High Courts11 Mar 2011
Sri G.K. Ganapathy Reddy Vs Sri K. Sreeramulu
Karnataka High Court · (2011) 03 KAR CK 0252
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 113 of 143
High Courts11 Mar 2011Dismissed
Lakshmedevi Vs United India Insurance Co. Ltd. and K.H. Basavappa
Karnataka High Court · (2011) 03 KAR CK 0242
Motor Vehicles Act, 1988 — Section 166
High Courts11 Mar 2011
New India Assurance Co. Ltd. Vs Syed Jabi Ulla and Syed Amjad Pasha
Karnataka High Court · (2011) 03 KAR CK 0241
High Courts11 Mar 2011
G. Chalapathi Reddy Vs Bangalore University
Karnataka High Court · (2011) 03 KAR CK 0228
Karnataka State Universities Act, 1976 — Section 51 B
High Courts11 Mar 2011Dismissed
Sri B.G. Narayanaswamy Vs The Director of Mines and Geology, Department of Mines and Geology, The Deputy Director of Mines and Geology Department of Mines and Geology, North Division and Sri Venkateshappa
Karnataka High Court · (2011) 03 KAR CK 0223
Karnataka Minor Mineral Concession Rules, 1994 — Rule 8-A
High Courts11 Mar 2011
Sri. B.K. Manjunatha Rao Vs The Management of Ramanshree Comforts
Karnataka High Court · (2011) 03 KAR CK 0217
Industrial Disputes Act, 1947 — Section 10 4 (A)
High Courts11 Mar 2011Dismissed
P.R. Ramesh, M. Ramachandrappa and T. Prabhakar Vs The State of Karnataka and Bruhath Bangalore Mahanagara Palike
Karnataka High Court · (2011) 2 KarLJ 529 : (2011) 3 KCCR 1945
Constitution of India, 1950 — Article 243U, 243ZAKarnataka Municipal Corporations Act, 1976 — Section 11 (1-A), 8
High Courts11 Mar 2011Dismissed
Sri. Adam Ali Vs Mohammed Noorulla Shariff
Karnataka High Court · (2011) 03 KAR CK 0177
Criminal Procedure Code, 1973 (CrPC) — Section 311, 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Mar 2011Allowed
Sri. Srikant D. Mankikar, Sri. Jaisinh Vithal Das and Sri. Hemen C. Vissangi Vs Sri. Vikram Phadke
Karnataka High Court · (2011) 03 KAR CK 0175
Criminal Procedure Code, 1973 (CrPC) — Section 482Industrial Disputes Act, 1947 — Section 25 (u)
High Courts11 Mar 2011Dismissed
Sri. K. Gopal Mudaliar Vs Smt. K. Navaneetha
Karnataka High Court · (2011) 03 KAR CK 0167
Hindu Marriage Act, 1955 — Section 13 (1) (1b)
High Courts11 Mar 2011
S. Chandrashekar Vs Mallika and The Manager, United India Insurance Co. Ltd.
Karnataka High Court · (2011) 03 KAR CK 0165
High Courts11 Mar 2011Dismissed
C.S. Raju Gouda Vs Smt. Vanitha
Karnataka High Court · (2011) 03 KAR CK 0163
Hindu Marriage Act, 1955 — Section 13 (1) (ia), 13 (1) (ib)Penal Code, 1860 (IPC) — Section 498A
High Courts11 Mar 2011
Beeraiah since dead by LR Sri Ramakrishnaiah Vs Jainabi and Others
Karnataka High Court · (2011) 03 KAR CK 0161
High Courts11 Mar 2011Allowed
S. Surendra Rao Vs General Manager (Admn. and HRD), Karnataka Power Transmission Corporation Limited, Director (P and IT), KPTCL and Appellate Authority and The Company Secreary KPTCL
Karnataka High Court · (2011) 03 KAR CK 0156
Karnataka Electricity Board Employees (Classification Disciplinary, Control and Appeal) Regulations, 1987 — Regulation 9 (iv-a)
High Courts11 Mar 2011
Sri A.S. Nagesh Kumar Vs Titan Industries Limited
Karnataka High Court · (2011) 03 KAR CK 0154
High Courts11 Mar 2011Allowed
Smt. Banijan Khan Vs N. Srinivasa Naidu, Karnataka State Road Transport Corporation, Presiding Officer Karnataka State Transport Appellate Tribunal and Regional Transport Authority
Karnataka High Court · (2011) 03 KAR CK 0153
High Courts11 Mar 2011Allowed
The Management of Sri. Siddaganga Education Soc. (R) Vs Sri. G.S. Shashidar B.
Karnataka High Court · (2011) 03 KAR CK 0152
High Courts11 Mar 2011Allowed
Sri Muniyappa Vs R. Sheenappa Moolya, National Insurance Co. Ltd. and United India Insurance Co. Ltd.
Karnataka High Court · (2011) 03 KAR CK 0144
High Courts11 Mar 2011Dismissed
Sri. S. Rabindranath Tagore Vs Yogakshema Chit Fund (Pvt.) Ltd.
Karnataka High Court · (2011) 03 KAR CK 0121
Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts11 Mar 2011
K. Laxman Kudva Vs Baburaya Kudva and The Branch Manager United India Insurance Co. Ltd.
Karnataka High Court · (2011) 03 KAR CK 0109