka High Court · (2013) 4 AKR 353
Constitution of India, 1950 — Article 123Indian Medical Council Act, 1956 — Section 3, 3(1)(b), 32
High Courts28 Aug 2013
Sankeshwar Printers (P.) Ltd. Vs Deputy Commissioner of Income Tax, Circle-2(1)
Karnataka High Court · (2013) 218 TAXMAN 360
Companies Act, 1956 — Section 77AIncome Tax Act, 1961 — Section 115O, 2(22)(d)
High Courts28 Aug 2013
Chandrashekharappa, since deceased by his L.Rs. Vs Smt. Annapurnabai, since deceased by her L.Rs.
Karnataka High Court · (2013) ILR (Kar) 5055