High Courts15 Jul 1981
Mahadevamma Vs B.S. Lingaraju and Others
Karnataka High Court · (1981) 2 KarLJ 388
Transfer of Property Act, 1882 — Section 53A
COURT ARCHIVE
Karnataka High Court judgments, 1981
393 judgments · page 10 of 20
High Courts15 Jul 1981
C.J. Paul and Another Vs Syed Peer
Karnataka High Court · AIR 1982 Kar 281 : (1981) ILR (Kar) 1556
Motor Vehicles Act, 1939 — Section 110 B
High Courts15 Jul 1981
S.C. Konda Reddy Vs Union of India and Another
Karnataka High Court · AIR 1982 Kar 50 : (1981) 2 KarLJ 276
Evidence Act, 1872 — Section 115
High Courts14 Jul 1981
Shidlingappa Mallappa and Another Vs Dhondappa Shidlingappa
Karnataka High Court · (1981) 2 KarLJ 343
Karnataka Land Reforms Act, 1961 — Section 133
High Courts13 Jul 1981
Amrithappa and Another Vs State of Karnataka
Karnataka High Court · (1982) CriLJ 1336 : (1981) ILR (Kar) 1135 : (1981) 2 KarLJ 512
Criminal Procedure Code, 1973 (CrPC) — Section 194, 409, 409 (2)Penal Code, 1860 (IPC) — Section 302, 34
High Courts13 Jul 1981
Sri Kandoba Temple Committee, Khanapur Vs A.P.M.C., Bhalki.
Karnataka High Court · (1981) 2 KarLJ 347
Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 63
High Courts13 Jul 1981
Nagappaiah and etc. Vs Bhaskara and Others
Karnataka High Court · AIR 1982 Kar 183 : (1983) 54 CompCas 551(1) : (1981) ILR (Kar) 1352
Motor Vehicles Act, 1939 — Section 110 B
High Courts13 Jul 1981Dismissed
K.S.R.T.C. and Another Vs V. Sundari and Another
Karnataka High Court · (1982) ACJ 288
Workmens Compensation Act, 1923 — Section 2 (m)
High Courts13 Jul 1981Allowed
Nagappaiah Vs New India Assn. Co. Ltd. and Another
Karnataka High Court · (1982) ACJ 176
Motor Vehicles Act, 1988 — Section 110 B
High Courts12 Jul 1981
Bogesha Reddy, K.H. Vs State of Karnataka and Others
Karnataka High Court · (1981) 2 KarLJ 335
Karnataka Medical Colleges (Selection for Admission) Rules, 1980 — Rule 2
High Courts10 Jul 1981
United India Fire and General Insurance Co. Vs Azeerunnisa and Others
Karnataka High Court · AIR 1982 Kar 187 : (1983) 54 CompCas 399 : (1981) ILR (Kar) 1549 : (1982) 1 KarLJ 91
Insurance Act, 1938 — Section 64 U, 64 UCMotor Vehicles Act, 1939 — Section 2 (1) (b), 95, 95 (2) (b) (i)
High Courts10 Jul 1981
Bhogegowda Vs Halebidu Kempegowda and Others
Karnataka High Court · (1981) 2 KarLJ 341
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 1
High Courts10 Jul 1981
Mudhu @ Bella Kudtarkar Vs State of Karnataka
Karnataka High Court · (1981) 2 KarLJ 333
Criminal Procedure Code, 1973 (CrPC) — Section 446
High Courts10 Jul 1981
Sangangowda Vs Spl L.A.O., U.K. Project
Karnataka High Court · (1981) 2 KarLJ 334
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1
High Courts10 Jul 1981
Khatijabi and Others Vs Zahidabi and Others
Karnataka High Court · (1981) 2 KarLJ 346
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts10 Jul 1981
Vijayamma Vs State of Karnataka
Karnataka High Court · (1981) ILR (Kar) 1141 : (1981) 2 KarLJ 342
Karnataka Police Act, 1963 — Section 2 (18), 92 (1) (o)m 9 (1) (r)
High Courts10 Jul 1981
M.R. Krishnappa Vs Bhagyalaksbmamma and Others
Karnataka High Court · (1982) ACJ 394 : AIR 1982 Kar 77 : (1983) 54 CompCas 385
Civil Procedure Code, 1908 (CPC) — Section 21Motor Vehicles Act, 1939 — Section 110 A
High Courts10 Jul 1981
Shankarappa Ramappa Vs State of Karnataka
Karnataka High Court · (1981) 2 KarLJ 463
Criminal Procedure Code, 1973 (CrPC) — Section 170(2)
High Courts09 Jul 1981
Noreen Judith Sandhurst Vs Raymond Bernard Sandhurst
Karnataka High Court · AIR 1982 Kar 102
Divorce Act, 1869 — Section 10, 17
High Courts07 Jul 1981
Venu, K. Vs State of Karnataka and Others
Karnataka High Court · (1983) 1 KarLJ 409
Karnataka Motor Vehicles Rules, 1963 — Rule 12Motor Vehicles Act, 1988 — Section 7(6)