High Courts01 Jul 2013Partly Allowed
Kumar, Raja and Shivalingaiah Vs Ratnaiah Setty and Rangappa
Karnataka High Court · (2013) 07 KAR CK 0224
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 113 of 165
High Courts01 Jul 2013Dismissed
Bore Gowda and Narasimha Murthy Vs The State of Karnataka and Smt. Mahadevamma
Karnataka High Court · (2013) 07 KAR CK 0206
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Penal Code, 1860 (IPC) — Section 509
High Courts01 Jul 2013Disposed Off
Sri. K.N. Sundara Rama Reddy Vs Mr. Kishore Hegde, The Commissioner and The Assistant Executive Engineer
Karnataka High Court · (2013) 07 KAR CK 0191
High Courts01 Jul 2013Disposed Off
Smt. Sarojamma and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 07 KAR CK 0190
High Courts01 Jul 2013Allowed
K. Narayan Swamy, Sharadamma, Kantha Raju and Smt. Vijayalakshmi Vs State and Smt. Jamuna
Karnataka High Court · (2013) 07 KAR CK 0189
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 498-A
High Courts01 Jul 2013Partly Allowed
M.K. Vinod Kumar Vs Sri. Harsha @ Harsha, C.S. Dase Gowda and M/s. United India Ins. Co. Ltd.
Karnataka High Court · (2013) 07 KAR CK 0188
High Courts01 Jul 2013Disposed Off
Smt. G.C. Bhageerathamma and Sri G.C. Shadakshararadhya Vs K. Shanthaveeranna, Tahsildar, Assistant Commissioner and Deputy Commissioner
Karnataka High Court · (2013) 07 KAR CK 0187
Karnataka Land Revenue Act, 1964 — Section 133
High Courts01 Jul 2013Partly Allowed
S.K. Sathish Vs State of Karnataka
Karnataka High Court · (2013) 07 KAR CK 0186
Criminal Procedure Code, 1973 (CrPC) — Section 428Penal Code, 1860 (IPC) — Section 304-B, 498-A
High Courts01 Jul 2013Disposed Off
Sri Tulasi Narayan Pradhan Vs The State of Karnataka, The Special Deputy Commissioner, The Tahsildar and The Deputy Conservator of Forest Sri Venkataswamy, Sri Munihanumaiah, Sri Venkataswamy @ Kaddipudi Venkatappa and Sri Ramaiah Vs The State of Karnataka, The Spl. Deputy Commissioner and The Chief Conservator of Forest
Karnataka High Court · (2013) 07 KAR CK 0185
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 202(2)Karnataka Land Revenue Act, 1964 — Section 135, 136(3)Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts01 Jul 2013Disposed Off
Mrs. Nisha Raj Vs Dr. Paul Mohan Raj
Karnataka High Court · (2013) 07 KAR CK 0152
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 2Divorce Act, 1869 — Section 10(1)(ix), 10(1)(x)
High Courts01 Jul 2013Disposed Off
N. Govindaraju Vs The Secretary Department of Revenue and Others
Karnataka High Court · (2013) 07 KAR CK 0151
High Courts01 Jul 2013Disposed Off
Sri. Shivakumar Shetgar Vs Smt. Usha Shivakumar
Karnataka High Court · (2013) 07 KAR CK 0150
Penal Code, 1860 (IPC) — Section 498(A)
High Courts01 Jul 2013Dismissed
Smt. K. Mahadevamma Vs The Deputy Commissioner and The Tahsildar
Karnataka High Court · (2013) 07 KAR CK 0143
Karnataka Land Revenue Act, 1964 — Section 49
High Courts01 Jul 2013Dismissed
Smt. Rehana Tasneem, Mohd. Haneef @ Basha, Mohd. Amzad and Mohd. Athaulla Vs Mohd. Musavir
Karnataka High Court · (2013) 07 KAR CK 0142
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 420, 464, 465, 469, 470
High Courts01 Jul 2013
Ram Pejawar Vs The Joint Registrar of Co-operative Societies, Department of Co-operation and Others
Karnataka High Court · (2014) 1 AKR 152 : (2013) 4 KarLJ 414
Karnataka Co-operative Societies Act, 1959 — Section 107, 70
High Courts01 Jul 2013
Rathnamma and Others Vs The Managing Director and The Divisional Manager
Karnataka High Court · (2013) 07 KAR CK 0066
Motor Vehicles Act, 1988 — Section 166
High Courts28 Jun 2013Disposed Off
M/s. K.G.C. Enterprises Vs The New Mangalore Port Trust, The Traffic Manager, The Assistant Estate Manager and The Tariff Authority etc. etc.
Karnataka High Court · (2013) 4 AKR 528
Constitution of India, 1950 — Article 14Major Port Trusts Act, 1963 — Section 111, 48, 49, 49-B, 50-C
High Courts28 Jun 2013
K.G. Srinivasaiah Vs The New India Assurance Co. Ltd. and Mr. Ravikumar B.N. The New India Assurance Co. Ltd. Vs Mr. Ravikumar B.N. and K.G. Srinivasaiah
Karnataka High Court · (2013) 06 KAR CK 0016
High Courts28 Jun 2013Dismissed
Sri K.R. Nataraj and Others Vs Registrar, Rajamahal Vilas Club, Rajamahal Vilas Welfare Society and Sri. K.R. Anand
Karnataka High Court · (2013) 06 KAR CK 0013
High Courts28 Jun 2013
Smt. Mahadevamma Vs The State of Karnataka and Sriman Maharaj Niranjana Jagadguru Shivamurthy Murugarajendra Swamiji
Karnataka High Court · (2013) 4 AKR 205 : (2013) ILR (Kar) 5304 : (2013) 4 KCCR 2907
Karnataka Land Reforms Act, 1961 — Section 126, 77A