High Courts03 Apr 1979
N.A. Narasimhiah and Others Vs Gowramma and Others
Karnataka High Court · (1979) 2 KarLJ 259
Karnataka Land Reforms Act, 1961 — Section 48c
COURT ARCHIVE
Karnataka High Court judgments, 1979
300 judgments · page 11 of 15
High Courts03 Apr 1979
Shambuvaiah Vs Deputy Commissioner, Bangalore
Karnataka High Court · (1980) 1 KarLJ 15
Karnataka Acquisition of Land for Grant of House Sites Act, 1972 — Section 3(4)
High Courts03 Apr 1979
N. Pariyakkal and Others Vs The Co-operative Tourist and Transport Society Ltd.
Karnataka High Court · AIR 1980 Kar 75
Civil Procedure Code, 1908 (CPC) — Section 38, 39Karnataka Rent Control Act, 1961 — Section 21, 3 (d)
High Courts02 Apr 1979
Simon F. Pinto Vs Assistant Director of Enforcement, Madras and Another
Karnataka High Court · AIR 1979 Kar 181
Foreign Exchange Regulation Act, 1947 (FEMA) — Section 4 (1), 52 (2), 54
High Courts02 Apr 1979
Dhakalu and Another Vs Land Tribunal, Belgaum and Others
Karnataka High Court · (1979) 2 KarLJ 31
Karnataka Land Reforms Act, 1961 — Section 48A
High Courts02 Apr 1979
Abdulla Vs N.B. Ali
Karnataka High Court · (1981) 1 KarLJ 407
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts02 Apr 1979
Nemanna Yellappa Khanaji Vs Syndicate Bank, Ankola and Others
Karnataka High Court · (1979) ACJ 386 : AIR 1979 Kar 182 : (1979) ILR (Kar) 1817 : (1979) 1 KarLJ 333
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Motor Vehicles Act, 1988 — Section 31
High Courts30 Mar 1979
S. Gururaja Rao and Others Vs State of Karnataka K.C. Thomas and Others Vs Assistant Profession Tax Officer and Another
Karnataka High Court · (1979) 49 CompCas 825 : (1979) 2 KarLJ 185
Companies Act, 1956 — Section 2 (13), 252, 309Income Tax Act, 1961 — Section 12, 7
High Courts30 Mar 1979
K.S. Siddalingaiah and Another Vs The State of Karnataka and Others
Karnataka High Court · AIR 1979 Kar 190
Karnataka State Universities Act, 1976 — Section 21 (1), 21 (1) (18), 21 (1) (19)
High Courts30 Mar 1979
H.S. Nagarajaiah and Others Vs The Vice-Chancellor, University of Mysore and Another
Karnataka High Court · AIR 1979 Kar 186
Karnataka State Universities Act, 1976 — Section 21 (1) (18), 21 (1) (19), 48
High Courts28 Mar 1979
State of Karnataka Vs Subramanya Setty
Karnataka High Court · (1980) 1 KarLJ 13
Criminal Procedure Code, 1973 (CrPC) — Section 255
High Courts27 Mar 1979
Sharanappa Channabasappa Vs Land Tribunal Haveri and Others
Karnataka High Court · (1979) 2 KarLJ 178
Karnataka Land Reforms Act, 1961 — Section 21
High Courts27 Mar 1979
Nadagouda, D.Y. and Others Vs State of Karnataka
Karnataka High Court · (1979) 2 KarLJ 1
Karnataka Service Examinations Act, 1976 — Section 1
High Courts23 Mar 1979
Madhappa H. Vs Divisional Commr, Mysore and Others
Karnataka High Court · (1979) 1 KarLJ 331
Karnataka Village Panchayat and Local Boards Act, 1959 — Section 12(2)
High Courts22 Mar 1979
Clarence Pais Vs Controller of Estate Duty
Karnataka High Court · (1979) 2 TAXMAN 164
High Courts22 Mar 1979
Clarence Pais and Others Vs Controller of Estate Duty, Karnataka
Karnataka High Court · (1980) 124 ITR 143
Estate Duty Act, 1953 — Section 5, 5 (1)
High Courts22 Mar 1979
K. Cheyyabba Vs State of Karnataka
Karnataka High Court · (1979) 2 KarLJ 249 : (1980) 45 STC 1
Karnataka Sales Tax Act, 1957 — Section 2 (1) (k), 2 (1) (m), 24, 5 (1), 6
High Courts20 Mar 1979
B. Srinivasa Reddy Vs The Regional Transport Authority, Chitradurga and Others
Karnataka High Court · AIR 1980 Kar 209 : (1979) 2 KarLJ 412
Karnataka Motor Vehicles Rules, 1963 — Rule 92 (2)Motor Vehicles Act, 1939 — Section 134 (2), 57 (3)
High Courts20 Mar 1979
Kalappa Vs State Transport Appellate Tribunal and Others
Karnataka High Court · AIR 1980 Kar 34 : (1979) 2 KarLJ 324
Motor Vehicles Act, 1939 — Section 57 (3), 57 (8), 64 A
High Courts20 Mar 1979
K. Ramaiah Vs K.G. Basappa
Karnataka High Court · AIR 1980 Kar 107 : (1979) ILR (Kar) 1024 : (1982) 2 KarLJ 537
Karnataka Land Reforms (Amendment) Act, 1970 — Section 32, 33, 33 (2)Karnataka Land Reforms Act, 1961 — Section 118, 133, 133 (1)