COURT ARCHIVE

Income Tax Appellate Tribunal judgments

11,831 judgments · page 577 of 592

Tribunals and Commissions29 Jul 2019Partly Allowed

Asstt. Commissioner Of Income Tax And Others Vs Sanjay Kumar And Others

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0147

Income Tax Act, 1961 — Section 68, 69C, 143(2), 143(3)Income Tax Rules, 1962 — Rule 46A(4)

Tribunals and Commissions29 Jul 2019 Allowed

M/s. Adidas India Marketing (P.) Ltd Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0146

Income Tax Act, 1961 — Section 5, 5 (1), 5(1)(a), 5(1)(b), 5(1)(c), 5(1 )(i), 6(6), 9(1), 9(1)(i), 92, 92B, 92B(1), 92C, 92CA(3), 92F(v), 133A, 143(2), 143(3), 144C, 234B, 234CGeneral Insurance Business (Nationalisation) Act, 1972 — Section 25

Tribunals and Commissions29 Jul 2019Dismissed

Income Tax Officer Vs M/s. Aggregate Finance & Investment Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0145

Income Tax Act, 1961 — Section 144, 147, 271(1) (c)

Tribunals and Commissions29 Jul 2019Dismissed

Dy. Commissioner Of Income Tax Vs M/s Citi Financial Consumer Finance India Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0144

Income Tax Act, 1961 — Section 28, 29, 30, 31, 32, 33, 34, 35, 36, 36(l)(iii), 37, 37(1), 38, 39, 40, 41, 42, 43, 44AB, 56, 143(3)Companies Act 2013 — Section 78

Tribunals and Commissions29 Jul 2019Dismissed

DCIT Vs M/s Unitech Reality Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0143

Income Tax Act, 1961 — Section 268A

Tribunals and Commissions29 Jul 2019Dismissed

Income Tax Officer (E) Vs M/s Tarun Bal Shiksha Samiti

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0142

Income Tax Act, 1961 — Section 133(6), 143(3), 260A, 263

Tribunals and Commissions29 Jul 2019Dismissed

DCIT Vs M/s ASF Infrastructure Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0141

Income Tax Act, 1961 — Section 14AIncome Tax Rules, 1962 — Rule 8D

Tribunals and Commissions29 Jul 2019 Allowed

Lalla Ram Maurya Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0140

Income Tax Act, 1961 — Section 10(38), 68, 115BBE, 131

Tribunals and Commissions26 Jul 2019Partly Allowed

Sugam Vanijya Holding P. Ltd Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0099

Income Tax Act, 1961 — Section 3, 4, 14, 36(i)(iii), 37, 56, 57, 143(3), 144C(13), 156, 271(1)(c)Companies Act, 1956 — Section 208, 208(1)(b), 208(2), 208(3), 208(4), 208(5), 208(6), 208(7)

Tribunals and Commissions26 Jul 2019Partly Allowed

M/s NIIT Limited Vs DCIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0098

Income Tax Act, 1961 — Section 32, 37(1), 142(1), 143(1), 143(2), 234A, 234B, 234C

Tribunals and Commissions26 Jul 2019Dismissed

Reju Daniel Vs Income Tax Officer

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0097

Tribunals and Commissions26 Jul 2019Partly Allowed

Tarun Goyal Vs Assistant Commissioner Of Income Tax

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0075

Income Tax Act, 1961 — Section 68

Tribunals and Commissions25 Jul 2019Partly Allowed

Deepti Agarwal Vs ACIT

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0096

Income Tax Act, 1961 — Section 36(1)(iii), 68, 143(3), 153A

Tribunals and Commissions25 Jul 2019Dismissed

Assistant Commissioner Of Income Tax Vs M/s The Printer House Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0095

Income Tax Act, 1961 — Section 268A

Tribunals and Commissions25 Jul 2019 Allowed

Himgiri Infraconstruction Ltd Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0094

Income Tax Act, 1961 — Section 144, 250(6)

Tribunals and Commissions25 Jul 2019 Allowed

ACIT And Other Vs Swarovski India Pvt. Ltd And Others

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0093

Income Tax Act, 1961 — Section 92CA(1), 143(3), 144CIncome Tax Rules, 1962 — Rule 10B(1)(e)

Tribunals and Commissions25 Jul 2019 Allowed

Sanjay Kumar Jain Vs ITO

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0074

Income Tax Act, 1961 — Section 44D, 44E, 124(3)(b), 131, 133(6), 143(3), 147, 148, 151, 153A

Tribunals and Commissions24 Jul 2019Dismissed

Asstt. Commissioner Of Income Tax Vs M/s. Sahara India Medical Institute Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0073

Tribunals and Commissions24 Jul 2019Dismissed

ITO Vs M/s Hercules Cranes Pvt. Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0072

Income Tax Act, 1961 — Section 40(a)(ia), 68, 131, 133(6), 194J

Tribunals and Commissions24 Jul 2019Dismissed

Income Tax Officer Vs Mahendergarh Central Co-Op Bank Ltd

Income Tax Appellate Tribunal · (2019) 07 ITAT CK 0071

Income Tax Act, 1961 — Section 143(3), 271(1)(c)