COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 122 of 165
Sri. Beeregowda and Sri. Mayiga @ Budiya Vs Sri. Mayanna and Others
Karnataka High Court · (2013) 06 KAR CK 0094
K.R. Amba Prasad Vs Divisional Manager, Karnataka State Road Transport Corporation
Karnataka High Court · (2013) 4 ACC 471 : (2013) 4 AKR 153
The Managing Committee, Bharathiya Samskrithi Vidyapeeta Vs B.K. Gopal Krishna, The Director of Collegiate Education, Government of Karnataka and Joint Director, Collegiate Education, Govt. of Karnataka B.K. Gopalkrishna Vs The Managing Committee, Bharathiya Samskrithi Vidyapeetha and The Joint Director, Collegiate Education, Government of Karnataka
Karnataka High Court · (2013) 4 AKR 38 : (2013) ILR (Kar) 5901 : (2013) 3 KCCR 2401
V. Ethiraj Vs S. Sridevi Since deceased by her L.Rs. , Prabhakar and B.K. Sundara Rajan
Karnataka High Court · AIR 2014 Kar 58 : (2013) 4 AKR 759 : (2014) 1 KarLJ 273
Guru @ Gurumallappa Vs The State of Karnataka
Karnataka High Court · (2013) 4 AKR 521 : (2013) ILR (Kar) 5293 : (2014) 2 KarLJ 221
Commissioner of Income Tax and Another Vs Garniwal Exports (P.) Ltd.
Karnataka High Court · (2013) 356 ITR 432
Smt. Ramakka and Others Vs Smt. Thanamma Since Deceased by Legal Heir, P Srinvas and Others Smt. Ramakka and Others Vs Sri. Muniyellappa @ Appaswamy and Others
Karnataka High Court · (2014) ILR (Kar) 1335 : (2014) 2 KCCR 999
Sri M.B. Ayappa Vs The President Town Panchayat
Karnataka High Court · (2013) 06 KAR CK 0151
M. Basavarajappa Vs H.B. Kuruvatteppa
Karnataka High Court · (2013) 06 KAR CK 0138
Yamanappa and Kanakawwa Vs Bhamachari and Branch Manager United India Insurance Co. Ltd.
Karnataka High Court · (2013) 06 KAR CK 0137
Gopalaiah and Others Vs Smt. Jayakumari and Others
Karnataka High Court · (2013) 4 KCCR 3170
Sri. Rajesh Vs Smt. S.J. Stella and Miss Chudina Sharon
Karnataka High Court · (2013) 06 KAR CK 0122
Nagaraja S. Vs National High Way of Authority of India and Others
Karnataka High Court · (2013) 06 KAR CK 0096
St. Stephens Teachers College and Others Vs The State of Karnataka, The Bangalore University, The Registrar, Bangalore University and The Registrar (Evaluation)
Karnataka High Court · (2013) 5 KarLJ 50
Dr. Harish K. Vs Consortium of Medical, Engineering and Dental College of Karnataka (COMED-K)
Karnataka High Court · (2013) 3 AKR 646 : (2013) ILR (Kar) 3693 : (2013) 4 KCCR 2852
Smt. Muniyamma and Others Vs The Commissioner and Another
Karnataka High Court · (2014) 2 AKR 122 : (2013) 5 KarLJ 34 : (2013) 3 KCCR 2185
Sri. Vinod Kannan Vs Sri. Pradeep Krishnan
Karnataka High Court · (2014) 2 ARBLR 95 : (2013) 5 KarLJ 655
Shri Johnson P. Vs National Insurance Co. Ltd. and Shri Doraj Swamy Vajravelu
Karnataka High Court · (2013) 06 KAR CK 0044
Ningaiah Vs The State of Karnataka and The Special Deputy Commissioner
Karnataka High Court · (2013) 4 AKR 283 : (2013) ILR (Kar) 3277 : (2013) 5 KarLJ 487 : (2013) 4 KCCR 2855