High Courts14 Mar 2011Dismissed
Smt. Shakunthalamma Reddy Vs Smt. Koushalya
Karnataka High Court · (2011) 03 KAR CK 0042
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1B
COURT ARCHIVE
Karnataka High Court judgments, 2011
2,843 judgments · page 112 of 143
High Courts14 Mar 2011
K. Seetharam Bhat Vs Chief Engineer Electricity (General) and Disciplinary Authority, KPTCL and Karnataka Power Transmission Corporation Limited (former KEB) and Appellate Authority
Karnataka High Court · (2011) 03 KAR CK 0033
Karnataka Electricity Board Employees (Classification Disciplinary, Control and Appeal) Regulations, 1987 — Regulation 11A (3), 12, 9 (1)Penal Code, 1860 (IPC) — Section 304 A
High Courts14 Mar 2011Dismissed
Smt. Buvaneshwari Vs Smt. Murugamma
Karnataka High Court · (2011) 03 KAR CK 0013
Karnataka Rent Act, 1999 — Section 43
High Courts14 Mar 2011Dismissed
Smt. Buvaneshwari Vs Smt. Sanda
Karnataka High Court · (2011) 03 KAR CK 0012
Karnataka Rent Act, 1999 — Section 43
High Courts14 Mar 2011Allowed
B. Chinnaswamy Vs The Management of Karnataka State Road Transport Corporation and Others
Karnataka High Court · (2011) ILR (Kar) 2246 : (2011) 3 KarLJ 27 : (2011) 3 KCCR 225 SN
Road Transport Corporations Act, 1950 — Section 14, 15 (1), 15 (2), 17 A (2) (d), 3
High Courts11 Mar 2011Allowed
Mr. Channakeshava Reddy Vs The Labour Inspector
Karnataka High Court · (2011) 03 KAR CK 0334
High Courts11 Mar 2011Allowed
The Bangalore Metropolitan Transport Corporation Vs Krishnoji Rao
Karnataka High Court · (2011) 03 KAR CK 0332
Industrial Disputes Act, 1947 — Section 10 (4-A), 11 A
High Courts11 Mar 2011
Mr. Mustafa Mohidin Abbas, rep. by his GPA Holder Smt. Maimuna Azeez Vs The Authorised Officer, Chief Manager, State Bank of Patiala and Abdul Rahiman
Karnataka High Court · (2011) 03 KAR CK 0328
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13 (2), 17, 18
High Courts11 Mar 2011Allowed
Sri Linga @ Lingaraju rep. by Sri Linga @ Lingaraju Vs The Management of Devon Plantaions and Industries Ltd.
Karnataka High Court · (2011) 03 KAR CK 0326
Industrial Disputes Act, 1947 — Section 10 (4) (A)
High Courts11 Mar 2011Allowed
Centurion Bank of Punjab, now Merged with HDFC Bank Ltd. Vs Pratham Impex Private Limited
Karnataka High Court · (2011) 03 KAR CK 0325
Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 14, 17 (1)
High Courts11 Mar 2011Dismissed
Dattatraya and Basannappa, (Since dead by his L.Rs. Gurushanthappa and Gurubasamma) Vs Special L.A.O. M and MIP
Karnataka High Court · (2011) 03 KAR CK 0321
High Courts11 Mar 2011Allowed
Sri B.S. Tiwari Vs Maruthi Insurance Tie Up With National Insurance Co. Ltd. and Sri Chandrashekar Naidu
Karnataka High Court · (2011) 03 KAR CK 0319
Motor Vehicles Act, 1988 — Section 147, 149, 170, 3, 66
High Courts11 Mar 2011Dismissed
United India Insurance Co. Ltd. Vs Smt. Parvathamma and Others
Karnataka High Court · (2011) 03 KAR CK 0318
High Courts11 Mar 2011
Bajaj Allianz General Insurance Co. Ltd. Vs Smt. Gowramma, Shivamma, Madhu (Shivamma and Madhu are minors by their mother/natural guardian Smt. Gowramma) and Aseem Rastogi Smt. Gowramma, Shivamma and Madhu (Shivamma and Madhu are Minors and represented by Smt. Gowramma) Vs Aseem Rastogi and Bajaj Allianz General Insurance Co.
Karnataka High Court · (2011) 03 KAR CK 0317
Motor Vehicles Act, 1988 — Section 134 (a), 134 (b), 187Penal Code, 1860 (IPC) — Section 279, 304 A
High Courts11 Mar 2011
Ravi Kumar Vs Pratkiba Dai and Reliance General Insurance Co. Ltd.
Karnataka High Court · (2011) 03 KAR CK 0309
High Courts11 Mar 2011Dismissed
K.S. Murthy Vs The State of Karnataka and K.T. Srinivas
Karnataka High Court · (2011) 03 KAR CK 0302
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3 (1) (x)
High Courts11 Mar 2011Dismissed
Smt. Deveeramma Patel Vs Sri Shivanna and Sri Ramesh G.V. Naidu
Karnataka High Court · (2011) 03 KAR CK 0293
High Courts11 Mar 2011
Sri Avinash Gowda Vs The New India Assurance Company Limited and Smt. Gowramma
Karnataka High Court · (2011) 03 KAR CK 0288
High Courts11 Mar 2011Allowed
Starmin Resources Pvt. Ltd. Vs The Mysore Paper Mills Ltd.
Karnataka High Court · (2011) 03 KAR CK 0272
High Courts11 Mar 2011
The Oriental Insurance Co. Ltd. Vs Balbheem Joshi and Chandrashekar
Karnataka High Court · (2011) 03 KAR CK 0255