High Courts06 Jul 1979
Sameeulla Khan Vs Spl. Dy. Commr., Bangalore and Others
Karnataka High Court · (1979) 2 KarLJ 351
Karnataka Rent Control Act, 1961 — Section 10a
COURT ARCHIVE
Karnataka High Court judgments, 1979
300 judgments · page 8 of 15
High Courts06 Jul 1979
B.T. Krishnappa Vs Principal Munsiff, Kolar and Others
Karnataka High Court · AIR 1980 Kar 106
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 18Constitution of India, 1950 — Article 14, 226 (1) (a), 226 (1) (b)
High Courts05 Jul 1979
B.N. Chandrasekhara Vs State of Karnataka and Another
Karnataka High Court · (1979) 2 KarLJ 347
Constitution of India, 1950 — Article 14
High Courts05 Jul 1979
Secretary, Regional Transport Authority and Another Vs D.P. Sharma and Another
Karnataka High Court · AIR 1980 Kar 180 : (1979) ILR (Kar) 2071 : (1979) 2 KarLJ 345
Karnataka Contract Carriages (Acquisition) Act, 1976 — Section 20, 20 (3), 3 (g)Motor Vehicles Act, 1988 — Section 62 (1), 63 (6)
High Courts05 Jul 1979
Anjanappa Vs Land Tribunal, Nelamangala, and Others
Karnataka High Court · (1979) 2 KarLJ 330
Karnataka Land Reforms Act, 1961 — Section 48a(2)
High Courts03 Jul 1979
Philips Vs State of Karnataka
Karnataka High Court · (1980) CriLJ 171
Criminal Procedure Code, 1973 (CrPC) — Section 164, 164 (4), 281, 463Penal Code, 1860 (IPC) — Section 302
High Courts03 Jul 1979
The Tarihal V.S.S. Sangha Ltd. Vs Joint Registrar of Co-op. Societies and Others
Karnataka High Court · (1979) 2 KarLJ 318
Karnataka Co-operative Societies Act, 1959 — Section 29c
High Courts02 Jul 1979
Mutteppa Dhareppa Chigadolli and Others Vs State of Karnataka
Karnataka High Court · (1980) CriLJ 1065
Criminal Procedure Code, 1973 (CrPC) — Section 504Penal Code, 1860 (IPC) — Section 148, 149, 302
High Courts29 Jun 1979
Ganapatsa Govindasa and Others Vs Ningappa Ramappa and Others
Karnataka High Court · (1980) 1 KarLJ 89
Karnataka Land Revenue Act, 1964 — Section 87(3)Specific Relief Act, 1963 — Section 16
High Courts28 Jun 1979
H. Eswarappa Vs State of Karnataka
Karnataka High Court · (1979) 2 KarLJ 182
Karnataka Land Reforms Act, 1961 — Section 48a
High Courts28 Jun 1979
C.T. Desai Vs Commissioner of Income Tax, Karnataka
Karnataka High Court · (1979) 120 ITR 240
Income Tax Act, 1961 — Section 256 (2), 28, 36, 36 (1) (iii)
High Courts27 Jun 1979
Siddappa Yellappa Vs Election Officer and Another
Karnataka High Court · (1979) 2 KarLJ 61
Constitution of India, 1950 — Article 226Karnataka Village Panchayat and Local Boards Act, 1959 — Section 13
High Courts26 Jun 1979
S. Neelaveni Vs Commissioner of Wealth Tax, Karnataka
Karnataka High Court · (1980) 125 ITR 665
Wealth Tax Act, 1957 — Section 27 (2), 7
High Courts26 Jun 1979
T. Ramesan Vs Chancellor Bangalore University and Others
Karnataka High Court · (1979) 2 KarLJ 337
Constitution of India, 1950 — Article 226(3)Karnataka State Universities Act, 1976 — Section 24 (Iv)
High Courts26 Jun 1979
Sri Jagadguru Panchacharya Viswa Dharma Vidya Peeth, Harihar and Another Vs Sri C.F. Akalandaswamy Math and Another
Karnataka High Court · (1979) 2 KarLJ 418
Karnataka Private Educational Institutions (Discipline and Control) Act, 1975 — Section 10(4)
High Courts26 Jun 1979
Shambhu Eshwar Hegde Vs Land Tribunal Kumta and Another
Karnataka High Court · (1979) 2 KarLJ 194
Karnataka Land Reforms Act, 1961 — Section 2A(23)
High Courts25 Jun 1979
Pidashetti Murigendra Mallappa Vs Karadi Shrishail Rudraya and Others
Karnataka High Court · (1979) 2 KarLJ 77
Karnataka Municipalities Act, 1964 — Section 21
High Courts22 Jun 1979
R. Prakash Vs State of Karnataka
Karnataka High Court · (1980) CriLJ 165
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 (COFEPOSA) — Section 3 (1), 3 (1) (iii)Customs Act, 1962 — Section 132
High Courts19 Jun 1979
Kempaiah and Others Vs District Magistrate, Bangalore and Another
Karnataka High Court · (1979) 2 KarLJ 93
Karnataka Cinemas (Regulation) Act, 1964 — Section 11
High Courts18 Jun 1979
R. Manjunath Vs Karnataka Electricity Board and Another
Karnataka High Court · (1980) 1 KarLJ 87
Karnataka Electricity Board Employees Service Regulations — Regulation 20