High Courts01 Jun 1979
Mallappa Shivappa Vs Asst. Commr Chikodi and Others
Karnataka High Court · (1979) 2 KarLJ 216
Chairman and Vice Chairman Procedure Rules, 1959 — Rule 6
COURT ARCHIVE
Karnataka High Court judgments, 1979
300 judgments · page 10 of 15
High Courts31 May 1979
Gurupadayya Charantayya Adavimath etc. Vs Chikkayya etc.
Karnataka High Court · AIR 1979 Kar 202 : (1979) ILR (Kar) 1861 : (1979) 2 KarLJ 53
Bombay Public Trust Act, 1950 — Section 70 A, 72 (1)Constitution of India, 1950 — Article 26 (d)
High Courts25 May 1979
I.B.M. World Trade Corpn. and Anr. - Petitioner Vs Asst, Commr. and Competent Authority and Another
Karnataka High Court · (1979) 2 KarLJ 121
Urban Land (Ceiling and Regulation) Act, 1976 — Section 20
High Courts23 May 1979
C.V. Gouramma Vs The Land Tribunal Bantwal and Others
Karnataka High Court · (1980) 1 KarLJ 54
Karnataka Land Reforms Act, 1961 — Section 48a
High Courts22 May 1979
Govinda Reddy P. Vs State of Karnataka and Others
Karnataka High Court · (1979) 2 KarLJ 211
Karnataka Land Reforms Act, 1961 — Section 67(1)(B)
High Courts22 May 1979
State of Karnataka Vs Bhaskara, K.
Karnataka High Court · (1979) 2 KarLJ 110
Criminal Procedure Code, 1973 (CrPC) — Section 209
High Courts12 Apr 1979
R. Venkatesh and Others Vs State of Karnataka and Others
Karnataka High Court · (1980) 1 KarLJ 48
Constitution of India, 1950 — Article 226(3)Karnataka Co-operative Societies Act, 1959 — Section 30(1)
High Courts12 Apr 1979
Govinda Naik G. Kalgahatagi Vs West Patent Press Co. Ltd.
Karnataka High Court · AIR 1980 Kar 95
Karnataka Rent Control Act, 1961 — Section 21, 21 (1), 3 (n)
High Courts12 Apr 1979
A. Krishnamurthy and Another Vs State of Karnataka and Others
Karnataka High Court · (1979) 1 KarLJ 393
Karnataka Societies Registration Act, 1960 — Section 25
High Courts12 Apr 1979
Hema Reddy Vs Munsiff, Sedam and Others
Karnataka High Court · (1979) 2 KarLJ 302
Karnataka Village Panchayat and Local Boards Act, 1959 — Section 11(1)(B)
High Courts12 Apr 1979
Nemichand and Others Vs The State of Karnataka and Another
Karnataka High Court · (1980) CriLJ 751
Criminal Procedure Code, 1973 (CrPC) — Section 200Penal Code, 1860 (IPC) — Section 323, 504
High Courts09 Apr 1979
A.S. Venkatanarasimhachar Vs State of Karnataka and Others
Karnataka High Court · (1979) 2 KarLJ 70
Karnataka Land Reforms Act, 1961 — Section 48c
High Courts09 Apr 1979
D.V. Ramanna Vs State of Karnataka and Another
Karnataka High Court · (1979) 2 KarLJ 297
Karnataka State Universities Act, 1976 — Section 72
High Courts09 Apr 1979
Basappa Basavanthappa Vs Hanumappa Basappa
Karnataka High Court · (1979) 2 KarLJ 206
High Courts06 Apr 1979
Parayya Irayya Vs Land Tribunal Mudhol and Others
Karnataka High Court · (1979) 2 KarLJ 282
Karnataka Land Reforms Act, 1961 — Section 48aTransfer of Property Act, 1882 — Section 58
High Courts06 Apr 1979
Mallappa Bhimanna Vs Land Tribunal, Sindagi and Others
Karnataka High Court · (1979) 2 KarLJ 218
Karnataka Land Reforms Act, 1961 — Section 48aTransfer of Property Act, 1882 — Section 54
High Courts05 Apr 1979
Patel Rudrappa Vs Jadiyappa and Others
Karnataka High Court · (1979) 2 KarLJ 108
Karnataka Land Reforms Act, 1961 — Section 48A
High Courts05 Apr 1979
Bowramma and Another Vs The Special Deputy Commissioner, Mysore.
Karnataka High Court · (1979) 2 KarLJ 200
Karnataka Land Revenue Act, 1964 — Section 136(3)
High Courts04 Apr 1979
Syed Kalimulla and Another Vs Muniswamy and Others
Karnataka High Court · (1979) 2 KarLJ 199
Karnataka Land Reforms Act, 1961 — Section 48A(2)
High Courts04 Apr 1979
B.S. Siddappa Vs State of Karnataka and Others
Karnataka High Court · (1979) 2 KarLJ 238
Karnataka Improvement Boards Act, 1976 — Section 5