COURT ARCHIVE

Karnataka High Court judgments, 2011

2,843 judgments · page 19 of 143

High Courts02 Dec 2011Dismissed

National Insurance Co. Ltd. Vs Sri. A. Siddayya Hegde, Smt. Rudramma Shedthi Hegde and Sri. K. Babu D. Puthran

Karnataka High Court · (2011) 12 KAR CK 0055

Criminal Procedure Code, 1973 (CrPC) — Section 162Evidence Act, 1872 — Section 145, 17, 21, 25Motor Vehicles Act, 1939 — Section 110

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High Courts02 Dec 2011Dismissed

Sri. Kaliyamardhana Sri. Krishna Devaru of Shri Krishnapura Mutt, Represented by its Matadhipathi, Srimad H.H. Sri. Vidyasagar Theertha Swamiar Disciple of Srimad H.H. Vidyaratna Theertha Swamiar and Sridhar Bhat Vs Smt. Baby Shedthy.

Karnataka High Court · (2011) 12 KAR CK 0054

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High Courts02 Dec 2011

Jayamma Vs MR Lingaiah and Chikkaputtegowda

Karnataka High Court · (2011) 12 KAR CK 0042

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High Courts02 Dec 2011Allowed

Shivanna Vs Somanth Dutta PG/00/4/V/07/00186 BB Ghosh Road, PO/PS Burdwan District West Bengal and Branch Manager Oriental Insurance Co. Ltd. Br. Off. MH Boraiah Bldg. VV Road, Mahdya

Karnataka High Court · (2011) 12 KAR CK 0041

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High Courts02 Dec 2011Allowed

Niranjanmurthy Vs Chief Traffic Manager BMTC, KH Road Shanthinagar Bangalore-560027

Karnataka High Court · (2011) 12 KAR CK 0039

Industrial Disputes Act, 1947 — Section 10 (4A)

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High Courts02 Dec 2011Allowed

Shri N.K.Venkate Gowda Vs Commissioner of Collegiate Education and Vidya Prachara Sangha

Karnataka High Court · (2011) 12 KAR CK 0023

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High Courts02 Dec 2011

M Sridhar and Foster Vs The Land Tribunal and Competent Authority Chikkaballapur Sub Division and Mr. Thimmaiah

Karnataka High Court · (2011) 12 KAR CK 0022

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Karnataka Land Reforms Act, 1961 — Section 44, 77 A

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High Courts02 Dec 2011Allowed

Smt. Chandamma Shedthi, Girija Shedthi and Smt. Parvathi Shedthi Vs S. Laxminarayana Holla, Narasimhamurthy and Dr. Diwakar Holla, Land Tribunal and The State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0021

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High Courts02 Dec 2011

Sri Ishwar Naika Vs Govindaraya Pai Since Deceased by His LR Sri H Surendra Pai, The Land Tribunal and State of Karnataka

Karnataka High Court · (2011) 12 KAR CK 0020

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High Courts02 Dec 2011

Sannadappa Vs The Karnataka Land Tribunal

Karnataka High Court · (2011) 12 KAR CK 0019

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High Courts02 Dec 2011Allowed

Nagaraju Vs B Puttaswamy and The Branch Manager National Insurance Co. Ltd.

Karnataka High Court · (2011) 12 KAR CK 0013

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High Courts02 Dec 2011Dismissed

C. Hanumantharayadu Vs Smt L.Kavitha

Karnataka High Court · (2011) 12 KAR CK 0012

Hindu Marriage Act, 1955 — Section 13, 13 (1) (ib)

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High Courts02 Dec 2011

Smt. Kamalamma, SB Mahesha and SB Nandeesha Vs MV Girisha and The Divisional Manager Oriental Insurance Co. Ltd.

Karnataka High Court · (2011) 12 KAR CK 0011

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High Courts01 Dec 2011Dismissed

K T Shama Reddy Since Dead By Lrs, Smt. Rajamma Reddy and Others Vs Sri. Thimma Reddy

Karnataka High Court · (2011) 12 KAR CK 0355

Karnataka Rules, 1959 — Rule 14

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High Courts01 Dec 2011Allowed

Sri. Mahadevappa Vs The Divisional Manager United India Insurance Company Ltd., D.O. No. 11. No. 198, Manjunatha Complex, 2nd Floor, CMH Road, Indiranagar, Bangalore - 560038 and Sri. Murali Mohan C

Karnataka High Court · (2011) 12 KAR CK 0354

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High Courts01 Dec 2011Allowed

J. Ramachandran Vs The Oriental Insurance Company Ltd.

Karnataka High Court · (2011) 12 KAR CK 0353

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High Courts01 Dec 2011

Sri. Ramesh Vs Sri. Chinnuswamy

Karnataka High Court · (2011) 12 KAR CK 0352

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High Courts01 Dec 2011Allowed

Sri Manohar Kumar Vs Sri Sadashiva Ithal and The New India Assurance Company Ltd.

Karnataka High Court · (2011) 12 KAR CK 0350

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High Courts01 Dec 2011Dismissed

Sri S. Shashibhushan Rao Vs The State of Karnataka, The Superintendent of Police Magadi Circle and The Secretary State of Karnataka Home Department Bangalore

Karnataka High Court · (2011) 12 KAR CK 0340

Penal Code, 1860 (IPC) — Section 363

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High Courts01 Dec 2011Dismissed

Chandregowda Vs Shivegowda

Karnataka High Court · (2011) 12 KAR CK 0339

Civil Procedure Code, 1908 (CPC) — Section 151

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