High Courts19 Jan 1979
Eswarachari - Petitioner Vs The Primary Land Development Dank and Another
Karnataka High Court · (1979) 1 KarLJ 353
Karnataka Co-operative Societies Act, 1959 — Section 32
COURT ARCHIVE
Karnataka High Court judgments, 1979
300 judgments · page 15 of 15
High Courts17 Jan 1979
D.C. Shah and Others Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1979) 118 ITR 419
Income Tax Act, 1961 — Section 256 (1), 26, 56, 56 (2) (iii), 57
High Courts16 Jan 1979
Urmila Kothari - Petitioner Vs Town Municipal Council, Kalghatgi
Karnataka High Court · (1979) 1 KarLJ 345
Karnataka Motor Vehicles Taxation Act, 1957 — Section 19Karnataka Municipalities Act, 1964 — Section 94
High Courts16 Jan 1979
Government of India Vs Mohammed Issak
Karnataka High Court · (1979) 2 KarLJ 19
Customs Act, 1962 — Section 123
High Courts16 Jan 1979
Honnayya Vs Yellawwa
Karnataka High Court · (1979) 2 KarLJ 34
Civil Procedure Code, 1908 (CPC) — Section 96
High Courts15 Jan 1979
Bagalkot Udyog Ltd. Vs State of Karnataka
Karnataka High Court · (1979) 43 STC 352
Karnataka Sales Tax Act, 1957 — Section 2 (t), 5 (3) (a)Karnataka Sales Tax Rules, 1957 — Rule 6 (1) (j), 6 (4) (i)
High Courts12 Jan 1979
Nagar Susheela Nayak Vs The Headquarters Sub-Registrar and Deputy Commissioner of Stamps, Tumkur and Another
Karnataka High Court · AIR 1979 Kar 126 : (1980) ILR (Kar) 1024 : (1979) 1 KarLJ 269
Contract Act, 1872 — Section 202Karnataka Stamp Act, 1957 — Section 54
High Courts12 Jan 1979
Vishwanath N. Vs State of Karnataka and Others
Karnataka High Court · (1979) 2 KarLJ 265
Constitution of India, 1950 — Article 16(1), 226, 309
High Courts12 Jan 1979
Addl. Commissioner of Income Tax, Karnataka Vs Southern Founders
Karnataka High Court · (1979) 120 ITR 37
Income Tax Act, 1961 — Section 256 (1)
High Courts11 Jan 1979
Pampapatheppa and Sons Vs Commissioner of Commercial Taxes in Karnataka, Bangalore
Karnataka High Court · (1976) 62 STC 373
Karnataka Sales Tax Act, 1957 — Section 11, 22 A, 24
High Courts11 Jan 1979
Kirloskar Asea Ltd. Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1979) ILR (Kar) 857 : (1979) 117 ITR 82
Income Tax Act, 1961 — Section 2 (14), 256 (1), 45Reserve Bank of India Act, 1934 — Section 28 A
High Courts10 Jan 1979
Mysore Paper Mills Ltd. Vs Commissioner of Income Tax, Karnataka-I
Karnataka High Court · (1979) 117 ITR 132
Income Tax Act, 1961 — Section 32 (2), 33, 33 (2), 72 (2), 72 (3)
High Courts04 Jan 1979
Mysore Sales International Ltd. Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1979) 117 ITR 64
Income Tax Act, 1961 — Section 10 (3), 256 (1), 263
High Courts02 Jan 1979
Virupakshappa Nagarajappa Jagali and Others Vs The Taluka Agricultural Produce Co-operative Society Ltd.
Karnataka High Court · AIR 1979 Kar 117 : (1979) ILR (Kar) 1354 : (1979) 1 KarLJ 302
Companies Act, 1913 — Section 171Karnataka Co-operative Societies Act, 1959 — Section 118 (2)
High Courts02 Jan 1979
Smt. B. Muniyamma Vs Commissioner of Gift Tax
Karnataka High Court · (1979) 1 TAXMAN 300
High Courts02 Jan 1979
B. Muniyamma Vs Commissioner of Gift Tax, Mysore
Karnataka High Court · (1979) ILR (Kar) 1306 : (1979) 117 ITR 47
Gift Tax Act, 1958 — Section 2 (xii), 26 (1)
High Courts01 Jan 1979
The Provident Fund Inspector Vs N.S. Dayananda
Karnataka High Court · (1980) CriLJ 161
Criminal Procedure Code, 1973 (CrPC) — Section 192, 468Employees Provident Fund Scheme, 1952 — Section 30 (1), 38 (1)A
High Courts01 Jan 1979
Addl. Commissioner of Income Tax, Mysore Vs Indian Telephone Industries
Karnataka High Court · (1979) 118 ITR 291
Companies (Profits) Surtax Act, 1964 — Section 18Companies (Profits) Surtax Rule, 1965 — Rule 1, 1 (3)Income Tax Act, 1961 — Section 256 (1)
High Courts01 Jan 1979
Y.H. Sawkar and Others Vs Director of Agriculture and Others
Karnataka High Court · (1979) 2 KarLJ 113
High Courts01 Jan 1979
Andanappa Vs Corporation of the City of Bangalore and Another
Karnataka High Court · (1979) 1 KarLJ 133
Karnataka Municipal Corporation Act, 1976 — Section 34