High Courts13 Jun 2013Allowed
The National Insurance Company Ltd. Vs VST Tillers Tractors Limited
Karnataka High Court · (2013) 4 AKR 45 : (2014) ILR (Kar) 2271
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 121 of 165
High Courts13 Jun 2013Disposed Off
K. John Kennedy Vs The Commissioner
Karnataka High Court · (2014) 2 AKR 115 : (2013) 6 KarLJ 495 : (2013) 3 KCCR 2103
High Courts12 Jun 2013Dismissed
Narayana Rao Vs State of Karnataka, Department of Revenue and Others
Karnataka High Court · (2013) 4 AKR 221 : (2014) ILR (Kar) 75 : (2013) 3 KCCR 2565
Karnataka Land Revenue Act, 1964 — Section 94-A, 94-A(4)
High Courts12 Jun 2013
I.C.I.C.I. Lombard General Insurance Company Ltd. Vs K. Ramesh and Another
Karnataka High Court · (2013) 4 ACC 478
High Courts12 Jun 2013Allowed
Rashtreeya Sikshana Samithi Trust Vs State of Karnataka and Dr. S.C. Sharma
Karnataka High Court · (2013) 4 KarLJ 176
Karnataka State Universities Act, 2000 — Section 14, 14(11)
High Courts12 Jun 2013Dismissed
M. Kumbaiah Vs Government of Karnataka, Smt. Meera Sexena, IAS., (ret) and Sri Chandrasekhar Gurubasappa Hungond
Karnataka High Court · (2013) 3 AKR 699 : (2013) 5 KarLJ 295 : (2013) 3 KCCR 2572 : (2013) LabIC 3611
Constitution of India, 1950 — Article 16, 16(1), 16(4)Protection of Human Rights Act, 1993 — Section 21
High Courts12 Jun 2013
M/s. Mindtree Ltd. Vs Union of India and The Commissioner of Income Tax-Ltu M/s. OPTO Infrastructure Limited and Others Vs The Union of India Ministry of Finance, The Union of India Ministry of Commerce, The Board of Approvals Ministry of Commerce and Industries (Sez), The Chief Commissioner of Income Tax M/s. Subex Limited Vs Union of India, Commissioner of Income Tax-3 and Deputy Commissioner of Income Tax M/s. Rajesh Exports Limited Vs Union of India
Karnataka High Court · (2013) 4 AKR 243 : (2013) 260 CTR 146 : (2013) 295 ELT 641 : (2013) ILR (Kar) 2905 : (2013) 77 KarLJ 44 : (2013) 217 TAXMAN 58
Income Tax Act, 1961 — Section 115JB(6), 115O(6)Special Economic Zones Act, 2005 — Section 27
High Courts12 Jun 2013Dismissed
Nanjundamma Since dead by LRs. (B.C. Lokeshappa, Girijamma and Nagarajappa) Vs State of Karnataka, Land Tribunal, K. Venkatachala and H.E. Nagarathnamma
Karnataka High Court · (2013) 4 AKR 6 : (2013) ILR (Kar) 3560 : (2013) 3 KCCR 2569
High Courts12 Jun 2013
Bruhat Bangalore Mahanagara Palike Vs The Tax Recovery Officer, Income Tax Department
Karnataka High Court · (2013) 76 KarLJ 387
High Courts11 Jun 2013Dismissed
M. Kumar Vs S.C. Vijaykumar
Karnataka High Court · (2014) 2 AKR 121 : (2013) 5 KarLJ 104 : (2014) 2 KCCR 1632 : (2013) 4 KCCR 3298
High Courts11 Jun 2013
Narendra Naik and Mrs. Rajeswari Naik Vs The State of Karnataka
Karnataka High Court · (2013) 06 KAR CK 0153
Juvenile Justice Act, 1986 — Section 31, 6
High Courts11 Jun 2013Dismissed
Smt. Narasamma Vs Sri. Subbarao Chavan, Smt. G.K. Sugunamma and Sri. Mariswamy
Karnataka High Court · (2013) 06 KAR CK 0152
Specific Relief Act, 1963 — Section 16, 20
High Courts11 Jun 2013Allowed
Mr. Haseeb Mudasir, Mr. G. Chand Basha, Mrs. Sayeeda Begum and Mr. Najeeb Hassan Vs Station House Officer, Station House Officer, Station House Officer and Station House Officer
Karnataka High Court · (2013) 06 KAR CK 0123
Criminal Procedure Code, 1973 (CrPC) — Section 437, 438, 438(1), 439
High Courts11 Jun 2013Allowed
Sri D.G. Chandre Gowda Vs Director General and Inspector General of Police and The Superintendent of Police
Karnataka High Court · (2013) 06 KAR CK 0018
Karnataka Government Servants (Seniority) Rules, 1957 — Rule 6
High Courts11 Jun 2013Allowed
P.K. Sudhakar Vs Karnataka Power Transmission Corpn. Ltd. and The Executive Engineer (Electrical)
Karnataka High Court · (2013) 4 KarLJ 307
Telegraph Act, 1885 — Section 10, 11, 16(3)
High Courts10 Jun 2013
Deepika and Others Vs Dr. Santosh and Another
Karnataka High Court · (2014) 1 AKR 181 : (2013) 5 KarLJ 496
Motor Vehicles Act, 1988 — Section 166
High Courts10 Jun 2013
Union of India and Others Vs S.N. Venkatesh and Another
Karnataka High Court · (2014) 1 AKR 37 : (2013) 5 KarLJ 370
High Courts10 Jun 2013Disposed Off
Bachappa And Others Vs Tahsildar and Another
Karnataka High Court · (2013) 5 KarLJ 31 : (2013) 4 KCCR 3290
High Courts10 Jun 2013
Commissioner of Income Tax and Another Vs Novell Software Development (I) Pvt. Ltd.
Karnataka High Court · (2013) 260 CTR 372 : (2013) 355 ITR 339
Income Tax Act, 1961 — Section 260A, 80HHC, 80HHE
High Courts10 Jun 2013
Dilip Surana, LR of Late Gheverchand Surana Vs Commissioner of Income Tax and Another
Karnataka High Court · (2013) 262 CTR 344
Income Tax Act, 1961 — Section 132, 143(1), 158BC, 204(b), 260A