High Courts09 Apr 1981
Brooke Bond India Ltd. Vs Royal Products and Others
Karnataka High Court · (1981) 2 KarLJ 92
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1Trade and Merchandise Marks Act, 1958 — Section 105
COURT ARCHIVE
Karnataka High Court judgments, 1981
393 judgments · page 14 of 20
High Courts08 Apr 1981
R. Giridhar Vs Commissioner of Income Tax, Karnataka-I
Karnataka High Court · (1982) 136 ITR 774 : (1981) 7 TAXMAN 410
Income Tax Act, 1961 — Section 143 (3), 256 (2), 292 B
High Courts08 Apr 1981
Union of India and Others Vs Srinivasa Rao Shivarao and Another
Karnataka High Court · (1981) 2 KarLJ 184
Karnataka Rent Control Act, 1961 — Section 21a(1)
High Courts07 Apr 1981
K.S. Ayodhyanath Vs Commissioner of Wealth Tax, Karnataka
Karnataka High Court · (1981) 24 CTR 9 : (1983) 141 ITR 309
Wealth Tax Act, 1957 — Section 35, 5 (1A0
High Courts06 Apr 1981
General Mechanical Works Vs Third Income Tax Officer, Hubli Circle, Hubli
Karnataka High Court · (1981) 23 CTR 122 : (1981) ILR (Kar) 915 : (1981) 131 ITR 273 : (1981) 7 TAXMAN 99
Income Tax Act, 1961 — Section 142 (1), 144, 146
High Courts06 Apr 1981
State of Karnataka Vs Chikkabasavaiah and Others
Karnataka High Court · (1981) 1 KarLJ 535
Karnataka Government Servants (Seniority) Rules, 1957 — Rule 10
High Courts03 Apr 1981
Byrappa and Another Vs State of Karnataka and Others
Karnataka High Court · (1981) 2 KarLJ 1
Karnataka Land Reforms Act, 1961 — Section 48a(5)Karnataka Land Reforms Rules, 1974 — Rule 17(1)Karnataka Land Revenue Act, 1964 — Section 34
High Courts03 Apr 1981
Bichal Hanumanthayya Vs Bichal Venkataswamy and Another
Karnataka High Court · (1981) 2 KarLJ 124
Evidence Act, 1872 — Section 45Karnataka Irrigation Act, 1965 — Section 32Specific Relief Act, 1963 — Section 38(3)(B)
High Courts02 Apr 1981
Modi Rubber Limited Vs The Commissioner of Commercial Taxes
Karnataka High Court · (1982) 2 KarLJ 430 : (1982) 50 STC 204
Karnataka Sales Tax Act, 1957 — Section 12 B (1), 12 B (2), 22 A, 24 (1)
High Courts01 Apr 1981
Hegde and Golay Limited Vs Esic and Another
Karnataka High Court · (1981) ILR (Kar) 1153 : (1981) 2 KarLJ 83 : (1982) 1 LLJ 48
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 2 (9), 39, 45 A, 75
High Courts31 Mar 1981
A.R. Khandasari Sugar Works Vs Assistant Commissioner of Commercial Taxes (Assessments), Mysore and Others
Karnataka High Court · (1981) ILR (Kar) 1193 : (1981) 2 KarLJ 109 : (1982) 49 STC 178
Essential Commodities Act, 1955 — Section 16Karnataka Sales Tax Act, 1957 — Section 25 B, 8 A
High Courts30 Mar 1981
K.C. Telsong and Sons and Others Vs The Commercial Tax Officer, I Circle, Belgaum and Others
Karnataka High Court · (1981) 2 KarLJ 105 : (1982) 49 STC 306
Karnataka Sales Tax Act, 1957 — Section 27, 27 (1), 27 (2)Karnataka Sales Tax Rules, 1957 — Rule 27 (1)
High Courts27 Mar 1981
Siddappa H. Vs Asst. Commr. Shimoga and Another
Karnataka High Court · (1981) 2 KarLJ 201
Karnataka Irrigation (Levy of Betterment Contribution and Water Rate) Act, 1957 — Section 3
High Courts27 Mar 1981
Somappa Ningappa Vader and Others Vs Taluka Executive Magistrate, Raibag and Others
Karnataka High Court · (1981) ILR (Kar) 854
Criminal Procedure Code, 1973 (CrPC) — Section 145, 146, 146 (1), 274
High Courts27 Mar 1981
Mysore Manufacturers and Traders Vs State of Karnataka and Another
Karnataka High Court · AIR 1982 Kar 54 : (1981) ILR (Kar) 1184
Electricity Act, 1910 — Section 19 (2), 21 (4), 52, 76, 76 (2)
High Courts25 Mar 1981
Additional Commissioner of Income Tax Vs Shri B.S. Dall Mills
Karnataka High Court · (1981) 7 TAXMAN 167
High Courts25 Mar 1981
Addl. Commissioner of Income Tax, Karnataka Vs B.S. Dall Mills
Karnataka High Court · (1981) 24 CTR 10 : (1981) ILR (Kar) 935 : (1981) 131 ITR 111
Income Tax Act, 1922 — Section 183 (b), 256 (1), 77 (1), 78
High Courts25 Mar 1981
Khanchand Thakurdas Vs Commissioner of Income Tax (Central), Madras
Karnataka High Court · (1983) 140 ITR 581
Income Tax Act, 1961 — Section 147 (b), 271 (1) (a), 271 (4)
High Courts24 Mar 1981
International Instruments (P.) Ltd Vs Commissioner of Income - Tax, Karnataka
Karnataka High Court · (1981) 23 CTR 125 : (1982) 133 ITR 283 : (1981) 6 TAXMAN 331 : (1981) 6 TAXMAN 259
Income Tax Act, 1961 — Section 10 (28), 280 ZB, 280 ZCIncome Tax Rules, 1962 — Rule 1, 2, 4
High Courts24 Mar 1981
Gurusiddappa Nurandappa Uppin and Others Vs The State of Karnataka and Another
Karnataka High Court · (1981) ILR (Kar) 751 : (1982) 49 STC 192
Constitution of India, 1950 — Article 14Karnataka Forest Act, 1963 — Section 98 A, 98 A (1)