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Karnataka High Court judgments, 1973

174 judgments · page 9 of 9

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High Courts06 Feb 1973Dismissed

The Vanguard Insurance Co. Ltd. Vs E. Ramaswamy and Another

Karnataka High Court · (1973) ACJ 244 : AIR 1973 Kar 320 : (1973) ILR (Kar) 184 : (1973) 1 MysLJ 318

Motor Vehicles Act, 1939 — Section 110 C (2A)
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High Courts05 Feb 1973Dismissed

B.P. Venkatappa Setty Vs B.N. Lakshmiah and Another

Karnataka High Court · (1973) ACJ 306 : AIR 1973 Kar 350 : (1973) 1 MysLJ 473

Motor Vehicles Act, 1939 — Section 110 A
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High Courts02 Feb 1973Dismissed

H.L. Srinivasa Rao Vs State of Mysore and Another

Karnataka High Court · AIR 1973 Kar 352

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High Courts02 Feb 1973Allowed

Ningappa Udachappa Holalapur Vs Tahsildar Shiratti and Another

Karnataka High Court · (1973) 02 KAR CK 0001

Karnataka Land Revenue Act, 1964 — Section 94 (1), 94 (2)
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High Courts31 Jan 1973

A. Rahiman and Another Vs M. Wabber and Others

Karnataka High Court · (1973) ACJ 409 : (1973) CriLJ 1682 : (1973) 1 MysLJ 376

Motor Vehicles Act, 1988 — Section 110 DPenal Code, 1860 (IPC) — Section 337
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High Courts25 Jan 1973Dismissed

V. Vembu Iyer Vs Union of India (UOI) and Others

Karnataka High Court · (1984) 15 ELT 125 : (1973) 1 MysLJ 258

Customs Act, 1962 — Section 112 (b) (ii), 129, 129 (1)Sea Customs Act, 1878 — Section 167 (8)
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High Courts25 Jan 1973

Mysore State Co-operative Marketing Society Ltd. Vs Ko Maung Gyi and Sons and Others

Karnataka High Court · (1973) 01 KAR CK 0001

Sale of Goods Act, 1930 — Section 42, 59
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High Courts24 Jan 1973Dismissed

Ramappa Mallappa Karunnavar Vs Vinayak Shripatrao Patwardhan and Another

Karnataka High Court · AIR 1973 Kar 322 : (1973) ILR (Kar) 385 : (1973) 1 MysLJ 294

Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4
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High Courts23 Jan 1973Dismissed

Narayanaswamy Vs Muniamma and Others

Karnataka High Court · (1973) 01 KAR CK 0004

Registration Act, 1908 — Section 17 (2) (v), 49Transfer of Property Act, 1882 — Section 53 A
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High Courts19 Jan 1973

S. Sannaiah Vs Commissioner of Income Tax, Mysore and Another

Karnataka High Court · (1974) 95 ITR 435 : (1973) 1 MysLJ 418

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139 (2), 271 (1), 271 (4A)
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High Courts17 Jan 1973Allowed

K. Hanumantha Rao Vs National Aeronautical Laboratory and Others

Karnataka High Court · (1973) ACJ 78

Motor Vehicles Act, 1939 — Section 110, 110 (1), 2 (24)
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High Courts05 Jan 1973Dismissed

Madhwacharya Vs Shivarama Shetty and others

Karnataka High Court · AIR 1973 Kar 64

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High Courts04 Jan 1973Dismissed

M.K. Basha Sahib Vs The Divisional Commissioner Bangalore Division, Bangalore and Others

Karnataka High Court · AIR 1973 Kar 183 : (1973) 1 MysLJ 139

Motor Vehicles Act, 1988 — Section 64 (a)Mysore Cinemas Regulation Act, 1952 — Section 10, 4, 5, 9
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High Courts02 Jan 1973

Workmen of Davangere Cotton Mills Ltd. Vs Industrial Tribunal, Bangalore and Another

Karnataka High Court · (1974) 28 FLR 162 : (1973) ILR (Kar) 11 : (1973) 1 LLJ 306 : (1973) 1 MysLJ 262

Industrial Disputes Act, 1947 — Section 25 F, 25 F (b), 33 (2), 33 (2) (b)
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