High Courts21 Aug 2013Dismissed
Transvision Software and Data Solutions Private Limited Vs State of Karnataka
Karnataka High Court · (2014) 3 KarLJ 574
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 87 of 165
High Courts21 Aug 2013
The Union of India Vs Sri Mallappa and Others
Karnataka High Court · (2014) 1 AKR 39 : (2013) ILR (Kar) 4731 : (2014) 2 KCCR 1618
Railways Act, 1989 — Section 123, 123c, 124, 124-A
High Courts20 Aug 2013Dismissed
M/s. Crompton Greaves Ltd. Vs M/s. Annapurna Electronics and Others
Karnataka High Court · (2013) 4 AKR 549 : (2014) 1 KarLJ 41
Arbitration and Conciliation Act, 1996 — Section 32(2)c, 34Micro, Small and Medium Enterprises Development Act, 2006 — Section 15, 16, 17, 18, 18(3)
High Courts20 Aug 2013Allowed
The Divisional Controller Karnataka State Road Transport Corporation Vs C.K. Basavaraju
Karnataka High Court · (2013) 08 KAR CK 0209
Industrial Disputes Act, 1947 — Section 11-A
High Courts20 Aug 2013Disposed Off
Smt. Sarojabai V. Vs The Taluk Surveyor and Sri. A. Krishnappa
Karnataka High Court · (2013) 08 KAR CK 0206
High Courts20 Aug 2013Allowed
C.S. Gangadharaiah Vs The Deputy Commissioner, The Asst. Commissioner and The Tahsildar
Karnataka High Court · (2013) 08 KAR CK 0205
Karnataka Land Revenue Rules, 1966 — Rule 108K
High Courts20 Aug 2013
Smt. Gayathri and Others Vs Rajanna
Karnataka High Court · (2013) 08 KAR CK 0202
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 34, 493, 494, 495, 498-A
High Courts20 Aug 2013Dismissed
Smt. Papamma and Sri M Suresh Vs The State of Karnataka and Others
Karnataka High Court · (2013) 08 KAR CK 0201
Constitution of India, 1950 — Article 227Karnataka Land Revenue Act, 1964 — Section 136(3)
High Courts20 Aug 2013
The President and The Secretary Vs Mr. D.K. Venkatanaresh Babu
Karnataka High Court · (2013) 08 KAR CK 0200
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(B), 405, 406, 409, 415
High Courts20 Aug 2013
K.A. Satish Kumar Vs K.A. Chandrakanth and Others
Karnataka High Court · (2013) 08 KAR CK 0199
Arbitration and Conciliation Act, 1996 — Section 11(6), 8
High Courts20 Aug 2013
Sri B.M. Gangaiah and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 4 AKR 487 : (2013) ILR (Kar) 4650 : (2014) 1 KarLJ 129
Constitution of India, 1950 — Article 14Karnataka Minor Mineral Concession Rules, 1994 — Rule 11(4), 8-A, 8-B
High Courts20 Aug 2013Dismissed
Sri C.M. Suresh and Sri D.R. Satish Vs The Managing Director, BESCOM The Managing Director, BESCOM Vs Sri C.M. Suresh and Sri D.R. Satish
Karnataka High Court · (2014) 2 AKR 97 : (2014) LabIC 1595
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 10(4-A), 2(oo)(bb), 25-F
High Courts20 Aug 2013Dismissed
Dr. Jagadeesh Vs Karnataka Veterinary, Animal and Fisheries Sciences University, Karnataka Veterinary, Animal and Fisheries Sciences University, Dr. A. Sahadev and Dr. Nagaraj G.N.
Karnataka High Court · (2013) 08 KAR CK 0060
High Courts14 Aug 2013Allowed
R. Vijayakumar and Another Vs State of Karnataka and Others
Karnataka High Court · (2014) 3 AKR 28 : (2013) 5 KarLJ 568
High Courts14 Aug 2013
Radhakrishna Vs National Insurance Company Limited and Another
Karnataka High Court · (2014) 3 ACC 309 : (2014) 1 AKR 179 : (2013) 5 KarLJ 542
High Courts14 Aug 2013
T. Bhaskar Vs Karnataka Power Transmission Corporation Limited and Another
Karnataka High Court · (2014) 1 AKR 12 : (2013) 5 KarLJ 433
High Courts14 Aug 2013
Bipin Kumar Vs Union of India and Others
Karnataka High Court · (2014) 1 AKR 10 : (2013) 5 KarLJ 359
High Courts14 Aug 2013
Nagesh Vs State
Karnataka High Court · (2013) 5 KarLJ 205
Penal Code, 1860 (IPC) — Section 326
High Courts14 Aug 2013Allowed
Smt. K. Chandrika, I.R.S Vs State
Karnataka High Court · (2013) 4 AKR 841 : (2013) ILR (Kar) 4737 : (2013) 6 KarLJ 419
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts14 Aug 2013
Suman Vs Vinayaka and Others
Karnataka High Court · (2014) 2 AKR 761 : (2014) 1 KarLJ 575 : (2014) 1 KCCR 881