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Karnataka High Court judgments, 2011

2,843 judgments · page 74 of 143

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High Courts22 Jul 2011Dismissed

Sri N. Kambaiah, Since dead by L.Rs., Sri. A.K. Lakshrnipathayya, Sri. K Narasanna, Sri. K Vijayakumar and Smt. Rathnamma Vs Mr. K. Naganna, The Manager, New India Assurance Co. Ltd., No. 23-2. Grant Road, Bangalore-1 and The Manager, New India Assurance Co. Ltd., Lamington Road, Hubli-20

Karnataka High Court · (2011) 07 KAR CK 0168

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High Courts22 Jul 2011

The Manager, Oriental Insurance Co. Ltd. Vs Linganna @ Ninganna and Komala

Karnataka High Court · (2011) 07 KAR CK 0165

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High Courts22 Jul 2011Allowed

M/S. Ballal Motor Service Vs Employees State Insurance Corporation

Karnataka High Court · (2011) 07 KAR CK 0164

Employees State Insurance Act, 1948 — Section 75
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High Courts22 Jul 2011Dismissed

Sri. Nanjundegowda @ Nanjundappa Vs Sri. Somegowda, Sri. B.H. Sathyanarayana Setty and United India Insurance Co. Ltd.

Karnataka High Court · (2011) 07 KAR CK 0163

Penal Code, 1860 (IPC) — Section 279, 337
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High Courts22 Jul 2011Allowed

The Deputy Director, E.S.I. Corporation, No. 10, Binnyfields, Binnypet, Bangalore - 560 023 Vs M/s. Syed Nooruddin and Sons, Auto Engineering Works, No. 1, 8th Cross, H. Siddaiah Road, Bangalore - 560 027

Karnataka High Court · (2011) 07 KAR CK 0162

Employees State Insurance Act, 1948 — Section 45 A, 75, 76
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High Courts22 Jul 2011Allowed

Smt. Parimala Reddy, Yuvaraj Reddy, Tulasi and Sumathi Vs Harsimran Singh and Others

Karnataka High Court · (2011) 07 KAR CK 0161

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High Courts22 Jul 2011Allowed

K. Gopal Vs The Managing Director Karnataka Power Transmission Corporation Limited, Cauvery Bhavan, Bangalore 560 009 and Others

Karnataka High Court · (2011) 07 KAR CK 0158

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High Courts22 Jul 2011Dismissed

Sri Durgadas Hegde Vs State of Karnataka and Others

Karnataka High Court · (2011) 07 KAR CK 0157

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High Courts22 Jul 2011Dismissed

Mrs K Sulochana and Smt. Jayanthi Vs The Deputy Commissioner Dakshina Kannada District Mangalore and Others

Karnataka High Court · (2011) 07 KAR CK 0156

Karnataka Scheduled Castes and Scheduled Tribes (Prohibition of Transfer of Certain Lands) Act, 1978 — Section 4 (2), 5 (2)
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High Courts22 Jul 2011Allowed

Bangalore Metropolitan Transport Corporation Vs Sri Y.K. Shashidhara @ Shashidhar and Others

Karnataka High Court · (2011) 07 KAR CK 0149

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High Courts22 Jul 2011Dismissed

Bosch Limited Vs Mysore Sales International Ltd.

Karnataka High Court · (2012) 276 ELT 8

Constitution of India, 1950 — Article 226
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High Courts22 Jul 2011

Synopsys (India) Private Limited 5th Floor, Tower A Rmz Infinity No. 3, Old Madras Road, Benniganahalli Bangalore 560 016 Vs NIL

Karnataka High Court · (2011) 07 KAR CK 0091

Companies Act, 1956 — Section 159 (2), 391
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High Courts22 Jul 2011

State of Karnataka Vs Sri B.M. Moganna Gowda

Karnataka High Court · (2011) 07 KAR CK 0090

Criminal Procedure Code, 1973 (CrPC) — Section 313, 428Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 7
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High Courts22 Jul 2011Allowed

Smt. Vijayakumari Vs Sri. T. Vasanthakumar

Karnataka High Court · (2011) 07 KAR CK 0089

Criminal Procedure Code, 1973 (CrPC) — Section 200Negotiable Instruments Act, 1881 (NI) — Section 138
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High Courts22 Jul 2011

B.S. Manjula Vs Hemanth Kumar

Karnataka High Court · (2011) 07 KAR CK 0088

Protection of Women from Domestic Violence Act, 2005 — Section 12, 23
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High Courts22 Jul 2011Dismissed

M. Girijesh Vs State of Karnataka

Karnataka High Court · (2011) 07 KAR CK 0087

Prevention of Corruption Act, 1988 — Section 13 (1) (d), 13 (2), 7
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High Courts22 Jul 2011Allowed

Sri. Ramaiah Vs M/s Chetan Logistics Ltd. A 13 Sector-II, Dlf Mathura Road, Faridabad (Haryana) Faridabad and The Regional Manager Oriental Insurance Co. Ltd.

Karnataka High Court · (2011) 07 KAR CK 0086

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High Courts22 Jul 2011Allowed

The Oriental Insurance Co. Ltd. Vs H.R. Hemalatha, N.H. Barath and Shahin Pasha H.R. Hemalatha and Others Vs Shahin Pasha and The Manager, The Oriental Insurance Co. Ltd.

Karnataka High Court · (2011) 07 KAR CK 0085

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High Courts22 Jul 2011Allowed

R Rajendra Vs H.L. Sathisha and The Divisional Manager, Oriental Insurance Co. Ltd.

Karnataka High Court · (2011) 07 KAR CK 0084

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High Courts22 Jul 2011Allowed

Bajaj Allianz General Insurance Co. Ltd. Vs Sri. Akkamma, Suresh, Basavaraj. Respondents NO. 2 and 3 herein Since minors represented by their Natural Guardian/mother the 1st respondent herein

Karnataka High Court · (2011) 07 KAR CK 0083

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