Tribunals and Commissions26 Jul 2019Partly Allowed
Tarun Goyal Vs Assistant Commissioner Of Income Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0075
Income Tax Act, 1961 — Section 68
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Income Tax Appellate Tribunal judgments
11,800 judgments · page 576 of 590
Tribunals and Commissions25 Jul 2019Partly Allowed
Deepti Agarwal Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0096
Income Tax Act, 1961 — Section 36(1)(iii), 68, 143(3), 153A
Tribunals and Commissions25 Jul 2019Dismissed
Assistant Commissioner Of Income Tax Vs M/s The Printer House Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0095
Income Tax Act, 1961 — Section 268A
Tribunals and Commissions25 Jul 2019 Allowed
Himgiri Infraconstruction Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0094
Income Tax Act, 1961 — Section 144, 250(6)
Tribunals and Commissions25 Jul 2019 Allowed
ACIT And Other Vs Swarovski India Pvt. Ltd And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0093
Income Tax Act, 1961 — Section 92CA(1), 143(3), 144CIncome Tax Rules, 1962 — Rule 10B(1)(e)
Tribunals and Commissions25 Jul 2019 Allowed
Sanjay Kumar Jain Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0074
Income Tax Act, 1961 — Section 44D, 44E, 124(3)(b), 131, 133(6), 143(3), 147, 148, 151, 153A
Tribunals and Commissions24 Jul 2019Dismissed
Asstt. Commissioner Of Income Tax Vs M/s. Sahara India Medical Institute Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0073
Tribunals and Commissions24 Jul 2019Dismissed
ITO Vs M/s Hercules Cranes Pvt. Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0072
Income Tax Act, 1961 — Section 40(a)(ia), 68, 131, 133(6), 194J
Tribunals and Commissions24 Jul 2019Dismissed
Income Tax Officer Vs Mahendergarh Central Co-Op Bank Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0071
Income Tax Act, 1961 — Section 143(3), 271(1)(c)
Tribunals and Commissions24 Jul 2019 Allowed
Vaishnav Aggarsain Gaushala Vs Commissioner Of Income-Tax
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0070
Income Tax Act, 1961 — Section 12AA, 80G
Tribunals and Commissions24 Jul 2019Dismissed
DCIT Vs Alok Garg
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0069
Tribunals and Commissions24 Jul 2019Dismissed
M/s Unitech Limited And Others Vs DCIT And Others
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0068
Income Tax Act, 1961 — Section 2(22)(e), 14, 14A, 22, 24, 36(1)(iii), 142(2A)Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions24 Jul 2019 Allowed
Sonepat Urban Coop. Bank Ltd Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0067
Income Tax Act, 1961 — Section 14A, 143(3), 148Income Tax Rules, 1962 — Rule 8D
Tribunals and Commissions24 Jul 2019Partly Allowed
Ashok Kumar Singh Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0066
Income Tax Act, 1961 — Section 139(1), 143(3), 147
Tribunals and Commissions24 Jul 2019 Allowed
Sirsa New Tonwns (P) Ltd Vs ITO
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0065
Tribunals and Commissions24 Jul 2019 Allowed
Mohd. Azad Vs Income-Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0064
Tribunals and Commissions23 Jul 2019 Allowed
M/s P.Mittal Manufacturing Pvt. Ltd Vs Income Tax Officer
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0092
Income Tax Act, 1961 — Section 23(3), 68, 132(4), 132(4A), 143(3), 147, 148, 292C, 153C, 142(1)Foreign Exchange Regulation Act, 1973 — Section 61
Tribunals and Commissions23 Jul 2019 Allowed
Ganpati Educational Society Vs JCIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0062
Income Tax Act, 1961 — Section 2(15), 10, 11, 11(1)(a), 11(4A), 11(6), 12, 12A, 12AA, 28, 29, 30, 32, 32(1), 34, 43C, 80G, 143(2), 143(3)
Tribunals and Commissions23 Jul 2019 Allowed
Summit India Vs ACIT
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0061
Income Tax Act, 1961 — Section 133A
Tribunals and Commissions23 Jul 2019Dismissed
ACIT Vs M/s Spice Jet Ltd
Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0060
Income Tax Act, 1961 — Section 1A, 194H, 201(1), 271C