High Courts04 Jun 2012
Smt. V.R. Shanta Naidu Vs K.N. Puttaraju and State of Karnataka K.N. Puttaraju Vs The State of Karnataka
Karnataka High Court · (2012) 06 KAR CK 0079
Penal Code, 1860 (IPC) — Section 420, 465, 468, 471
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 60 of 106
High Courts04 Jun 2012
Sri. Raghavendra Rao Vs The Authorized Officer, Canara Bank, Mico Branch, Adugodi, Bangalore-560 030 and M. Gangadhara
Karnataka High Court · (2012) 06 KAR CK 0078
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts04 Jun 2012Allowed
B Shivaswamy Vs State of Karnataka And Byarapura Grama Panchayat
Karnataka High Court · (2012) 06 KAR CK 0077
High Courts04 Jun 2012
Smt. Rukia Vs The Government of Karnataka and Others
Karnataka High Court · (2012) 06 KAR CK 0075
High Courts04 Jun 2012
M/S. Karavali Hotels Pvt. Ltd. Vs Housing and Urban Development Corporation Ltd.
Karnataka High Court · (2012) 06 KAR CK 0074
Negotiable Instruments Act, 1881 (NI) — Section 138Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13 (2), 13 (4)
High Courts04 Jun 2012Dismissed
Sri Asgar January, Sri Mouazzam Jan Represented By P.A. Holder, Sri Asgar Jan and Sri. Mukkaram Jan Vs M/s. Poshak Clothings and Sri. Puttanna Mandal Since Deceased By Lr''s: Thimmaiah Mandal and Muniyanna Mandal
Karnataka High Court · (2012) 06 KAR CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 151
High Courts04 Jun 2012
The Union of India Vs Smt. Rukmini Bai and Others
Karnataka High Court · (2012) 06 KAR CK 0072
High Courts04 Jun 2012Dismissed
Radhakrishna Hegde Vs K. Nagaraju C/o. A. S. Kuppuraju No, 160, D. V. Layout Kumara Park West Bangalore and Shivani, No. 98 16th Main, 4th B Block Koramangala Bangalore
Karnataka High Court · (2012) 06 KAR CK 0071
High Courts04 Jun 2012Dismissed
United India Insurance Co.Ltd. Vs Sri. R. Manjappa, Since Deceased by his L.Rs. Smt. Nanjamma and Sri. M. Dilipkumar, Sri. C. Akkala Reddy, Sri. Prakash and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2012) 06 KAR CK 0070
High Courts04 Jun 2012Dismissed
Mr. M.C. Chalapathy and Miss C. Asha Vs The Managing Director, APSRTC
Karnataka High Court · (2012) 06 KAR CK 0069
High Courts04 Jun 2012
V. Gopalakrishna, Represented by His Power of Attorney Holder, V. Ashwathanarayana Murthy Vs The Special Land Acquisition Officer, Shimoga Urban Development Authority, Shimoga District, Shimoga
Karnataka High Court · (2012) 06 KAR CK 0068
Land Acquisition Act, 1894 — Section 10, 18 (1), 23 (2), 9
High Courts04 Jun 2012
The Kodagu Coffee Growers Co-operative Society Ltd. Vs The Joint Registrar of Co-operative Societies, Mysore Region, Palace Buildings, Mysore, Smt. M.M. Pormamma
Karnataka High Court · (2012) 06 KAR CK 0067
High Courts04 Jun 2012
Smt. Boramma Vs Palaiah
Karnataka High Court · (2012) 06 KAR CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 323, 382, 418, 506 (2)
High Courts04 Jun 2012Allowed
Sri Arunachalam Vs Sri N. Ramakrishna Murthy
Karnataka High Court · (2012) 06 KAR CK 0064
High Courts04 Jun 2012Allowed
Smt. Manjula, Madhusudhan Yadav and Karthik Yadav. Petitioners 2 and 3 are minors Represented by their natural Guardian Petitioner No. 1) Vs C. Jaya Oblu Reddy, Maheswara Reddy and Bajaj Allianz General Insurance Company Ltd.
Karnataka High Court · (2012) 06 KAR CK 0063
High Courts04 Jun 2012
Smt. Khalida Begum, , Smt. G. Geetha, and Sri. A. Srinivasa Gowda Vs Sri D. Chandraiah, Deputy Director of Public Instructions, Bangalore North District, Central Junior College, K.G. Road, Bangalore, Smt. H.S. Annapoornamma, Secretary, Karnataka Vidyalaya Teachers Association (r) and Sri K.S. Shivanna, Retd. Head Master, Karnataka Vidyalaya Higher Primary Kannada and Urdu Medium School,
Karnataka High Court · (2012) 06 KAR CK 0056
High Courts04 Jun 2012Dismissed
M Ramu and Others Vs The Assistant Commissioner Bangalore North Sub Division Bangalore, etc etc and Others
Karnataka High Court · (2012) 6 KarLJ 129
Constitution of India, 1950 — Article 226Karnataka Land Reforms Act, 1961 — Section 48 A
High Courts04 Jun 2012
Jonna Ralf D''sa Vs Mahalakshmi Co-Operative Bank Ltd. and Thomas Rodrigues
Karnataka High Court · (2012) 06 KAR CK 0053
High Courts04 Jun 2012Dismissed
N. Pramod Reddy Vs N. Naveen Reddy, N. Nagaraja Reddy and Smt. N. Udaya Kumari
Karnataka High Court · (2012) 06 KAR CK 0052
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Jun 2012
Smt. Subbamma Vs State of Karnataka and Sri. Kariyappa
Karnataka High Court · (2012) 06 KAR CK 0051
Criminal Procedure Code, 1973 (CrPC) — Section 319