High Courts22 Jul 2011Dismissed
Sri Kenchegowda Vs The State of Karnataka and Others
Karnataka High Court · (2011) 07 KAR CK 0201
Constitution of India, 1950 — Article 227Karnataka Land Revenue Act, 1964 — Section 135
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 73 of 143
High Courts22 Jul 2011
Doreen Veronica Fernandes Vs The Union of India and Regional Passport Officer
Karnataka High Court · (2011) 07 KAR CK 0200
High Courts22 Jul 2011Dismissed
Hemavathi Mahila Sahakari Bank Niyamttha Vs State of Karnataka and Reserve Bank of India
Karnataka High Court · (2011) 07 KAR CK 0199
High Courts22 Jul 2011
Nasima Bhanu Vs The Deputy Commissioner Women and Child Development Department, Kandhaya Bhavan Dr. Ambedkar Veedhi Tumkur, The Child Development Project Officer Integrated Child Development Project Andhanaiah Extension Kunigal Tumkur District and Smt. K.R. Jayalakshmi
Karnataka High Court · (2011) 07 KAR CK 0198
High Courts22 Jul 2011
Sri. Basavaraj Hosamath Vs Special Land Acquisition Office, Office of Land Acquisition Officer, Gulbarga, State of Karnataka and Sri. Chandrashekar
Karnataka High Court · (2011) 07 KAR CK 0197
Land Acquisition Act, 1894 — Section 10, 11, 12 (2), 4 (1), 6 (1)
High Courts22 Jul 2011Dismissed
Chikkakoratti Milk Producers Co-operative Society Limited and Others Vs Department of Co-operation and Dinne Koratti Milk Producers Co-operative Society Limited
Karnataka High Court · (2011) 07 KAR CK 0191
Karnataka Co-operative Societies Act, 1959 — Section 4
High Courts22 Jul 2011
Sri Srinivasa Vs The State of Karnataka Chief Executive Officer, Zilla Panchayath, Mandya - 571 401 and Assistant Executive Engineer, Panchayath Raj Engineering Sub-DN., (Earlier Known as Zilla Panchayat Engineering Sub-DN. Nagamangala Mandya District - 571 432 Vs Srinivasa
Karnataka High Court · (2011) 07 KAR CK 0190
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10 (4A), 25 (F)
High Courts22 Jul 2011Dismissed
Canara Bank Vs Smt. Usha P. Murari
Karnataka High Court · (2011) 07 KAR CK 0189
High Courts22 Jul 2011Dismissed
Sri. Muneerappa Since dead by LRs (Smt. Kenchamma, Sri. B.M. Rajanna and Sri. H.N. Ramanjinappa Vs Smt. Savithramma K.N., Sri. K.N. Gundappa @ Babu K.N.
Karnataka High Court · (2011) 07 KAR CK 0188
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts22 Jul 2011Dismissed
Sri. Jaya Chandran and Others Vs Smt. Mala @ Oonimala
Karnataka High Court · (2011) 07 KAR CK 0187
High Courts22 Jul 2011Dismissed
Naga Nafka @ Naganna Vs Dinesh Kumar
Karnataka High Court · (2011) 07 KAR CK 0186
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
High Courts22 Jul 2011
Mahadev @ Mahadappa Vs Dhanraj and United India Insurance Company Ltd.
Karnataka High Court · (2011) 07 KAR CK 0185
High Courts22 Jul 2011
Laxman Rathod Vs Ramakabai Rathod
Karnataka High Court · (2011) 07 KAR CK 0184
Criminal Procedure Code, 1973 (CrPC) — Section 125Family Courts Act, 1984 — Section 19 (4)
High Courts22 Jul 2011Dismissed
The Chairman, Karnataka Power Transmission Corporation Limited, (Earlier Karnataka Electricity Board) Kaveri Bhavan Bangalore - 560 009 and The Assistant Executive Engineer (Electrical) Karnataka Power Transmission Corporation Limited, (Earlier Karnataka Electricity Board) North Sub-Division. No. 6 Gangenahalli Now Aee (ELECL) Sub Division Kavalbyrasandra Bangalore - 560 032 Vs Nanjundachari Dead By His Legal Representatives (Smt. Saraswathamma) and Others
Karnataka High Court · (2011) 07 KAR CK 0183
High Courts22 Jul 2011Dismissed
Smt. A.S. Jayamma Vs Smt. V Rukmini and Sri R Sridhar
Karnataka High Court · (2011) 07 KAR CK 0182
High Courts22 Jul 2011Dismissed
Smt. Suma Vs Shri Veerabhadrappa and Shri Basavaraj
Karnataka High Court · (2011) 07 KAR CK 0181
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Jul 2011Allowed
Sri Dilip Kumar V.J. Vs Sri V. Ravi Kumar and Bajaj Allianz General Insurance Company Limited
Karnataka High Court · (2011) 07 KAR CK 0180
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2011Dismissed
Sri Ranganath H.B. Vs Sri R. Arvind and The Bajaj Allianz General Insurance Co. Ltd., No. 105/A, Cears Plaza, No. 136
Karnataka High Court · (2011) 07 KAR CK 0179
High Courts22 Jul 2011Allowed
Mohammed Ghouse Father of deceased Aman and Others Vs Kenchappa
Karnataka High Court · (2011) 07 KAR CK 0178
Motor Vehicles Act, 1988 — Section 166
High Courts22 Jul 2011Dismissed
The managing director the Campco Ltd., Varanasi towers mission street Mangalore - 575001 Vs Sri B. Vishnu Murthy
Karnataka High Court · (2011) 07 KAR CK 0176