High Courts10 Mar 1981
Sadananda Rao Y. Vs Cto Tiptur
Karnataka High Court · (1981) 2 KarLJ 60
Karnataka Sales Tax Act, 1957 — Section 12b(2)
COURT ARCHIVE
Karnataka High Court judgments, 1981
393 judgments · page 16 of 20
High Courts07 Mar 1981
Oriental Fire and General Insurance Co. Ltd. Vs Tippanna Gadageppa Kundgol and Another
Karnataka High Court · (1983) 54 CompCas 792
Motor Vehicles Act, 1939 — Section 110 B, 95 (4), 96 (1)
High Courts06 Mar 1981
Hindustan Aeronautics Ltd. Vs Commissioner of Income Tax
Karnataka High Court · (1981) 22 CTR 91 : (1981) 6 TAXMAN 264
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 264, 264 (4)
High Courts06 Mar 1981
Hindustan Aeronautics Ltd. Vs Commissioner of Income Tax, Karnataka-I
Karnataka High Court · (1981) 132 ITR 461
Income Tax Act, 1961 — Section 264, 264 (4) (c)
High Courts05 Mar 1981
U. Gopalakrishna Bhat Vs Asst. Commr and Rent Controller and Others
Karnataka High Court · (1981) 1 KarLJ 593
Karnataka Rent Control Act, 1961 — Section 10a
High Courts03 Mar 1981
Marappa and Others Vs Thimmegowda and Another
Karnataka High Court · AIR 1981 Kar 121 : (1981) ILR (Kar) 688 : (1981) 2 KarLJ 73
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 100Karnataka Stamp Act, 1957 — Section 33
High Courts03 Mar 1981
Western India Trading Co. Vs State of Karnataka
Karnataka High Court · (1982) 1 KarLJ 257
Central Sales Tax (Amendment) Act, 1969 — Section 9(2)
High Courts03 Mar 1981
Rao and Company Vs State of Karnataka
Karnataka High Court · (1981) ILR (Kar) 681 : (1981) 47 STC 421
Karnataka Sales Tax Act, 1957 — Section 21, 23 (1), 5 (1)
High Courts03 Mar 1981
The State of Karnataka Vs Chandrappa and Another
Karnataka High Court · (1981) CriLJ 1349 : (1981) ILR (Kar) 847 : (1981) 2 KarLJ 66
Criminal Procedure Code, 1973 (CrPC) — Section 377Penal Code, 1860 (IPC) — Section 34, 380, 457Probation of Offenders Act, 1958 — Section 3, 4, 6
High Courts02 Mar 1981
Addl. Commissioner of Income Tax, Karnataka Vs Kapila Textiles (P). Ltd.
Karnataka High Court · (1981) 129 ITR 458
Income Tax Act, 1961 — Section 256 (1), 32, 32 (2), 41 (2)
High Courts02 Mar 1981
Tanaji Jeevapa Vs Dy. Commr. for Transport Belgaum and Another
Karnataka High Court · (1981) 1 KarLJ 502
Karnataka Motor Vehicles Taxation Act, 1957 — Section 9
High Courts02 Mar 1981
Addl. Commissioner of Income Tax Vs Kapila Textiles (P.) Ltd.
Karnataka High Court · (1981) 22 CTR 76 : (1981) ILR (Kar) 671
Income Tax Act, 1961 — Section 256 (1), 32 (2), 41 (2)
High Courts26 Feb 1981
Srinivasiah P. Vs Dy. Commr. Bangalore and Others
Karnataka High Court · (1981) 1 KarLJ 458
Karnataka Rent Control Act, 1961 — Section 5
High Courts26 Feb 1981
S. Subramanyaswamy Vs The Deputy Commissioner, Bangalore District, Bangalore and Others
Karnataka High Court · AIR 1981 Kar 190 : (1981) ILR (Kar) 513 : (1981) 1 KarLJ 451
Karnataka Rent Control Act, 1961 — Section 3 (h), 4 (1), 5Karnataka Rent Control Rules, 1961 — Rule 4B
High Courts25 Feb 1981
S. Rajendran and Others Vs K.A.S. Rama Appaswamy and Another
Karnataka High Court · (1982) CriLJ 86 : (1981) ILR (Kar) 1146 : (1981) 2 KarLJ 476
Criminal Procedure Code, 1973 (CrPC) — Section 156 (3), 200, 482Penal Code, 1860 (IPC) — Section 406, 420, 425, 427
High Courts25 Feb 1981
Moulasab Ahamadsab Vs Mohammad Jafarsab
Karnataka High Court · (1981) 1 KarLJ 509
Criminal Procedure Code, 1973 (CrPC) — Section 210
High Courts25 Feb 1981
Vittal Shetty H. Vs Annayya Nayak and Others
Karnataka High Court · (1981) 2 KarLJ 44
Karnataka Village Panchayat and Local Boards Act, 1959 — Section 103(1)
High Courts24 Feb 1981
Abdul Jabbar M. Vs Saira Khatoon and Others
Karnataka High Court · (1981) 1 KarLJ 460
Karnataka Rent Control Act, 1961 — Section 31c
High Courts24 Feb 1981
Sannegowda Vs L.T. Periyapatna and Others
Karnataka High Court · (1981) 1 KarLJ 449
Karnataka Land Reforms Act, 1961 — Section 48A(4)
High Courts24 Feb 1981
S.B. Naik Patil Vs Commissioner of Wealth Tax, Karnataka-I and Another
Karnataka High Court · (1981) 23 CTR 135 : (1981) 130 ITR 162 : (1981) 7 TAXMAN 118
Constitution of India, 1950 — Article 226Wealth Tax Act, 1957 — Section 18 (1) (a), 18 (2A), 18 (2A) (a)