High Courts11 Sept 2013
Gemini Dyeing and Printing Mills Ltd. Vs Commr. of Cus.
Karnataka High Court · (2014) 304 ELT 51 : (2014) 27 GSTR 418
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 79 of 165
High Courts11 Sept 2013Dismissed
K. Kadrivel Vs M. Mohan
Karnataka High Court · (2013) 09 KAR CK 0015
Criminal Procedure Code, 1973 (CrPC) — Section 138, 311, 482
High Courts10 Sept 2013Disposed Off
I.B.M. India Pvt. Ltd. Vs Chief Commissioner of C. Ex., Bangalore
Karnataka High Court · (2017) 346 ELT 268
High Courts10 Sept 2013Dismissed
Maliksab Janglisab Khazi Vs Kumari Sameena
Karnataka High Court · (2014) 1 KarLJ 322
High Courts10 Sept 2013
Divisional Controller, North-West Karnataka Road Transport Corporation Vs G.O. Badiger
Karnataka High Court · (2014) 2 AKR 244 : (2013) 6 KarLJ 626 : (2014) 2 KCCR 1542
High Courts10 Sept 2013
IBM India Private Limited Vs The Chief Commissioner of Central Excise, Large Taxpayers'' Unit Commissionarate and Others
Karnataka High Court · (2013) 77 KarLJ 477
High Courts10 Sept 2013Allowed
Maruti Gangappa Metagud Vs State of Karnataka
Karnataka High Court · (2014) 1 Crimes 198 : (2013) 6 KarLJ 273
Criminal Procedure Code, 1973 (CrPC) — Section 110(e), 313Penal Code, 1860 (IPC) — Section 376
High Courts10 Sept 2013
N. Sadanand Bhat Vs N. Jaya Sapaliga and Others
Karnataka High Court · (2014) 2 KarLJ 515
High Courts10 Sept 2013
The Secretary to Government Department of Forest Environment and Ecology, The Deputy Conservator of Forest and The Range Forest Officer Vs B.V. Rangaswamy Represented by Sri. B.R. Kumar President, Karnataka State Government Daily Wage Workers B.V. Rangaswamy Vs The Deputy Conservator of Forest and Range Forest Officer
Karnataka High Court · (2014) 1 AKR 209 : (2014) ILR (Kar) 3399
Constitution of India, 1950 — Article 12, 16Industrial Disputes Act, 1947 — Section 2(j), 25G, 25H
High Courts10 Sept 2013Allowed
Smt. Bidisha Goin Vs Government of Karnataka
Karnataka High Court · (2014) 1 AKR 213 : (2013) ILR (Kar) 5965 : (2014) 1 KCCR 375
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1), 3(1)(i), 5AConstitution of India, 1950 — Article 22(5)
High Courts10 Sept 2013Dismissed
Raigouda and Another Vs State of Karnataka and Another
Karnataka High Court · (2013) 6 KarLJ 263
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 246, 460Drugs and Cosmetics Act, 1940 — Section 32
High Courts10 Sept 2013
M/s. St. John''s Medical College Hospital Vs The Director and The Recovery Officer Employees'' State Insurance Corporation
Karnataka High Court · (2014) 1 AKR 227 : (2014) ILR (Kar) 104 : (2013) 6 KarLJ 651
Constitution of India, 1950 — Article 14Employees State Insurance Act, 1948 — Section 39(5), 45A, 75
High Courts10 Sept 2013Dismissed
North-West Karnataka Road Transport Corporation Vs A.Y. Pawar
Karnataka High Court · (2014) ILR (Kar) 1235 : (2014) 3 KCCR 2107
High Courts10 Sept 2013
Nagaraju C.M. Vs State of Karnataka and Others
Karnataka High Court · (2014) 2 KarLJ 458
High Courts06 Sept 2013Partly Allowed
Karnataka State Road Transport Corporation Vs The Deputy Labour Commissioner and The Appellate Authority and Others
Karnataka High Court · (2014) 2 KarLJ 124
High Courts06 Sept 2013
Dyavappa Gouda Hanumappa Goudar Vs State of Karnataka and Others
Karnataka High Court · (2014) 1 KarLJ 729
High Courts06 Sept 2013Allowed
Shri Shivanand, Shri Shiddarudh and Shri Gurunath Vs The State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0281