High Courts01 Jun 2012
Sri. M. Muniraju Vs The Oriental Insurance Co. Ltd. and M/s. Shibra Minerals
Karnataka High Court · (2012) 06 KAR CK 0129
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
Karnataka High Court judgments, 2012
2,111 judgments · page 62 of 106
High Courts01 Jun 2012
Sri. B.N. Puttanna Vs The Oriental Insurance Co. Ltd. and M/s. Shibra Minerals
Karnataka High Court · (2012) 06 KAR CK 0128
Motor Vehicles Act, 1988 — Section 166
High Courts01 Jun 2012
D. Ibrahim Vs Yogendra Rao and The National Insurance Co., Ltd., B.H. Road, Shimoga-577204
Karnataka High Court · (2012) 06 KAR CK 0127
High Courts01 Jun 2012
Sri. Y. Subramanyam Vs Sri. B. Ravindra and The Manager, New India Assurance Co., Ltd., Mission Road, No. 2B, Unity Building Annexe, Bangalore-27
Karnataka High Court · (2012) 06 KAR CK 0126
Motor Vehicles Act, 1988 — Section 166
High Courts01 Jun 2012
Smt. Jayamma, Chandrashekar, Jayamma and Nagaveni Since Minor Rep by Her Mother 1st Appellant All are Rita No. 32, Old Guddadahalli Mysore Road, Bangalore Vs Managing Director KSRTC Depot K H Road, Shanthinagar Bangalore-560027
Karnataka High Court · (2012) 06 KAR CK 0125
High Courts01 Jun 2012Dismissed
The Branch Manager M/s. The Oriental Insurance Company Ltd. Vs Sri S.R. Raghukumar Reddy
Karnataka High Court · (2012) 06 KAR CK 0124
High Courts01 Jun 2012Allowed
Bisanna, Since dead by Legal Representatives Muniyappa, Lingappar, Ramaz-bandrappa and Narayanappa Vs Agadurappa Since dead by his L.Rs. Smt. Muniyamma, Anjinappa and Krishnappa
Karnataka High Court · (2012) 06 KAR CK 0123
High Courts01 Jun 2012
Smt. Lalitha Vs Sri Ramesh Karkera, Sri. P. Narayana Pai, Sin Ramannal Rai and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2012) 06 KAR CK 0122
Motor Vehicles Act, 1988 — Section 166
High Courts01 Jun 2012Dismissed
Smt Shakeerunnissa and Others Vs Sri Syed Samiulla, Sri Syed Amanulla and Salemunnissa
Karnataka High Court · (2012) 06 KAR CK 0121
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 10 Rule 22
High Courts01 Jun 2012Allowed
Samrathmal Vs Basavarajappa
Karnataka High Court · (2012) 06 KAR CK 0120
Specific Relief Act, 1963 — Section 31, 34Transfer of Property Act, 1882 — Section 59
High Courts01 Jun 2012Dismissed
Sri Bommanayaka Vs Sri Bommanayaka and Others
Karnataka High Court · (2013) 3 AKR 299 : (2013) 2 KarLJ 114
Civil Procedure Code, 1908 (CPC) — Section 100, 100
High Courts01 Jun 2012Dismissed
Smt. Lucy Pinto, Since dead by her LRs.,( a) Mr. Vivek Tauro Padival and Others Vs Mr. Glary D''Souza, Rep. by GPA Holder, Mr. Paul D''Souza
Karnataka High Court · AIR 2012 Kar 145 : (2012) 5 KarLJ 659
Easements Act, 1882 — Section 13, 41
High Courts01 Jun 2012Dismissed
K. Jayadevappa Vs The RTO and Tax Officer, Shimoga, The Deputy Commissioner for Transports, Smt. K. Champa and The State of Karnataka
Karnataka High Court · (2012) 06 KAR CK 0116
Karnataka Motor Vehicles Taxation Act, 1957 — Section 15 (2), 15 (2) (a), 3 (1), 4
High Courts01 Jun 2012Dismissed
Smt. Lucy Pinto Vs Glary D''Souza
Karnataka High Court · AIR 2012 Kar 145 : (2012) 5 KarLJ 659
Easements Act, 1882 — Section 41
High Courts01 Jun 2012
The Divisional Manager, The Oriental insurance Co. Ltd. Vs G.B.Ravi
Karnataka High Court · (2012) 06 KAR CK 0109
High Courts01 Jun 2012
Mr. Pranav Kumar Mithilesh Rai and Mr. Kailashchandra Vs Rajiv Gandhi University of Health Sciences and The Principal, Government Ayurvedic Medical College
Karnataka High Court · (2012) 06 KAR CK 0105
High Courts01 Jun 2012Allowed
Mrs. Kavitha Mahesh Vs Chief Election Commissioner and Election Commissioners Election Commission of India Nirvachan Sadan, Ashoka Road New Delhi-110001 and Others
Karnataka High Court · (2013) ILR (Kar) 1043
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1, 151Penal Code, 1860 (IPC) — Section 193Representation of the Peoples Act, 1951 — Section 33, 35, 36
High Courts01 Jun 2012Allowed
Smt Vanitha Rai by Her GPA Holder Sri. Arun Kumar Alva Vs The Karnataka Industrial Areas Development Board
Karnataka High Court · (2012) 06 KAR CK 0083
High Courts01 Jun 2012
Sri. G. Nagaraju Vs Sri. B. Ravindra and The Manager, New India Assurance Co., Ltd.
Karnataka High Court · (2012) 06 KAR CK 0081
Motor Vehicles Act, 1988 — Section 166
High Courts01 Jun 2012Dismissed
Reliance General Insurance Company Limited Vs T.C. Sandeep
Karnataka High Court · (2012) 06 KAR CK 0080
Motor Vehicles Act, 1939 — Section 166