High Courts11 Jul 1973
Manilal Monaji Somayya Vs The Commercial Tax Officer, Gokak and Another
Karnataka High Court · (1973) 2 MysLJ 365 : (1973) 32 STC 541
Mysore Sales Tax Act, 1957 — Section 12 B (1), 12 B (2)
COURT ARCHIVE
Karnataka High Court judgments, 1973
174 judgments · page 6 of 9
High Courts11 Jul 1973
Nagaraja Overseas Traders Vs The State of Mysore
Karnataka High Court · (1973) 2 MysLJ 443 : (1974) 33 STC 315
Mysore Sales Tax Act, 1957 — Section 12 A, 21
High Courts09 Jul 1973
K.A. Parameswara Bhatta and Bros. Vs Deputy Commissioner of Commercial Taxes (Appeals), Bangalore and Another
Karnataka High Court · (1973) 2 MysLJ 363 : (1973) 32 STC 547
Central Sales Tax Act, 1956 — Section 10, 10 (b), 10 A
High Courts09 Jul 1973
T. Shankaran and Others Vs Iype Cherian
Karnataka High Court · (1974) CriLJ 1377 : (1973) 2 MysLJ 426
Criminal Procedure Code, 1973 (CrPC) — Section 202Penal Code, 1860 (IPC) — Section 109, 420
High Courts09 Jul 1973Allowed
Midche Linge Gowda and others Vs Channamma and another
Karnataka High Court · AIR 1974 Kar 63
High Courts03 Jul 1973Allowed
Mohammad Tahair Vs Syed Khaja Ali and Others
Karnataka High Court · AIR 1973 Kar 307 : (1973) 2 MysLJ 94
Hyderabad Tenancy and Agricultural Lands Act, 1950 — Section 47 (1)Transfer of Property Act, 1882 — Section 53 A
High Courts03 Jul 1973
Manikappa Dhulappa Koli Vs Sidram Dhulappa Koli and Others
Karnataka High Court · AIR 1973 Kar 308 : (1973) ILR (Kar) 834 : (1973) 2 MysLJ 98
Civil Procedure Code, 1908 (CPC) — Section 96Mysore Court-fees and Suits Valuation Act, 1958 — Section 26 (c)
High Courts02 Jul 1973
Special Land Acquisition Officer, Railways, Mangalore Vs N. Rama Rao and another
Karnataka High Court · AIR 1974 Kar 50
High Courts29 Jun 1973
G.M. Agadi and Bros. Vs The Commercial Tax Officer, Enforcement, Northern Zone, Belgaum
Karnataka High Court · (1973) 2 MysLJ 87 : (1973) 32 STC 243
Criminal Procedure Code, 1898 (CrPC) — Section 103 (2), 165 (5)Mysore Sales Tax Act, 1957 — Section 28 (3)
High Courts29 Jun 1973
M.L. Gopalaswamy Vs State of Mysore
Karnataka High Court · (1974) CriLJ 1119
Criminal Procedure Code, 1973 (CrPC) — Section 133, 137, 137 A
High Courts28 Jun 1973
N. Seenappa and Others Vs Income Tax Officer and Others
Karnataka High Court · (1974) 97 ITR 528 : (1973) 2 MysLJ 405
Income Tax Act, 1961 — Section 139, 139 (1), 148
High Courts28 Jun 1973
Life Insurance Corporation of India Vs Canara Bank Ltd. and Others
Karnataka High Court · (1973) 43 CompCas 534 : (1973) ILR (Kar) 1292 : (1973) 2 MysLJ 117
Contract Act, 1872 — Section 64, 65Insurance Act, 1938 — Section 45
High Courts28 Jun 1973
G. Venkatesh Vs Special Land Acquisition Officer, Commissioner of Income Tax B., Bangalore
Karnataka High Court · AIR 1975 Kar 95
Land Acquisition Act, 1894 — Section 18, 23 (1), 23 (2)
High Courts26 Jun 1973Dismissed
Shamaraya Vs Beloor Sri Mariamma Temple and others
Karnataka High Court · AIR 1974 Kar 10
High Courts25 Jun 1973Dismissed
Mysore Housing Board Vs Syed Afzal Ahmed Qadri and Others
Karnataka High Court · (1973) 06 KAR CK 0012
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10Land Acquisition Act, 1894 — Section 18, 4, 50 (2), 6
High Courts25 Jun 1973
Canara Bank Vs Canara Sales Corporation and Others
Karnataka High Court · (1975) 45 CompCas 238 : (1973) ILR (Kar) 1030 : (1973) 2 MysLJ 156
Limitation Act, 1908 — Section 120, 60
High Courts25 Jun 1973Allowed
Rajappa Vs Sagar Krishnappa and Sons
Karnataka High Court · AIR 1974 Kar 51
High Courts22 Jun 1973Dismissed
Land Acquisition Officer, Davangere Vs Nagappa
Karnataka High Court · AIR 1974 Kar 66
High Courts22 Jun 1973Allowed
Lawrence Mascarenhas Vs Ignatius Pereira
Karnataka High Court · AIR 1973 Kar 324 : (1973) ILR (Kar) 798 : (1973) 2 MysLJ 105
Karnataka Rent Control Act, 1961 — Section 21 (1) (j), 21 (i), 26, 27, 27