High Courts12 Sept 2013
Golden Valley Education Trust KGF First Grade College Vs The Principal Secretary to Government Higher Education Department, The Commissioner of Collegiate Education, The Joint Director of Collegiate Education and Sri. C. Madangopal Sri. Narasimhe Gowda Vs The Principal Secretary to Government Higher Education Department Government of Karnataka, The Commissioner of Collegiate Education, The Joint Director of Collegiate Education Bangalore and Golden Valley Educational Trust KGF First Grade College
Karnataka High Court · (2013) 09 KAR CK 0344
Constitution of India, 1950 — Article 14, 21Karnataka Educational Institutions Rules, 2003 — Rule 34(1)