High Courts06 Sept 2013Allowed
Manjappa Vs Smt. Kashavva and Others
Karnataka High Court · (2013) 09 KAR CK 0188
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 81 of 165
High Courts06 Sept 2013Allowed
Bangalore University Vs Latha R., Veena R. and Sri Krishna Institute of Law Mahalakshminagara West, Batawadi
Karnataka High Court · (2013) 09 KAR CK 0187
High Courts06 Sept 2013Dismissed
Linga Reddy. T. Vs M.V. Atifur Rehaman and The Manager, New India Insurance Co., Ltd.
Karnataka High Court · (2014) 3 AKR 1
High Courts06 Sept 2013
Smt. Jayasheela, Kum. Kavya, Karthik and Chikkolamma Vs Sri. K.B. Sudhindra, The Branch Manager, New India Assurance Company Ltd. and Lakshmamma
Karnataka High Court · (2013) 09 KAR CK 0098
Motor Vehicles Act, 1988 — Section 166
High Courts06 Sept 2013Allowed
B.C. Suresha Vs Sumithra
Karnataka High Court · (2013) 09 KAR CK 0078
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 200Penal Code, 1860 (IPC) — Section 415, 420
High Courts06 Sept 2013Dismissed
Sri Anjanappa Vs The Assistant Commissioner and Sri C. Shivardudraiah
Karnataka High Court · (2013) 09 KAR CK 0063
Constitution of India, 1950 — Article 226, 227
High Courts06 Sept 2013Dismissed
Keenappa and Others Vs The Tahasildar, The Committee for Regularization of Authorized Cultivation of Land, The Deputy Commissioner and The Secretary Department of Revenue Government of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0062
Karnataka Land Revenue Act, 1964 — Section 94-AKarnataka Land Revenue Rules, 1966 — Rule 108
High Courts06 Sept 2013Allowed
Sri Puttaiah Vs The Deputy Commissioner and Others
Karnataka High Court · (2013) 09 KAR CK 0061
Karnataka Land Revenue Act, 1964 — Section 136(2), 136(3)
High Courts06 Sept 2013
S.T. Krishna Shetty Vs Hari Charansingh
Karnataka High Court · (2014) 1 KarLJ 74
High Courts06 Sept 2013Dismissed
Laxmawwa Vs Sadashiv and Others
Karnataka High Court · (2014) 1 KarLJ 324
High Courts05 Sept 2013Allowed
Smt. R. Shobha Bai Vs D.R. Jayaraj
Karnataka High Court · (2013) 6 KarLJ 270 : (2014) 2 RCR(Civil) 375 : (2014) 1 RCR(Rent) 289
Transfer of Property Act, 1882 — Section 106
High Courts05 Sept 2013
Sri Radhakrishna Bhakta Mandali Trust Vs Sri Kannan
Karnataka High Court · (2014) 1 AKR 3 : (2014) 1 KarLJ 532
Karnataka Court-fees and Suits Valuation Act, 1958 — Section 24, 27
High Courts05 Sept 2013Allowed
BMTC Vs Sri P. Jai Singh
Karnataka High Court · (2014) 1 AKR 62 : (2013) ILR (Kar) 4718 : (2014) LabIC 832
Industrial Disputes Act, 1947 — Section 10(4-A), 33(2)(b)Road Transport Corporations Act, 1950 — Section 45
High Courts05 Sept 2013Dismissed
Ms. Bani Kaur Bedi and Mr. Aman Singh Bedi rept. By his Power of Attorney Holder Mrs. Avneet Bedi Vs HDFC Bank Ltd.
Karnataka High Court · (2013) 4 AKR 456 : (2014) 2 BC 463 : (2013) ILR (Kar) 5517 : (2014) 1 KarLJ 515
Constitution of India, 1950 — Article 227Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 17, 18
High Courts05 Sept 2013
The Divisional Manager, National Insurance Company Limited Vs Smt. Neelawa and Others
Karnataka High Court · (2014) 3 ACC 258 : (2013) 6 KarLJ 558
High Courts05 Sept 2013
Karthikeyan Vs Smt. M.S. Bharathi Srikanth
Karnataka High Court · (2014) 2 KarLJ 454
High Courts05 Sept 2013Dismissed
Vijayanagara Sri Krishnadevaraya University Vs Katepaga Vijaykumar
Karnataka High Court · (2014) ILR (Kar) 3243
High Courts05 Sept 2013Disposed Off
Smt. K.N. Geetha and Another Vs State of Karnataka and Others
Karnataka High Court · (2013) 6 KarLJ 266
Karnataka Land Revenue Act, 1964 — Section 136(2), 136(3)