High Courts19 Jun 2013Dismissed
Thimmaiah N., T. Prasad and Smt. Padmma Vs NIL
Karnataka High Court · (2013) 06 KAR CK 0162
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 119 of 165
High Courts19 Jun 2013Dismissed
Sri Venugopal Reddy Vs M/s. United India Insurance Co. Ltd. and Mr. Naresh Kumar
Karnataka High Court · (2013) 06 KAR CK 0161
High Courts19 Jun 2013
Sri. Srinivasa B. Vs State
Karnataka High Court · (2013) 06 KAR CK 0160
Criminal Procedure Code, 1973 (CrPC) — Section 311, 313
High Courts19 Jun 2013Dismissed
Sri Eshwarappa and Sri Thirthalingappa Vs Sri K. Nagappa
Karnataka High Court · (2013) 06 KAR CK 0089
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4, Order 22 Rule 9, 151Limitation Act, 1963 — Section 5
High Courts19 Jun 2013Partly Allowed
Mahalingappa Vs The Deputy Commissioner (Food and Civil Supplies) and Another
Karnataka High Court · (2013) ILR (Kar) 5590 : (2013) 4 KarLJ 549 : (2013) 4 KCCR 3355
Essential Commodities Act, 1955 — Section 3, 6-A, 6-C, 7
High Courts19 Jun 2013
HMT Watch Factory IV Vs State of Karnataka
Karnataka High Court · (2013) 06 KAR CK 0007
Central Sales Tax Act, 1956 — Section 9(2)Karnataka Value Added Tax Act, 2003 — Section 39(1), 63, 72(2)
High Courts18 Jun 2013Dismissed
A. Abdul Hameed Vs Syndicate Bank and Others
Karnataka High Court · (2013) ILR (Kar) 4687 : (2013) 4 KarLJ 383 : (2013) 4 KCCR 3154
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 19, 31A
High Courts18 Jun 2013
Smt. Zahida Begum Vs State of Karnataka and Others
Karnataka High Court · (2013) 4 KarLJ 377
High Courts18 Jun 2013Allowed
E.V. Rajesh Vs The Assistant Commissioner for Muzrai Works and Others
Karnataka High Court · (2014) 1 AKR 56 : (2013) 4 KarLJ 375
High Courts18 Jun 2013
Oracle India Pvt. Ltd. Vs Union of India
Karnataka High Court · (2014) 303 ELT 366
High Courts18 Jun 2013Dismissed
The Karnataka Urban Water Supply and Drainage Board Vs M/s. Pragathi Concrete Products Pvt. Ltd.
Karnataka High Court · (2013) 06 KAR CK 0159
Arbitration and Conciliation Act, 1996 — Section 11, 37, 43(2), 45(1)
High Courts18 Jun 2013Allowed
Smt. Manjula @ Manjamma and Others Vs Sri Srinivas, The Managing Director, BMTC and United India Insurance Company Ltd.
Karnataka High Court · (2014) ACJ 1769 : (2013) 3 AKR 677 : (2013) ILR (Kar) 3871 : (2013) 6 KarLJ 154
Motor Vehicles Act, 1988 — Section 166Penal Code, 1860 (IPC) — Section 304, 34
High Courts18 Jun 2013
M/s. Baganeheddal ''C'' Estate Vs The Karnataka Appellate Tribunal and The Assessment Commissioner
Karnataka High Court · (2013) 06 KAR CK 0109
Karnataka Appellate Tribunal Regulations, 1979 — Rule egulation53
High Courts18 Jun 2013Allowed
Deva @ Devanaika and Others Vs The State of Karnataka
Karnataka High Court · (2013) 06 KAR CK 0102
High Courts18 Jun 2013Allowed
Sri. K. Varadaraja Pai and Smt. Geetha V. Pai Vs State Sri. Krishnaswamy Sridhar Vs State of Karnataka
Karnataka High Court · (2013) 4 AKR 776 : (2013) 3 KCCR 2368
Prevention of Corruption Act, 1988 — Section 13(1)(d)
High Courts18 Jun 2013Allowed
Sri Noorulla Shariff Vs State of Karnataka
Karnataka High Court · (2013) 06 KAR CK 0091
High Courts18 Jun 2013Dismissed
Shivanandappa and Veerabhadrappa Vs Kamanna
Karnataka High Court · (2013) 06 KAR CK 0090
High Courts18 Jun 2013Disposed Off
Akzonobel (ICI India Limited) Vs The Deputy Commissioner of Commercial Taxes (Audit-3)
Karnataka High Court · (2013) 76 KarLJ 380
Karnataka Value Added Tax Act, 2003 — Section 39(1)
High Courts17 Jun 2013Disposed Off
K.L. Krishna Vs The Deputy Commissioner, Mandya District and Others
Karnataka High Court · (2014) ILR (Kar) 1546 : (2013) 4 KCCR 2940
High Courts17 Jun 2013
The Commissioner Vs Sister Uthrika Mary (Superior), The Under Secretary and The Commissioner
Karnataka High Court · (2013) 4 AKR 207 : (2014) ILR (Kar) 38 : (2013) 4 KCCR 2929
Karnataka Town and Country Planning Act, 1961 — Section 14-A, 14-B, 18, 18(2)