High Courts11 Aug 1981
Jinnappa Thavannappa Patil and Others Vs Kallavva and Others
Karnataka High Court · AIR 1983 Kar 67
Hindu Succession Act, 1956 — Section 14 (1), 14 (2)
COURT ARCHIVE
Karnataka High Court judgments, 1981
393 judgments · page 8 of 20
High Courts11 Aug 1981
Sebastin Antony and Another Vs Rawananda Bhatta and Another
Karnataka High Court · AIR 1982 Kar 73 : (1981) ILR (Kar) 1363 : (1981) 2 KarLJ 409
Karnataka Debt Relief (Amendment ) Act, 1980 — Section 6 (2)Karnataka Debt Relief Act, 1976 — Section 15 (1), 7
High Courts10 Aug 1981
Karnataka State Road Transport Corporation Vs K.H. Ratna and Others
Karnataka High Court · (1982) ACJ 234 : AIR 1982 Kar 163 : (1982) ILR (Kar) 80
Motor Vehicles Act, 1939 — Section 110 A, 110 B, 110 DPenal Code, 1860 (IPC) — Section 304 A
High Courts10 Aug 1981
Mysore (Now Karnataka) State Road Transport Corporation Vs Somashankar N.R.
Karnataka High Court · (1982) ACJ 39 : AIR 1982 Kar 226
High Courts10 Aug 1981
Rudrappa by Lrs Vs Danappa Malasiddappa
Karnataka High Court · (1982) 1 KarLJ 284
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts07 Aug 1981
Neelawwa Vs Basappa and Others
Karnataka High Court · AIR 1982 Kar 126 : (1981) ILR (Kar) 1360
Hindu Succession Act, 1956 — Section 23, 6
High Courts07 Aug 1981
K. Kempamma Vs Peeceeyes Industries P. Ltd. and Others
Karnataka High Court · (1983) 54 CompCas 368
Companies Act, 1956 — Section 433 (1) (f)
High Courts07 Aug 1981
Marappa R. Vs Chief Marketing Officer and Others
Karnataka High Court · (1982) 1 KarLJ 7
Karnataka Agricultural Produce Marketing (Regulation) Act, 1966 — Section 61
High Courts07 Aug 1981
Hanumanthappa K. Vs State of Karnataka and Others
Karnataka High Court · (1982) 1 KarLJ 67
Constitution of India, 1950 — Article 163Karnataka State Universities Act, 1976 — Section 10, 52
High Courts06 Aug 1981
V.K. Parameswaran Vs Union of India and Others
Karnataka High Court · (1982) 1 KarLJ 297
Central Civil Services (Classification, Conduct and Appeal) Rules, 1965 — Rule 23Central Civil Services (Conduct) Rules, 1964 — Rule 3Constitution of India, 1950 — Article 226
High Courts06 Aug 1981
Baby Vs Nathu
Karnataka High Court · AIR 1982 Kar 262 : (1981) ILR (Kar) 1301 : (1981) 2 KarLJ 406
Constitution of India, 1950 — Article 226Karnataka Land Reforms Act, 1961 — Section 48 A (1)
High Courts06 Aug 1981
N. Narayanaswamy Vs Madanlal
Karnataka High Court · AIR 1982 Kar 227 : (1982) ILR (Kar) 238
Negotiable Instruments Act, 1881 (NI) — Section 20, 80, 87
High Courts06 Aug 1981
Ramakrishna Tantri P. Vs Vijaya Bank Ltd. and Others
Karnataka High Court · (1981) 2 KarLJ 518
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 8
High Courts05 Aug 1981
Vinod Herur Vs The Deputy Commissioner, Bangalore and Others
Karnataka High Court · AIR 1983 Kar 57
Constitution of India, 1950 — Article 226, 227Karnataka Municipal Corporations Act, 1976 — Section 310Karnataka Rent Control Act, 1961 — Section 4 (2), 5, 5 (1)
High Courts05 Aug 1981
Koraga Shetty, B.A. Vs Dy. Commr. of Kodagu and Others
Karnataka High Court · (1982) 1 KarLJ 96
Karnataka Municipalities (Conditions of Service of Officers and Servants) Rules, 1972 — Rule 191(4)
High Courts04 Aug 1981
Ramanna and Others Vs Rajagopal
Karnataka High Court · (1981) 2 KarLJ 516
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9
High Courts04 Aug 1981
Siddeshwar Yuvak Mandal Vs State of Karnataka and Others
Karnataka High Court · (1981) 2 KarLJ 380
Karnataka Land Revenue Act, 1964 — Section 25
High Courts04 Aug 1981
Puttanna Setty and Another Vs Nagaratnamma
Karnataka High Court · (1981) 2 KarLJ 424
Civil Procedure Code, 1908 (CPC) — Section 2(12)Transfer of Property Act, 1882 — Section 52
High Courts04 Aug 1981
E.S.I.C. Vs M.B. Nagaraj
Karnataka High Court · (1981) 2 KarLJ 466
Employees State Insurance Act, 1948 — Section 2(9)
High Courts03 Aug 1981
Karnataka State Road Transport Corporation Vs State of Karnataka and Others
Karnataka High Court · AIR 1982 Kar 167 : (1981) ILR (Kar) 1295
Karnataka Motor Vehicles Rules, 1963 — Rule 123AMotor Vehicles Act, 1939 — Section 58 (2), 63 (7)