High Courts16 Sept 2013
Subhan Khan Vs The State of Karnataka and Others
Karnataka High Court · (2013) 09 KAR CK 0341
Criminal Procedure Code, 1973 (CrPC) — Section 401Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 323
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 73 of 165
High Courts16 Sept 2013Dismissed
J. Aralappa and Others Vs The State of Karnataka and Others
Karnataka High Court · (2013) 09 KAR CK 0324
Constitution of India, 1950 — Article 226, 227
High Courts16 Sept 2013Disposed Off
Smt. N. Rathna Vs District Caste Verification Committee and District Social Welfare Officer and The Tashildar
Karnataka High Court · (2013) 09 KAR CK 0323
Karnataka Scheduled Castes, Scheduled Tribes and Other Backward Classes (Reservation of Appointment) Rules, 1992 — Rule 3-A(3)(d)
High Courts16 Sept 2013Partly Allowed
The Divisional Controller KSRTC, Davanagere Division Vs Sri B.S. Mallad Retired Driver
Karnataka High Court · (2013) 09 KAR CK 0294
High Courts16 Sept 2013
Suresh Raju Poojary Vs Jayasheela Alias Surendra and The United India Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0283
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013
Dr. R.D. Pennathur Vs State of Karnataka and Another
Karnataka High Court · (2013) 6 KarLJ 537
High Courts16 Sept 2013Dismissed
Sri V. Kotanaik Vs Union of India, The Deputy Chief Security Commissioner and The Security Commissioner Railway Protection Force
Karnataka High Court · (2013) 09 KAR CK 0248
High Courts16 Sept 2013Dismissed
A.R. Mallesh Vs The Director of Municipal, The Deputy Commissioner Chikkamagalur, and The Town Municipal Council, Kadur
Karnataka High Court · (2013) 09 KAR CK 0245
High Courts16 Sept 2013Allowed
Sri. M.A. Nagendra Vs Deputy Registrar of Co-Operative Societies, The Assistant Registrar of Co-Operative Socieities and The Primary Agriculture Credit Co-Operative
Karnataka High Court · (2013) 09 KAR CK 0244
Karnataka Co-operative Societies Act, 1959 — Section 106, 29-C
High Courts16 Sept 2013Disposed Off
The New India Assurance Co., Ltd. Vs Sri. A. Muthuchamy @ Muthusamy @ Raju and Sri. Munivenkatappa
Karnataka High Court · (2013) 09 KAR CK 0243
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts16 Sept 2013
Shri Sharana Basaveshwara Trading Company and Others Vs Union of India, Ministry of Agriculture and Others
Karnataka High Court · (2013) 09 KAR CK 0185
Karnataka Agricultural Produce Marketing (Regulation and Development) Act, 1966 — Section 3, 4, 6(2)
High Courts16 Sept 2013Dismissed
Shri Ramachandran K. Vs The State of Karnataka , The State of Karnataka, The Karnataka Silk Marketing Board Limited and The Managing Director Karnataka Silk Marketing Board Limited
Karnataka High Court · (2014) 2 AKR 310 : (2013) 6 KarLJ 683
Karnataka Silk Marketing Board Limited (Staff) Regulations, 1979 — Section 30
High Courts16 Sept 2013
Smt. Premasudha @ Prema Vs V. Srinivasan and The Regional Manager, The Oriental Insurance Co., Ltd.
Karnataka High Court · (2013) 09 KAR CK 0173
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013
Shivalinge Gowda Vs Manager, M/s. Oriental Insurance Co. Ltd. and Mr. Murugeshan
Karnataka High Court · (2013) 09 KAR CK 0172
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013
Munishamigowda and Saraswathamma Vs Naveen Kumar
Karnataka High Court · (2013) 09 KAR CK 0171
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013Dismissed
Mr. Afnan Sadiq, Mr. Sadik Ameer Shaikh, Mrs. Sameena Sadik @ Sameena Khan, Mrs. Afreen Ahmed and Others Vs Station House Officer, Bharathi Nagar Police Station and Station House Officer, Ramnaagar Police Station Town
Karnataka High Court · (2013) 09 KAR CK 0169
Criminal Procedure Code, 1973 (CrPC) — Section 438Dowry Prohibition Act, 1961 — Section 4, 5Penal Code, 1860 (IPC) — Section 498-A
High Courts16 Sept 2013
Smt. Gowramma and Others Vs M/s. S.R.S. Travels and The Branch Manager, New India Assurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0168
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013
Smt. M.K. Saraswathi Vs Mr. Prakash C. and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 09 KAR CK 0167
Motor Vehicles Act, 1988 — Section 166
High Courts16 Sept 2013Dismissed
Smt. Razeea Sultana Vs The Deputy Director, The Planning Officer, The Secretary and Nazia Banu
Karnataka High Court · (2013) 09 KAR CK 0105