State Vs Nagesha and B.J. Sundaresha @ Oba
Karnataka High Court · (2012) 06 KAR CK 0111
COURT ARCHIVE
2,111 judgments · page 58 of 106
Karnataka High Court · (2012) 06 KAR CK 0111
Karnataka High Court · (2013) 3 AKR 310 : (2012) ILR (Kar) 3594 : (2013) 2 KarLJ 734 : (2013) 3 KCCR 2170 : (2013) 1 KCCR 625
Karnataka High Court · (2012) 111 CLA 262 : (2012) 114 SCL 537
Karnataka High Court · (2013) 1 KarLJ 149
Karnataka High Court · (2012) 06 KAR CK 0100
Karnataka High Court · (2013) 356 ITR 532 : (2012) 208 TAXMAN 511
Karnataka High Court · AIR 2012 Kar 161 : (2013) 1 KarLJ 146
Karnataka High Court · (2012) ILR (Kar) 3328 : (2012) 5 KarLJ 707
Karnataka High Court · (2013) 1 KarLJ 149
Karnataka High Court · (2012) 209 TAXMAN 58
Karnataka High Court · (2012) 208 TAXMAN 452
Karnataka High Court · (2012) ILR (Kar) 4014 : (2013) 1 KCCR 539
Karnataka High Court · (2012) 06 KAR CK 0108
Karnataka High Court · (2012) 06 KAR CK 0107
Karnataka High Court · (2012) 06 KAR CK 0106
Karnataka High Court · (2012) ILR (Kar) 3961 : (2012) 6 KarLJ 112
Karnataka High Court · (2012) 06 KAR CK 0045
Karnataka High Court · (2012) 208 TAXMAN 208
Karnataka High Court · (2012) 06 KAR CK 0005
Karnataka High Court · (2012) ILR (Kar) 3403 : (2012) 6 KarLJ 174