High Courts27 Jun 2013Dismissed
V. Ramachandrappa Vs The Divisional Controller and Disciplinary Authority
Karnataka High Court · (2013) 4 AKR 437 : (2013) ILR (Kar) 4346 : (2013) LabIC 4316
Industrial Disputes Act, 1947 — Section 10(4-A), 11A
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 114 of 165
High Courts27 Jun 2013
United Telecoms Ltd. Vs Commissioner of C. Ex., Bangalore-I
Karnataka High Court · (2014) 33 STR 357
High Courts27 Jun 2013
Narayan Rayoji Jang Vs The S.L.A.O. and Another
Karnataka High Court · (2013) 4 AKR 108
Land Acquisition Act, 1894 — Section 18, 6(1)
High Courts27 Jun 2013Dismissed
Sri. Sunder Raju, Smt. Sujaya Shree and Smt. Anupama S. Vs Smt. Sunitha K, Kum. Samiksha and Kum. Rishika
Karnataka High Court · (2013) 06 KAR CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts27 Jun 2013Disposed Off
Members Lounge Recreation Club Vs The Commissioner of Police and Others
Karnataka High Court · (2013) 06 KAR CK 0132
High Courts27 Jun 2013Disposed Off
Sri Narayanappa Vs The Commissioner
Karnataka High Court · (2013) 06 KAR CK 0131
High Courts27 Jun 2013Dismissed
Sri K.V. Nagendra Vs The Principal Secretary and Others
Karnataka High Court · (2013) 06 KAR CK 0130
High Courts27 Jun 2013
Yashodamma Educational Trust Vs The State of Karnataka and Others
Karnataka High Court · (2013) 06 KAR CK 0120
Education Act, 1983 — Section 130
High Courts27 Jun 2013Disposed Off
Smt. R. Puttnanjamma Vs Shri R. Madaiah and Others
Karnataka High Court · (2013) 06 KAR CK 0114
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 23 Rule 3A, Order 7 Rule 11(d)
High Courts27 Jun 2013Allowed
Sri. Papaiah and Others Vs Shanmukhaiah H.N. and The Branch Manager the Oriental Insurance Co. Ltd. Sri. Shanmukhaiah H.N. Vs Sri. Papaiah and Others
Karnataka High Court · (2013) 06 KAR CK 0113
Motor Vehicles Act, 1988 — Section 2(21)
High Courts27 Jun 2013Dismissed
Sri. Thippeshappa Vs Sri. Haleshappa and State
Karnataka High Court · (2013) 06 KAR CK 0112
Penal Code, 1860 (IPC) — Section 323, 324, 504
High Courts27 Jun 2013Partly Allowed
N. Ganapathy Bhat Vs P.A. Mohammad and I.C.I.C.I. Lombard General Insurance Company Ltd.
Karnataka High Court · (2013) 06 KAR CK 0108
High Courts27 Jun 2013Partly Allowed
The New India Assurance Co. Ltd. Vs Sri. S.P. Vinay Kumar and M/S. S.R.S. Travels Vinay Kumar S.P. Vs The New India Assurance Co. Ltd. and M/S. S.R.S. Travels
Karnataka High Court · (2013) 06 KAR CK 0083
High Courts27 Jun 2013Allowed
Mr. Prashantha E.L. and Mr. Ganapathi Prasanna Vs University Grants Commission (UGC), The Co-ordinator University Grants Commission and Union of India
Karnataka High Court · (2013) 06 KAR CK 0082
High Courts27 Jun 2013Dismissed
M/s. Nandi Infrastructure Corridor Enterprise Limited and Sri. Ashok Kheny Vs State and Sri. Abraham T.J.
Karnataka High Court · (2013) 4 AKR 385
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 340, 482Penal Code, 1860 (IPC) — Section 120(b)(1), 192, 415, 420Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(1)c, 13(2)
High Courts27 Jun 2013Disposed Off
K. Martin Vs State
Karnataka High Court · (2013) 06 KAR CK 0080
Penal Code, 1860 (IPC) — Section 366(A)
High Courts27 Jun 2013Allowed
Sri. Ashok Raj @ Ashok Kumar Badyal Vs State
Karnataka High Court · (2013) 06 KAR CK 0079
Penal Code, 1860 (IPC) — Section 120-B, 420, 468, 471Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)
High Courts27 Jun 2013Dismissed
Karnataka State Road Transport Corporation Vs K.C. Ramachandrappa
Karnataka High Court · (2013) 06 KAR CK 0065
Industrial Disputes Act, 1947 — Section 33(2)(b)
High Courts27 Jun 2013Partly Allowed
Smt. Sunandamma, G. Prasanna and G. Chandrakala Vs M/s. Bajaj Alianz Gen. Insu. Co. Ltd. and Sri Narendra Kumar D. Patil
Karnataka High Court · (2013) 06 KAR CK 0033
High Courts27 Jun 2013Partly Allowed
Sri Shivanna Vs Sri Mallu and IFFCO-TOKIO General Insurance Co. Ltd.
Karnataka High Court · (2013) 06 KAR CK 0031