High Courts22 Jun 1981
Veerabhadrappa Girmallappa and Others Vs Land Tribunal, Gokak and Others
Karnataka High Court · (1981) 2 KarLJ 272
Karnataka Land Reforms Act, 1961 — Section 15
COURT ARCHIVE
Karnataka High Court judgments, 1981
393 judgments · page 12 of 20
High Courts19 Jun 1981
Basappa and Another Vs K.H. Sreenivasa Reddy and Others
Karnataka High Court · (1982) ACJ 585 : AIR 1982 Kar 30 : (1983) 54 CompCas 291(1) : (1981) ILR (Kar) 1324
Limitation Act, 1963 — Section 21 (1)
High Courts19 Jun 1981
T. Krishnappa and Another Vs H. Lingappa
Karnataka High Court · AIR 1982 Kar 58 : (1981) ILR (Kar) 1276 : (1981) 2 KarLJ 225
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 2, 151Karnataka Rent Control Act, 1961 — Section 21, 21 (1) (h)Limitation Act, 1908 — Section 124
High Courts18 Jun 1981
Gurulingappa Shivanandappa Vs State of Karnataka and Others
Karnataka High Court · (1981) 2 KarLJ 282
Karnataka Municipalities Act, 1964 — Section 320
High Courts18 Jun 1981
G.C. Siddalingappa Vs G.C. Veeranna
Karnataka High Court · AIR 1981 Kar 242 : (1981) ILR (Kar) 1270 : (1981) 2 KarLJ 323
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 148 A, 151
High Courts18 Jun 1981
Nagaraj, P. Vs Asst. Rto, Bangalore and Another
Karnataka High Court · (1982) 1 KarLJ 102
Karnataka Motor Vehicles Taxation Act, 1957 — Section 12
High Courts17 Jun 1981
Chanbasappa Holiyappa Kolli and Others Vs Somappa Holiyappa Kolli
Karnataka High Court · (1981) 2 KarLJ 281
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 18
High Courts16 Jun 1981Dismissed
Oriental Fire and General Insurance Co. Ltd. Vs Hanumakka and Others
Karnataka High Court · (1982) ACJ 372
Motor Vehicles Act, 1939 — Section 110 C (2A), 96 (2)
High Courts16 Jun 1981
Pulliah A. and Others Vs Tahsildar, Sindhanoor and Others
Karnataka High Court · (1981) 2 KarLJ 339
Karnataka Irrigation Act, 1965 — Section 32(4)
High Courts15 Jun 1981
Jayanthilal R. Tunk Vs Commissioner of Income Tax and Another
Karnataka High Court · (1982) 28 CTR 10
Income Tax Act, 1961 — Section 144, 148, 264
High Courts12 Jun 1981
Sri Swamy Vivekananda Vidyashala, Secretary and Another Vs S.N. Thunga Bai and Another
Karnataka High Court · (1981) 2 KarLJ 286
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts10 Jun 1981
Mastan Vs The State of Karnataka and Others
Karnataka High Court · (1981) ILR (Kar) 1209 : (1981) 2 KarLJ 365 : (1982) 50 STC 189
Karnataka Sales Tax Act, 1957 — Section 28, 28 A (2), 28 A (3), 28 A (4), 28 B
High Courts09 Jun 1981
Balappa Mallappa Dambal Vs State of Karnataka
Karnataka High Court · AIR 1981 Kar 251 : (1981) 2 KarLJ 174
High Courts08 Jun 1981
Shivaputrappa S. Umadi and Others Vs Rabkavi Banahatti Municipality and Another
Karnataka High Court · (1981) 2 KarLJ 386
Karnataka Municipalities Act, 1964 — Section 94
High Courts04 Jun 1981
Mohd. Obeidulla M. Vs Spl. Dy. Commr, Bangalore and Others
Karnataka High Court · (1981) 2 KarLJ 154
Karnataka Rent Control Act, 1961 — Section 12
High Courts04 Jun 1981
New India Assurance Company Vs Venkatamma and Another
Karnataka High Court · (1982) ACJ 620 : (1983) 54 CompCas 356 : (1981) ILR (Kar) 952
Motor Vehicles Act, 1988 — Section 110 C, 96 (2)
High Courts02 Jun 1981
Deva Rao Vs Vyavasaya Seva Sahakari Sangh Pattan and Others
Karnataka High Court · (1981) 2 KarLJ 303
Karnataka Co-operative Societies Act, 1959 — Section 105Karnataka Co-operative Societies Rules, 1960 — Rule 31
High Courts02 Jun 1981
Ashok Vs State of Karnataka and Others
Karnataka High Court · (1982) 1 KarLJ 281
Karnataka Medical Colleges (Selection for Admission) Rules, 1980 — Rule 17
High Courts01 Jun 1981
Neelkantappa Vs The P.L.D. Bank, Gulbarga
Karnataka High Court · AIR 1982 Kar 89 : (1981) ILR (Kar) 1477
Karnataka Co-operative Societies Act, 1959 — Section 101Karnataka Cooperative Societies Rules, 1960 — Rule 38A (13), 38A (5)
High Courts29 May 1981
Umesh Rai Vs S. Saifulla and Others
Karnataka High Court · (1981) 2 KarLJ 160
Karnataka Rent Control Rules, 1961 — Rule 4(1) (A)