COURT ARCHIVE

Karnataka High Court judgments, 2011

2,843 judgments · page 75 of 143

High Courts22 Jul 2011Dismissed

The Divisional Manager, National Insurance Company Limited Vs Shri Sathyanarayana Gupta, N.S. Vinay and Soumya Sathyanarayana Gupta, N.S. Vinay and Soumya Vs The Divisional Manager, National Insurance Company Limited

Karnataka High Court · (2011) 07 KAR CK 0082

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High Courts22 Jul 2011Dismissed

Krishnegowda Vs B.M. Raveesha and D.C. Girish

Karnataka High Court · (2011) 07 KAR CK 0081

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High Courts22 Jul 2011Allowed

Mr. H.E. Lakshmi Narayan Vs The Regional Manager, United India Assurance Co. Ltd., Regional Office, I Floor, Shankaranarayan, Building, M.G. Road, Bangalore and Mr. N. Bala Subramaniyam

Karnataka High Court · (2011) 07 KAR CK 0080

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High Courts22 Jul 2011Allowed

Mohan Kumar M.R. Vs The United India Insurance Co. Ltd. and Suresh

Karnataka High Court · (2011) 07 KAR CK 0079

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High Courts22 Jul 2011

M/s. ICICI Lombard Company Ltd. Vs Devaraj Devaraj and Others Vs M/s. ICICI Lombard Company Ltd.

Karnataka High Court · (2011) 07 KAR CK 0078

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High Courts22 Jul 2011Dismissed

Sri G.S. Venkatesha Babu Vs Sri P.A. Krishna Murthy, Smt. Padmavathi and The New India Assurance Co. Ltd.

Karnataka High Court · (2011) 07 KAR CK 0077

Motor Vehicles Regulations — Regulation 28

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High Courts22 Jul 2011Allowed

Muniyamma and Others Vs M. Subramaniam Double Road, M.M. Extension, Belgaum-590 016 and National Insurance Company Limited, Divisional Office No. 1732, Ist Floor, Ramdevgalli, Belgaum -01 and Also Its Regional Office No. 144, Subharam Complex, M.G. Road, Bangalore -01

Karnataka High Court · (2011) 07 KAR CK 0075

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High Courts22 Jul 2011Allowed

Appi Poojarthy and Others Vs Nagaraj Naik and The Branch Manager The National Insurance Co. Ltd.

Karnataka High Court · (2011) 07 KAR CK 0074

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High Courts22 Jul 2011Allowed

V. Lalith Kumar Jain Vs Anand Kumar. V.P., R.S. Basavarajappa and Others

Karnataka High Court · (2011) 07 KAR CK 0073

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High Courts22 Jul 2011Dismissed

The New India Assurance Co. Ltd. Vs E.K. Girijamma and E.R. Kotrappa E.K. Girijamma and E.R. Kotrappa Vs Shankar S. Ladwa and The Branch Manager The New India Assurance Co. Ltd., Vali Complex, Shimoga Road Harihar, Davanagere District

Karnataka High Court · (2011) 07 KAR CK 0072

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High Courts22 Jul 2011Allowed

State of Karnataka Vs M.S. Nagendra Kumar and Others

Karnataka High Court · (2011) 07 KAR CK 0071

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High Courts22 Jul 2011Dismissed

Karnataka Neeravari Nigam Ltd. Vs The Special Land Acquisition Officer, Malaprabha Project, Saundatti, now at Opp. Hindi Prachar Sabha, U.P. Hills, Dharwad and Sri Ravindra Kulkarni

Karnataka High Court · (2011) 07 KAR CK 0070

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Land Acquisition Act, 1894 — Section 23 (1A), 4 (1)

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High Courts22 Jul 2011

Sri. Bhalchandra Paradeshi Vs The Regional Commissioner, The Deputy Commissioner and Shree Devangamath Trust

Karnataka High Court · (2011) 07 KAR CK 0069

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High Courts22 Jul 2011Dismissed

Puttaswamy Bovi Vs Mohammad Altaf Ahamad and The Regional Office New India Assurance Co.

Karnataka High Court · (2011) 07 KAR CK 0059

Limitation Act, 1963 — Section 3, 5

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High Courts22 Jul 2011Allowed

Afzal Baig Vs R.N. Mohan Naik, So Nagendra Naik, Driver-cum owner of Toyota innova, Bearing Reg. No.KA-4/B-8905

Karnataka High Court · (2011) 07 KAR CK 0058

Motor Vehicles Act, 1988 — Section 166

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High Courts22 Jul 2011Allowed

Jyothi and Others Vs Sri. Jayaramu Kenchegowda and Others

Karnataka High Court · (2011) 07 KAR CK 0057

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High Courts22 Jul 2011Dismissed

Susheela Poojarthy Vs Durga Prasad Hegde @ Babanna

Karnataka High Court · (2011) 07 KAR CK 0056

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High Courts22 Jul 2011Dismissed

Sri R M Prahaladanmurthy Vs The Chief Security Commissioner Railway Protection Force Southern Railway MMC 6th floor Chennai - 03, The Divisional Security Commissioner Office of the Divisional Security Commissioner, Railway Protection Force Chennai and The Divisional Chief Security Commissioner, Southern Railway Chennai

Karnataka High Court · (2011) 07 KAR CK 0055

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High Courts22 Jul 2011Dismissed

Bombay Saw Mills Vs Regional Office (Karnataka) Employees State Insurance Corporation

Karnataka High Court · (2011) 07 KAR CK 0054

Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 45 (A)

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High Courts22 Jul 2011Dismissed

C. Nagaraj Vs HMT Watch Factory I and II

Karnataka High Court · (2011) 07 KAR CK 0053

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