High Courts01 Dec 2011Dismissed
Sri. Lokesh Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0210
Penal Code, 1860 (IPC) — Section 420
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 21 of 143
High Courts01 Dec 2011
Nataraj Krishnamurthy and Others Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0209
Penal Code, 1860 (IPC) — Section 302, 323Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3 (2) (v)
High Courts01 Dec 2011
The New India Assurance Company Ltd. Vs Smt. Bhadramma, Shri. Swamy and Kum. Savitha Smt. Bhadramma, Sri. Swamy and Sri. Savitha Vs Sabeer Ahemad and The New India Assurance Company Ltd.
Karnataka High Court · (2011) 12 KAR CK 0208
High Courts01 Dec 2011
Smt. Gayathri. B and Sunitha Vs The Manager. The Oriental Insurance Company Ltd., The Regional Manager, The Oriental Insurance Company Ltd., Smt. Venkatamma and Sri. M. Nagaraj
Karnataka High Court · (2011) 12 KAR CK 0207
High Courts01 Dec 2011Dismissed
Sri. Venkatappa, Smt. Yellamma and S.V. Roopadevi Vs United India Insurance Company Limited, Kolar Branch, kolar and Others
Karnataka High Court · (2011) 12 KAR CK 0206
High Courts01 Dec 2011
M/s Abhaya Technologies Pvt. Ltd. Vs The State of Karnataka and Others
Karnataka High Court · (2012) 3 KarLJ 169
Karnataka Industrial Area Development Act, 1966 — Section 14, 14 (f) (ii), 14 (g)
High Courts01 Dec 2011
Shankerappa Hulagur, Anand Bharathi High School, Music Teacher, Bharathi Vidya Mandira, Salagame Road, Hassna-573201 Vs The Deputy Director, Department of Public Instructions, Bangalore and Others
Karnataka High Court · (2011) 12 KAR CK 0203
High Courts01 Dec 2011
Sri. Karunakara Rai and Sri. Laxminarayana Rai Vs The Land Tribunal and Others Smt. Kamala Madivala and Others Vs Mr. Karunakar Rai and Mr. Laxminarayana Rai
Karnataka High Court · (2011) 12 KAR CK 0202
High Courts01 Dec 2011
Abdul Majid, Ismail Zahiulla, D. Shafiullah and Mushraff Ahmed Vs The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0201
High Courts01 Dec 2011Dismissed
Smt. Maramma and Sri Ananda M @ Muddaiah Vs State of Karnataka, The Land Tribunal Kanakapura and Sri K L Munikrishna Setty
Karnataka High Court · (2011) 12 KAR CK 0200
High Courts01 Dec 2011Allowed
The Management of KSRTC Davanagere Division, Davanagere Vs Sri Mallikarjunajah Conductor Batch No. 165
Karnataka High Court · (2011) 12 KAR CK 0199
High Courts01 Dec 2011Dismissed
Sri N. Ibrahim Vs Sri Balakrishna Achary, The Land Tribunal and The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0198
Karnataka Land Reforms Act, 1961 — Section 38
High Courts01 Dec 2011Allowed
Manjunath Bhat and Ashok Vs Principal Secretary, Social Welfare Department, M.S. Building, Bangalore, Principal Secretary, Education Department, State of Karnataka and Department of Minority Welfare
Karnataka High Court · (2011) 12 KAR CK 0197
High Courts01 Dec 2011Allowed
Sri. A. Ramesh Naidu Vs The Secretary Karnataka Appellate Tribunal, The Assistant Commissioner Ramanagaram Sub Division Ramanagaram and The Tahsildar, Ramanagaram
Karnataka High Court · (2011) 12 KAR CK 0196
Karnataka Land Reforms Act, 1961 — Section 79 A, 79 B, 79 CKarnataka Land Revenue Act, 1964 — Section 34
High Courts01 Dec 2011
B K Shankaraiah and Sons Vs State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0195
High Courts01 Dec 2011Dismissed
Smt. K. Jayalakshmi and Others Vs The State of Karnataka
Karnataka High Court · (2011) 12 KAR CK 0194
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Karnataka Co-operative Societies Act, 1959 — Section 107, 70
High Courts01 Dec 2011
Manjunatha Reddy, Vishwanath Reddy and Srinivasa Reddy Vs State
Karnataka High Court · (2011) 12 KAR CK 0193
Criminal Procedure Code, 1973 (CrPC) — Section 161, 428Penal Code, 1860 (IPC) — Section 143, 307, 34, 447
High Courts01 Dec 2011
Sri. D. Bhaskaran Vs Sri. N.V. Murthy
Karnataka High Court · (2011) 12 KAR CK 0182
Criminal Procedure Code, 1973 (CrPC) — Section 362Negotiable Instruments Act, 1881 (NI) — Section 138, 139
High Courts01 Dec 2011Allowed
Kum N Jyothi Vs Peer Sab, Nooruddin Since Dead (Smt. Sharfunnissa and Others) and The Oriental Insurance Co. Ltd.
Karnataka High Court · (2013) 2 ACC 340 : (2013) ACJ 449
Motor Vehicles Act, 1939 — Section 166
High Courts01 Dec 2011Dismissed
Venkateshappa Vs Venkateshappa and Another
Karnataka High Court · (2012) 1 KarLJ 280
Evidence Act, 1872 — Section 114