High Courts12 Jun 1973Dismissed
D. Venkataravappa Vs K. Hiranniah
Karnataka High Court · AIR 1974 Kar 53
COURT ARCHIVE
Karnataka High Court judgments, 1973
174 judgments · page 7 of 9
High Courts12 Jun 1973
M.G. Automobiles Vs Commercial Tax Officer, Bellary and Another
Karnataka High Court · (1973) 2 MysLJ 285 : (1973) 32 STC 336
Mysore Sales Tax Act, 1957 — Section 13 (1), 13 (2), 13 (2A)Mysore Sales Tax Rules, 1948 — Rule 21 (2), 21 (4b)
High Courts12 Jun 1973
Sterling Construction and Trading Co. and Another Vs The Commercial Tax Officer, X Circle, Seshadripuram, Bangalore-21 and Another
Karnataka High Court · (1973) ILR (Kar) 559 : (1973) 2 MysLJ 69 : (1973) 32 STC 235
Mysore Sales Tax Act, 1957 — Section 13, 13 (2), 13 (2), 9 (1)
High Courts12 Jun 1973Dismissed
Smt. Rajamma Vs Sri. Mahant P. Krishnandagiri Goswamy and Others
Karnataka High Court · AIR 1973 Kar 310 : (1973) ILR (Kar) 1282 : (1973) 2 MysLJ 73
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 59
High Courts07 Jun 1973Allowed
Baburao Vithalrao Sulunke Vs Kadarappa Prasappa Dabbannavar and Another
Karnataka High Court · (1973) 06 KAR CK 0016
Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5, 10
High Courts31 May 1973
The State of Mysore and Others Vs Tarachand Venkatachand Shaha and Others
Karnataka High Court · AIR 1973 Kar 333 : (1973) 2 MysLJ 9
Constitution of India, 1950 — Article 299 (1)Contract Act, 1872 — Section 175 (3), 70
High Courts17 Apr 1973
Abdul Razack Sab Vs H.K. Gopal Setty
Karnataka High Court · (1973) 04 KAR CK 0007
Karnataka Rent Control Act, 1961 — Section 21 (1)Registration Act, 1908 — Section 17, 49
High Courts13 Apr 1973
Appanna Vs State of Mysore
Karnataka High Court · (1974) CriLJ 421 : (1973) 1 MysLJ 539
Criminal Procedure Code, 1973 (CrPC) — Section 514, 514 (1), 514 (2)Penal Code, 1860 (IPC) — Section 379, 75
High Courts13 Apr 1973
B.V. Mokashi Vs Mysore State Road Transport Corporation and Others
Karnataka High Court · (1974) 1 LLJ 153 : (1973) 2 MysLJ 76
Penal Code, 1860 (IPC) — Section 21Road Transport Corporations Act, 1950 — Section 19 (5), 34
High Courts12 Apr 1973
Sri Krishna Industries Vs State of Mysore and Another
Karnataka High Court · (1974) CriLJ 35 : (1973) 1 MysLJ 537
Criminal Procedure Code, 1973 (CrPC) — Section 516 A, 523
High Courts10 Apr 1973Allowed
Nagavva Vs Parvathavva
Karnataka High Court · (1973) 04 KAR CK 0003
Hindu Marriage Act, 1955 — Section 11, 12, 5 (i)
High Courts09 Apr 1973Dismissed
Laxmibai Vs Ambajappa and another
Karnataka High Court · AIR 1974 Kar 12
High Courts06 Apr 1973
T.C. Gopalan Nair Vs P. Kelu and Another
Karnataka High Court · (1974) CriLJ 210 : (1973) 1 MysLJ 420
Criminal Procedure Code, 1973 (CrPC) — Section 516 A
High Courts02 Apr 1973
Gopal Subramani Pandit Vs State of Mysore and Others
Karnataka High Court · (1974) CriLJ 36
Penal Code, 1860 (IPC) — Section 323, 427, 452, 453
High Courts30 Mar 1973
Obaiah and Another Vs State of Mysore
Karnataka High Court · (1974) CriLJ 735 : (1973) 1 MysLJ 52
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 379
High Courts28 Mar 1973
Employees'' State Insurance Corporation Vs N.B. Lengde
Karnataka High Court · (1974) CriLJ 228 : (1973) 1 MysLJ 363
Criminal Procedure Code, 1973 (CrPC) — Section 439Employees State Insurance Act, 1948 — Section 86 (1)
High Courts27 Mar 1973
State of Mysore Vs Akkamma and Another
Karnataka High Court · (1974) CriLJ 214 : (1973) 1 MysLJ 351
Criminal Procedure Code, 1973 (CrPC) — Section 247, 438Penal Code, 1860 (IPC) — Section 323
High Courts26 Mar 1973
Balakrishna Rao Vs State of Mysore and Others
Karnataka High Court · (1974) CriLJ 220 : (1973) 1 MysLJ 362
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137
High Courts26 Mar 1973
All India Sewing Machine Co. Vs Commissioner of Income Tax, Mysore
Karnataka High Court · (1973) ILR (Kar) 1248 : (1973) 2 MysLJ 446
Income Tax Act, 1961 — Section 139 (1), 256 (1), 271 (1) (a)Wealth Tax Act, 1957 — Section 18 (1) (a)
High Courts22 Mar 1973
Bank of Maharashtra Ltd. Vs Official Liquidator, High Court of Mysore and Others
Karnataka High Court · (1973) 43 CompCas 505 : (1973) ILR (Kar) 577 : (1973) 2 MysLJ 21
Companies Act, 1956 — Section 125, 141 (1) (b), 446