High Courts26 Jun 2013Dismissed
The Manager Vs Smt. Rajamma and Sri Krishnachari
Karnataka High Court · (2013) 06 KAR CK 0024
COURT ARCHIVE
Karnataka High Court judgments, 2013
3,288 judgments · page 116 of 165
High Courts26 Jun 2013Allowed
Smt. Shobha Rani Vs The State of Karnataka
Karnataka High Court · (2013) 06 KAR CK 0023
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts26 Jun 2013
M/s. MGM Pooja Buildtech Private Limited Vs The Chief Manager and The Sub-Registrar
Karnataka High Court · AIR 2014 Kar 13 : (2013) 4 AKR 421 : (2013) ILR (Kar) 5339 : (2013) 4 KCCR 2911
Registration Act, 1908 — Section 17(2)(xii), 32, 55, 89, 89(4)
High Courts26 Jun 2013
Malligamma and Others Vs State of Karnataka, Special Officer, Special Land Acquisition Officer and Development Officer Giddamma and Others Vs State of Karnataka, Authorised Officer, Special Land Acquisition Officer and Karnataka Industrial Development Zonal Board
Karnataka High Court · (2013) 4 AKR 157 : (2013) ILR (Kar) 4449 : (2013) 4 KCCR 3067
Karnataka Industrial Area Development Act, 1966 — Section 28(4)
High Courts26 Jun 2013Disposed Off
Sri. Raghavendra V. (A-1) Vs The State of Karnataka
Karnataka High Court · (2013) 06 KAR CK 0003
Penal Code, 1860 (IPC) — Section 314, 498-A, 506
High Courts26 Jun 2013Dismissed
M/s. Sri Manjunatha Engineering Works Vs Karnataka State Small Industries Development Corporation Ltd. and Assistant General Manager
Karnataka High Court · (2013) 06 KAR CK 0002
High Courts26 Jun 2013Partly Allowed
Sri Awes Ahmed Desai Vs Sri B.R. Govindaraj and M/s. Iffco Tokio General Insurance Co. Ltd.
Karnataka High Court · (2013) 06 KAR CK 0001
High Courts25 Jun 2013
B.R. Suma Vs Yamanoor Sab Katarki
Karnataka High Court · (2014) ILR (Kar) 1465
High Courts25 Jun 2013Allowed
Smt. Anupama Ramesh Vs Shri Veerchand
Karnataka High Court · (2014) 2 AKR 44 : (2013) ILR (Kar) 4696 : (2014) 3 KarLJ 454
Karnataka Rent Act, 1999 — Section 2(3), 2(3)(e)
High Courts25 Jun 2013
Smt. Joshna Rajendra Vs Commissioner of Income Tax (Appeals)-V
Karnataka High Court · (2014) 268 CTR 462 : (2014) 220 TAXMAN 360
High Courts25 Jun 2013Disposed Off
Sri. Balaji Vs The Secretary Revenue Department Ambedkar Veedi Vidhana Soudha, The Special Deputy Commissioner and The Tahsildar Bangalore North (Addl) Taluk
Karnataka High Court · (2013) 06 KAR CK 0176
Karnataka Land Revenue Act, 1964 — Section 136(3)
High Courts25 Jun 2013
M/s. Jainaryan Gopikishan Loya Vs The Karnataka Food and Civil Supply Corporation Ltd.
Karnataka High Court · (2014) 1 AKR 153 : (2014) ILR (Kar) 554 : (2014) 1 KarLJ 646 : (2013) 4 KCCR 3386
Constitution of India, 1950 — Article 14, 298
High Courts25 Jun 2013Partly Allowed
Sri Chandrappa, Smt. Lakshmidevamma, Smt. Vinodamma and Sri K.V. Reddy @ Nagaraj Vs The Managing Director A.P.S.R.T.C.
Karnataka High Court · (2013) 06 KAR CK 0155
High Courts25 Jun 2013Partly Allowed
Sri Annaji @ Annegowda Vs Sri Manjegowda and The Branch Manager
Karnataka High Court · (2013) 06 KAR CK 0139
High Courts25 Jun 2013Partly Allowed
T Madhu Vs S Chandrasekharaiah and The General Manager, Bajaj Allianz General Insurance Ltd.
Karnataka High Court · (2013) 06 KAR CK 0124
High Courts25 Jun 2013Dismissed
Ramegowda, Mahesh and Ramesh Vs The Sub-Inspector of Police and Sri. Rajegowda
Karnataka High Court · (2013) 06 KAR CK 0119
Criminal Procedure Code, 1973 (CrPC) — Section 173Penal Code, 1860 (IPC) — Section 143, 323, 324, 34, 341
High Courts25 Jun 2013Dismissed
Dharwad Growth Centre Industries Association and Others Vs State of Karnataka and Others
Karnataka High Court · (2013) 06 KAR CK 0077
Land Acquisition Act, 1894 — Section 4National Green Tribunal Act, 2010 — Section 14, 29, 30, 38(5)
High Courts25 Jun 2013
Sudarshan Cargo Pvt. Ltd. Vs M/s. Techvac Engineering Pvt. Ltd.
Karnataka High Court · AIR 2014 Kar 6 : (2013) 4 AKR 654 : (2014) 118 CLA 444 : (2014) 182 CompCas 71 : (2013) ILR (Kar) 3941 : (2013) 4 KCCR 3079
Companies Act, 1956 — Section 433(e), 433(f), 434, 436
High Courts25 Jun 2013Allowed
Shri Kashyap Patel Vs Special Deputy Commissioner, Assistant Commissioner, Shri Muniswamy and Shri D. Venkataswamy Reddy
Karnataka High Court · (2013) 06 KAR CK 0041
High Courts25 Jun 2013
Sri Shivananjappa Vs The Deputy Registrar of Co-op. Society, Sri N. Manjunath and The Secretary Taluk Agricultural Produce Co-op. Marketing Society Ltd.
Karnataka High Court · (2014) 1 AKR 201 : (2014) ILR (Kar) 958 : (2014) 1 KarLJ 329
Karnataka Co-operative Societies Act, 1959 — Section 111(2), 64, 68, 69, 69(1)