COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 82 of 165
The Central Education Society (R) Vs The Secretary, Department of Co-Operation and Others
Karnataka High Court · (2014) 1 KarLJ 338
Bommegowda Vs The Divisional Controller, Karnataka State Road Transport Corporation, Hassan Division
Karnataka High Court · (2014) 3 AKR 108 : (2014) 2 KarLJ 434
Sri. Ramesh Vs Shri Pradeep Vasant Desai and Others
Karnataka High Court · (2014) ILR (Kar) 579 : (2014) 3 KCCR 2044
Commissioner of Income Tax, Central Circle Vs Abdul kareem Ladsab Telgi
Karnataka High Court · (2013) 218 TAXMAN 366
Chandrakala B. and Others Vs High Court of Karnataka and Another
Karnataka High Court · (2013) 6 KarLJ 97
Commissioner of Income Tax and Another Vs Maa Communication Bozell Ltd.
Karnataka High Court · (2014) 265 CTR 179 : (2014) 222 TAXMAN 282
Employees Union of Precision Tooling System Limited and Another Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KarLJ 326
Employees Sparr Group of Companies Namely M/s. Sparr Equipments Limited Vs Sparr Equipments Limited and Others
Karnataka High Court · (2014) 1 KarLJ 101 : (2014) 1 LLN 650
Raju Pandu Teli and Others Vs State of Karnataka
Karnataka High Court · (2014) 2 AKR 342 : (2013) 6 KarLJ 639 : (2014) 3 KCCR 2102
Kuduma Fasteners Private Limited Vs Mathias A.
Karnataka High Court · (2014) 2 AKR 110 : (2014) 140 FLR 451 : (2013) 6 KarLJ 356
Sri R Narayanaswamy Vs State of Karnataka State Vs Sri R. Narayanaswamy @ Gopala Swamy
Karnataka High Court · (2013) 09 KAR CK 0310
Vasavi Credit Co-Operative Society Limited Vs H.L. Manjunath
Karnataka High Court · (2014) 1 KarLJ 722
J.K. Cement Works, Muddapur Vs State of Karnataka
Karnataka High Court · (2013) 77 KarLJ 445
The Bangalore Development Authority Vs Sri M.S. Narayana Murthy
Karnataka High Court · (2014) 1 KCCR 668
Hotel Paraag Limited (HPL) Vs State Bank of India (Industrial Finance)
Karnataka High Court · (2014) 3 AKR 843 : (2014) 3 BC 220 : (2014) 1 KarLJ 137
Sri D. Govinda Rao, Sri Dasharath Bhojagar and Sri Krishnappa Belleri Vs State of Karnataka and Others
Karnataka High Court · (2013) ILR (Kar) 5748 : (2014) 2 KarLJ 91
Sri Anjanappa, Sri Venkatesh and Sri Srinivas Vs The State of Karnataka, Urban Development Department (UDD), Bangalore Development Authority, (BDA) and Land Acquisition Officer, Bangalore Development Authority (BDA)
Karnataka High Court · (2013) 09 KAR CK 0312
The Mahabubnagar District Palamoori Migrant Labour Union Vs The State of Karnataka Department of Water Resources Vikas Soudha and Others
Karnataka High Court · (2014) 140 FLR 450 : (2013) 6 KarLJ 387
Sri Saideepa Jewellery Works Vs State of Karnataka
Karnataka High Court · (2013) 77 KarLJ 230