High Courts13 Sept 2013Allowed
Smt. Gangawwa, Laxman and Smt. Sangavva Vs Mumtaj and Others
Karnataka High Court · (2013) 09 KAR CK 0214
Karnataka Stamp Act, 1957 — Section 24, 27, 33, 36
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 75 of 165
High Courts13 Sept 2013Dismissed
C. Somashekar, C. Ravishekar and C. Praveenshekar Vs Smt. G.L. Nagarathnamma and Others
Karnataka High Court · (2013) 09 KAR CK 0213
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts13 Sept 2013Partly Allowed
Shri Mallappa Vs The State of Karnataka, The Police Inspector (Vigilance)
Karnataka High Court · (2013) 09 KAR CK 0212
Criminal Procedure Code, 1973 (CrPC) — Section 313, 357Electricity Act, 2003 — Section 135, 138
High Courts13 Sept 2013Dismissed
B.H. Harish Vs H.B. Lingaraju Shetty Alias Lingaraju, H.R. Umesha and The National Insurance Company Ltd.
Karnataka High Court · (2013) 09 KAR CK 0179
Motor Vehicles Act, 1988 — Section 166, 167
High Courts13 Sept 2013Dismissed
The Secretary, The Deputy Commissioner, Bangalore Division, The Tahsildar and The Revenue Inspector Vs Smt. M Sarala and Smt. Kamalakshamma
Karnataka High Court · (2013) 09 KAR CK 0178
Karnataka Land Revenue Act, 1964 — Section 136
High Courts13 Sept 2013
Sri. Naveen, Sri. Ramegowda and Sri. Pradeep Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0166
Arms Act, 1959 — Section 27, 3, 5Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Sept 2013Dismissed
Smt. Sugandhi and Sri. Pranesh Vs The State of Karnataka and The Tahsildar
Karnataka High Court · (2013) 09 KAR CK 0165
Criminal Procedure Code, 1973 (CrPC) — Section 155(2)Penal Code, 1860 (IPC) — Section 420
High Courts13 Sept 2013
Halageri Manjappa, Halageri Ekanthappa and Halageri Mylappa Vs State of Karnataka
Karnataka High Court · (2013) 09 KAR CK 0164
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228Penal Code, 1860 (IPC) — Section 114, 149, 323, 504, 506
High Courts13 Sept 2013Dismissed
Kengegowda C.S. Vs A.R. Shankar, The Manager, Bajaj Allianz General Insurance Co. Ltd., Boregowda and The Manager, The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0104
Motor Vehicles Act, 1988 — Section 166
High Courts13 Sept 2013Disposed Off
M/s. Stay and Work @ Infantry Service Apartments Vs Bruhat Bangalore Mahanagara Palike
Karnataka High Court · (2013) 09 KAR CK 0090
Karnataka Municipal Corporations Act, 1976 — Section 134
High Courts13 Sept 2013Dismissed
Sri. Syed Babu @ Babu Vs Sri. Irshad Pasha and The New India Assurance Company Ltd.
Karnataka High Court · (2013) 09 KAR CK 0089
Motor Vehicles Act, 1988 — Section 166
High Courts13 Sept 2013Allowed
Smt. Noorjan and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 09 KAR CK 0087
High Courts13 Sept 2013Dismissed
Bullamma and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 09 KAR CK 0086
Constitution of India, 1950 — Article 226, 227
High Courts13 Sept 2013Dismissed
Venkatesh Vs Sri. Shivaprasad R. and New India Assurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0072
High Courts13 Sept 2013
Smt. Ningawwa, Kumari Suma, Geeta and Shilpa Vs Sharnappa Basappa Anagoudar and Others
Karnataka High Court · (2013) 09 KAR CK 0069
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2), 54
High Courts13 Sept 2013Allowed
Abdul Gafoor Sab Vs Deputy Commissioner, Asst. Commissioner and Tahsildar
Karnataka High Court · (2013) 09 KAR CK 0059
Constitution of India, 1950 — Article 226, 227
High Courts13 Sept 2013Dismissed
State Vs C. Narayanappa
Karnataka High Court · (2013) 09 KAR CK 0058
Criminal Procedure Code, 1973 (CrPC) — Section 235(1), 378(1), 378(3)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts13 Sept 2013Allowed
State Vs M. Siddaraju
Karnataka High Court · (2013) 09 KAR CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 235(1)Karnataka Electricity Board KEBEs (CDC and A)Regulations, 1987 — Rule egulation14(A)(f)Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts13 Sept 2013Dismissed
North West Karnataka Road Transport Corporation Vs U.T. Kinekar
Karnataka High Court · (2013) 09 KAR CK 0003
High Courts12 Sept 2013
Mulchand Vs State
Karnataka High Court · (2014) 2 AKR 105 : (2014) 2 CCR 72 : (2014) 1 KarLJ 66 : (2014) 2 KCCR 1596