High Courts21 Mar 1973
J.H. Gotla Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1973) 91 ITR 531 : (1973) 1 MysLJ 517
Income Tax Act, 1922 — Section 10 (1), 16 (3), 24 (2)
COURT ARCHIVE
Karnataka High Court judgments, 1973
174 judgments · page 8 of 9
High Courts20 Mar 1973Dismissed
Boriah Basavish and Sons Vs Indian Telephone Industries Ltd.
Karnataka High Court · AIR 1973 Kar 309 : (1973) ILR (Kar) 402 : (1973) 1 MysLJ 360
Arbitration Act, 1940 — Section 20, 20 (4), 8
High Courts19 Mar 1973
Bhandari Rajmal Kushalraj Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1974) 96 ITR 401 : (1973) 2 MysLJ 276
Income Tax Act, 1961 — Section 256 (1), 43 (5), 73
High Courts16 Mar 1973
Commissioner of Income Tax, Mysore Vs Sujirkar''s Tile Works Pvt. Ltd.
Karnataka High Court · (1975) 99 ITR 482
Income Tax Act, 1961 — Section 254, 256 (1), 33 (4)
High Courts13 Mar 1973
Mallappa Kallappa Ugare Vs Agricultural Income Tax Officer, Bijapur
Karnataka High Court · (1973) 91 ITR 529 : (1973) 2 MysLJ 425
Mysore Agricultural Income Tax Act, 1957 — Section 19 (4), 36
High Courts12 Mar 1973
M.D. Narayan Vs Agricultural Income Tax Officer, Chikmagalur
Karnataka High Court · (1974) 95 ITR 452 : (1973) 2 MysLJ 366
Income Tax Act, 1922 — Section 10 (2) (vi)Mysore Agricultural Income Tax Act, 1957 — Section 37, 5
High Courts12 Mar 1973
Michael Fernandes Vs Commissioner of Wealth Tax, Mysore and Another
Karnataka High Court · (1974) 95 ITR 532 : (1973) 2 MysLJ 137
Wealth Tax Act, 1957 — Section 14 (2), 17 (2), 18, 18 (2), 18 (2A)
High Courts11 Mar 1973
B. Damodar and Company Vs Additional Commissioner of Income Tax, Mysore and Another
Karnataka High Court · (1973) 03 KAR CK 0014
Income Tax Act, 1961 — Section 271 (1)
High Courts08 Mar 1973Allowed
D. Michael Raju Vs Smt. Sarah Janaki
Karnataka High Court · (1973) 03 KAR CK 0003
Divorce Act, 1869 — Section 19, 7Hindu Marriage Act, 1955 — Section 12 (1) (c), 4
High Courts07 Mar 1973Dismissed
Mysore State Board of Wakfs Vs Dr. M. Channabasavaiah and Others
Karnataka High Court · AIR 1973 Kar 312 : (1973) ILR (Kar) 422 : (1973) 1 MysLJ 514
Constitution of India, 1950 — Article 226, 227Waqf Act, 1954 — Section 36 B, 36 B (2), 5 (2)
High Courts06 Mar 1973Dismissed
G.D. Navarekar Vs Mysore Revenue Appellate Tribunal and Others
Karnataka High Court · (1973) 03 KAR CK 0004
Constitution of India, 1950 — Article 227Karnataka Land Revenue Act, 1964 — Section 176, 176 (1), 176 (3)
High Courts05 Mar 1973
B. Basavalingappa and Another Vs V. Narasimhan
Karnataka High Court · (1974) CriLJ 66 : (1973) 1 MysLJ 306
Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 500, 79
High Courts22 Feb 1973Allowed
Madrira Ganapathy Vs Vokkaligar Murugappa
Karnataka High Court · (1973) 02 KAR CK 0004
Karnataka Rent Control Act, 1961 — Section 21 (4), 29 (4), 50
High Courts19 Feb 1973Partly Allowed
Hanuman Transport Co. Pvt. Ltd., Udipi Vs Ruby General Insurance Co. Ltd. and Others
Karnataka High Court · AIR 1973 Kar 335 : (1973) ILR (Kar) 351
Motor Vehicles Act, 1939 — Section 110 A, 2 (20), 2 (29)
High Courts16 Feb 1973Allowed
K.N. Nithyananda Vs Mysore State Agro Industries Corporation and Another
Karnataka High Court · (1973) ACJ 170 : AIR 1973 Kar 314 : (1973) 1 MysLJ 481
High Courts16 Feb 1973Dismissed
Narasimha Vs Yellappa Amhase
Karnataka High Court · AIR 1973 Kar 317 : (1973) ILR (Kar) 220 : (1973) 1 MysLJ 353
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts13 Feb 1973Dismissed
Smt. Maju Bai Vs F. Mohammed Ibrahim
Karnataka High Court · AIR 1974 Kar 14
High Courts13 Feb 1973Dismissed
Jaya Bharath Enterprises and Another Vs S. Dhondusa Silk Emporium and Others
Karnataka High Court · (1973) ACJ 394 : AIR 1973 Kar 319 : (1973) ILR (Kar) 187 : (1973) 1 MysLJ 356
Motor Vehicles Act, 1939 — Section 95 (2), 95 (2) (d)
High Courts09 Feb 1973Dismissed
Kundur Rudrappa Vs The Mysore Revenue Appellate Tribunal and others
Karnataka High Court · AIR 1974 Kar 16
High Courts09 Feb 1973
Workmen of Mangalore Port Trust Vs Mangalore Port Trust and Others
Karnataka High Court · (1973) 27 FLR 249 : (1973) ILR (Kar) 272 : (1973) 2 LLJ 521 : (1973) 1 MysLJ 386
Industrial Disputes Act, 1947 — Section 10 (1) (d)Payment of Bonus Act, 1965 — Section 20, 31, 32 (iv)